High Courts24 Jan 1985
Farzand Ali and Another Vs State of U.P.
Allahabad High Court · (1986) 10 ACR 467
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 300, 302, 307, 34, 380
COURT ARCHIVE
Allahabad High Court judgments
1,00,478 judgments · page 3,452 of 5,024
High Courts23 Jan 1985Partly Allowed
Bhan Singh and Another Vs State of U.P.
Allahabad High Court · (1985) ACR 167
Criminal Procedure Code, 1973 (CrPC) — Section 313, 391Penal Code, 1860 (IPC) — Section 147, 148, 149, 207, 302Uttar Pradesh Children Act, 1951 — Section 27
High Courts23 Jan 1985Dismissed
COMMISSIONER OF INCOME TAX Vs HABIBULLAH.
Allahabad High Court · (1985) 49 CTR 98 : (1985) 21 TAXMAN 392
Income Tax Act, 1961 — Section 256
High Courts23 Jan 1985Allowed
Bata India Limited Vs Pyare Lal and Co., Meerut City and Others
Allahabad High Court · AIR 1985 All 242
Trade and Merchandise Marks Act, 1958 — Section 106, 26
High Courts23 Jan 1985Dismissed
Commissioner of Income Tax Vs Cawnpore Club Ltd.
Allahabad High Court · (1990) 183 ITR 618
Income Tax Act, 1961 — Section 256(2)
High Courts23 Jan 1985
New India Assurance Company Vs E.C. Dean and Others
Allahabad High Court · (1985) 2 ACC 71
Motor Vehicles Act, 1988 — Section 110D(1)
High Courts22 Jan 1985Allowed
Shiv Dayal Singh and Another Vs Mohinder Singh and Others
Allahabad High Court · (1985) AWC 464
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts22 Jan 1985Dismissed
Ram Swaroop Vs Distt.Judge, Hardoi and others
Allahabad High Court · (1985) 01 AHC CK 0041
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts22 Jan 1985Allowed
Lakshmi Kant Vs Distt.Judge, Lucknow and others
Allahabad High Court · (1985) 01 AHC CK 0040
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
High Courts22 Jan 1985Dismissed
Bhikari Das Vs Commissioner of Sales Tax
Allahabad High Court · (1986) 62 STC 206
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts22 Jan 1985Dismissed
State of U.P. Vs Lt. General K.B. Mehta and Another
Allahabad High Court · (1985) AWC 265
Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 1, 1(2), 2, 3, 6Constitution of India, 1950 — Article 226
High Courts22 Jan 1985
State of U.P. Vs Khalil
Allahabad High Court · (1985) ACR 132
Criminal Procedure Code, 1973 (CrPC) — Section 313, 392Penal Code, 1860 (IPC) — Section 395, 398
High Courts18 Jan 1985Allowed
Amar Nath Agarwal Vs Avinash Agarwal and another
Allahabad High Court · (1985) 01 AHC CK 0037
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 6(4)
High Courts18 Jan 1985Dismissed
Kumari Vandana Srivastava Vs Principal, M.L.N. Medical College, Allahabad and Others
Allahabad High Court · AIR 1987 All 22 : (1986) AWC 165
Evidence Act, 1872 — Section 115
High Courts18 Jan 1985Allowed
Yasin Khan Vs Ist Additional District Judge and Others
Allahabad High Court · (1985) AWC 369
Constitution of India, 1950 — Article 226Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 18, 4, 4(1), 5Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Rules, 1973 — Rule 3
High Courts17 Jan 1985Dismissed
Riazul Haq Vs The IIIrd Additional District Judge and Another
Allahabad High Court · (1985) AWC 285
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 3Constitution of India, 1950 — Article 226
High Courts17 Jan 1985Allowed
Ram Garh Fam and Industries Ltd. Vs State of U.P. and Others
Allahabad High Court · (1985) AWC 458
Constitution of India, 1950 — Article 226Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 10, 4, 4(1), 4(2), 5Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Rules, 1973 — Rule 9
High Courts17 Jan 1985Dismissed
Kishori Lal Rakesh Kumar Vs Commissioner, Sales Tax
Allahabad High Court · (1985) 59 STC 323
Uttar Pradesh Sales Tax Act, 1948 — Section 15A(1)(g)
High Courts15 Jan 1985Dismissed
Chhota Vs Babulal Verma and Others
Allahabad High Court · (1985) 2 ACC 368 : (1986) ACJ 898
High Courts14 Jan 1985Dismissed
Girish Datt Tripathi Vs State of U.P. and Others
Allahabad High Court · (1985) 01 AHC CK 0038
Uttar Pradesh Public Service Commission (Limitation of Functions) Regulations, 1954 — Regulation 6(b)