High Courts11 Mar 1985Allowed
Munna Lal Tewari Vs State of U.P. and Others
Allahabad High Court · (1985) AWC 692
Constitution of India, 1950 — Article 226, 32Penal Code, 1860 (IPC) — Section 161, 302, 330, 342
COURT ARCHIVE
Allahabad High Court judgments
1,00,478 judgments · page 3,447 of 5,024
High Courts11 Mar 1985Dismissed
Lal Behari and Others Vs Ram Adhar and Others
Allahabad High Court · (1985) 03 AHC CK 0045
Uttar Pradesh Tenancy Act, 1939 — Section 205 Proviso
High Courts11 Mar 1985Dismissed
Firm Shri Veer Glass Works Vs Firm Sonpal Vidya Charan Glass Bangles Merchant and Others
Allahabad High Court · AIR 1986 All 2
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5(1), Order 41 Rule 6(2)
High Courts11 Mar 1985
Commissioner of Wealth Tax Vs Jangi Lal
Allahabad High Court · (1986) 50 CTR 55 : (1986) 157 ITR 119 : (1986) 27 TAXMAN 521
Voluntary Disclosure of Income and Wealth Ordinance, 1975 — Section 15, 16(1)Wealth Tax Act, 1957 — Section 18(1), 27
High Courts01 Mar 1985Dismissed
Nayat Singh Vs Ramo Devi and Others
Allahabad High Court · (1986) 1 ACC 24 : (1987) ACJ 672
Motor Vehicles Act, 1988 — Section 110A
High Courts01 Mar 1985Partly Allowed
Director of Railway Movement (Coal) Eastern Railways, Calcutta Vs Akashwani Glass Works, Firozabad and Others
Allahabad High Court · AIR 1985 All 314
Civil Procedure Code, 1908 (CPC) — Section 2(2), 47, 9Constitution of India, 1950 — Article 227Railways Act, 1890 — Section 26, 27, 27(1), 27A, 28
High Courts01 Mar 1985Partly Allowed
Shankar Dutt Joshi Vs State of U.P. and Others
Allahabad High Court · (1985) 03 AHC CK 0034
High Courts01 Mar 1985
Chhotey Lal Vs State of U.P.
Allahabad High Court · (1985) AWC 527
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts01 Mar 1985Allowed
Shakra Khatoon Vs Life Insurance Corporation of India
Allahabad High Court · (1985) 03 AHC CK 0009
Insurance Act, 1938 — Section 45
High Courts28 Feb 1985Dismissed
Khaderan Ram and Others Vs Sharda Prasad and Others
Allahabad High Court · AIR 1986 All 34 : (1985) AWC 374
Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts27 Feb 1985Allowed
Vishwa Nath and Another Vs State of U.P.
Allahabad High Court · (1985) CriLJ 1928
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 385, 386Penal Code, 1860 (IPC) — Section 323, 34
High Courts27 Feb 1985Dismissed
New India Assurance Co. Vs Amitabh Buxi and Others
Allahabad High Court · (1985) 2 ACC 345
High Courts27 Feb 1985Disposed Of
Shafir and others Vs District Judge, Gonda and others
Allahabad High Court · (1985) 02 AHC CK 0044
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 11(2), 14(2)
High Courts27 Feb 1985Allowed
Bansal Sugar Works Vs State of U.P. and Others
Allahabad High Court · (1986) 61 STC 189
Constitution of India, 1950 — Article 226
High Courts26 Feb 1985Dismissed
Commissioner, Sales Tax Vs Central Pottery
Allahabad High Court · (1986) 61 STC 57
High Courts26 Feb 1985Dismissed
Commissioner, Sales Tax Vs Hindustan Crusher and Fertilizer Co.
Allahabad High Court · (1986) 61 STC 272
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts25 Feb 1985Dismissed
Krishna Gopal Vs Bachhulal (deceased by L.Rs.) and Others
Allahabad High Court · AIR 1985 All 327
Civil Procedure Code, 1908 (CPC) — Section 100, 101Transfer of Property Act, 1882 — Section 76, 77
High Courts25 Feb 1985Allowed
Brij Mohan Vs High Court of Judicature of Allahabad and Others
Allahabad High Court · AIR 1985 All 254 : (1985) 51 FLR 294
Constitution of India, 1950 — Article 233, 235
High Courts25 Feb 1985Dismissed
Nadir Ali and Company Vs Commissioner of Sales Tax
Allahabad High Court · (1986) 61 STC 56
Uttar Pradesh Sales Tax Act, 1948 — Section 12(2)
High Courts25 Feb 1985Allowed
Kwality Furnitures and Decorators Vs Commissioner of Sales Tax
Allahabad High Court · (1986) 62 STC 337
Uttar Pradesh Sales Tax Act, 1948 — Section 21