COURT ARCHIVE

Allahabad High Court judgments

1,00,478 judgments · page 3,465 of 5,024

High Courts14 Sept 1984Dismissed

Ghasi Ram Pradhan Vs Surendra Singh and Others

Allahabad High Court · (1984) 09 AHC CK 0077

Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(4), 145(5), 146(1)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117, 4

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High Courts14 Sept 1984Allowed

Sudhakar alias Chunna and Others Vs State of U.P.

Allahabad High Court · (1985) ACR 253

Civil Procedure Code, 1908 (CPC) — Section 109Constitution of India, 1950 — Article 133(1)Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(1), 167(2), 173(8), 309

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High Courts14 Sept 1984Dismissed

U.P. State Transport Corporation Vs Abdul Hameed

Allahabad High Court · (1985) 1 ACC 425 : (1985) ACJ 832 : (1984) AWC 518 Supp

Workmens Compensation Act, 1923 — Section 30(1)Workmens Compensation Act, 1923 — Section 30(1)Workmens Compensation Act, 1923 — Section 30(1)

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High Courts14 Sept 1984Dismissed

Commissioner of Income Tax Vs Dev Jaimehi Ice and Cold Storage

Allahabad High Court · (1985) 156 ITR 825

Income Tax Act, 1961 — Section 32

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High Courts14 Sept 1984

Oriental Fire and General Insurance Co. Ltd. and Another Vs Chameli Devi

Allahabad High Court · (1985) 1 ACC 33 : (1986) ACJ 118

Motor Vehicles Act, 1939 — Section 110DMotor Vehicles Act, 1939 — Section 110DMotor Vehicles Act, 1939 — Section 110D

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High Courts14 Sept 1984Allowed

Dinesh Singh and Another Vs State Transport Appellate Tribunal and Others

Allahabad High Court · (1984) AWC 594 Supp

Motor Vehicles Act, 1939 — Section 57(2)

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High Courts13 Sept 1984Dismissed

Marghoobur Rahman Vs The State of Uttar Pradesh and Others

Allahabad High Court · (1984) AWC 609 Supp

Constitution of India, 1950 — Article 226Land Acquisition Act, 1897 — Section 4, 4(1), 6Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 12A, 14, 16, 29

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High Courts12 Sept 1984Disposed Of

Kunj Behari Lal Vs The District Judge and Others

Allahabad High Court · (1984) AWC 549 Supp

Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 2(1), 3, 3(42), 4(5)

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High Courts12 Sept 1984Allowed

The Hindustan Construction Company Ltd. Vs State of Utter Pradesh

Allahabad High Court · (1984) AWC 330 Supp

Arbitration Act, 1940 — Section 30

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High Courts12 Sept 1984Allowed

The Hindustan Construction Company Ltd., Bombay Vs State of Uttar Pradesh

Allahabad High Court · AIR 1985 All 93

Arbitration Act, 1940 — Section 29, 30

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High Courts12 Sept 1984Allowed

Prem Nath Vs District Judge & Another

Allahabad High Court · (1984) 09 AHC CK 0046

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Uttar Pradesh Kshetra Samiti and Zilla Parishad Adhiniyam, 1961 — Section 237Uttar Pradesh Kshettra Samitis (Election of Pramukhs and Up Pram-ukhs and Settlement of Election Disputes) Rules, 1982 — Rule 37, 40

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High Courts12 Sept 1984