High Courts30 Jul 1985Dismissed
U.P. State Road Transport Corporation Vs Swarath and Others
Allahabad High Court · (1986) 1 ACC 325
Motor Vehicles Act, 1988 — Section 110DMotor Vehicles Act, 1988 — Section 110DMotor Vehicles Act, 1988 — Section 110D
COURT ARCHIVE
Allahabad High Court judgments
1,00,483 judgments · page 3,436 of 5,025
High Courts30 Jul 1985Dismissed
Indra Bahadur Singh Vs Bar Council of U.P., Allahabad and Others
Allahabad High Court · AIR 1986 All 56
Advocates Act, 1961 — Section 34, 49, 49(1), 7Constitution of India, 1950 — Article 14, 19(1), 220Evidence Act, 1872 — Section 115
High Courts30 Jul 1985Allowed
Kabul Singh and Another Vs Ram Singh and Others
Allahabad High Court · AIR 1986 All 75
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 92Evidence Act, 1872 — Section 74
High Courts29 Jul 1985Dismissed
G.S. Lal Vs State of U.P. and Others
Allahabad High Court · (1985) AWC 762
Constitution of India, 1950 — Article 226, 309Transfer of Property Act, 1882 — Section 106Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 2, 2(2), 4, 7(1)
High Courts26 Jul 1985
Khazani Vs Sobaran Singh and Others
Allahabad High Court · (1986) 1 ACC 288 : (1987) ACJ 29
Motor Vehicles Act, 1988 — Section 110DMotor Vehicles Act, 1988 — Section 110DMotor Vehicles Act, 1988 — Section 110D
High Courts26 Jul 1985
Aslam and Others Vs State of U.P. and Another
Allahabad High Court · (1985) ACR 448
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 207, 208, 209Penal Code, 1860 (IPC) — Section 307, 308, 323, 324, 325
High Courts25 Jul 1985Disposed Of
Raj Bahadur Singh Vs Collector, Etawah-cum-District Magistrate and Another
Allahabad High Court · (1985) AWC 738
High Courts25 Jul 1985
State of U.P. Vs Nathhoo and Others
Allahabad High Court · AIR 1986 All 172 : (1985) AWC 733
Evidence Act, 1872 — Section 11, 13, 43Land Acquisition Act, 1894 — Section 23
High Courts24 Jul 1985
Kumari Irma Siddiqui Vs State of U.P.
Allahabad High Court · (1986) 1 ACC 248 : (1987) ACJ 645
High Courts23 Jul 1985Dismissed
Oriental Fire and General Insurance Co. Ltd. and Others Vs Abdul Haneef
Allahabad High Court · (1986) 1 ACC 157
Motor Vehicles Act, 1988 — Section 110AMotor Vehicles Act, 1988 — Section 110AMotor Vehicles Act, 1988 — Section 110A
High Courts23 Jul 1985Dismissed
Ramchandra Vs Balla Singh (deceased by L.R.''s) and Others
Allahabad High Court · AIR 1986 All 193
Transfer of Property Act, 1882 — Section 41
High Courts23 Jul 1985Allowed
Avadhesh Prasad @ Desh Raj and Another Vs State of U.P. and Others
Allahabad High Court · (1985) AWC 901
Civil Procedure Code, 1908 (CPC) — Section 100Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209, 210, 229B, 331(4)
High Courts22 Jul 1985Dismissed
State of U.P. Vs Hamid Khan and Bros. of Belon and Others
Allahabad High Court · (1985) AWC 723
Partnership Act, 1932 — Section 69, 69(2)
High Courts22 Jul 1985Allowed
New India Assurance Co. Ltd. Vs Basant Lal Gupta and Others
Allahabad High Court · (1985) 2 ACC 434 : (1987) 61 CompCas 817
High Courts22 Jul 1985Allowed
Sant Ram and Another Vs Surya Pal and Others
Allahabad High Court · (1986) ACJ 202 : (1985) AWC 751 : (1987) 62 CompCas 87
Motor Vehicles Act, 1939 — Section 110A, 110B, 110D, 110E, 92A
High Courts22 Jul 1985Dismissed
State of Uttar Pradesh Vs Hamid Khan and Bros. and Others
Allahabad High Court · AIR 1986 All 130
Partnership Act, 1932 — Section 69(2)
High Courts19 Jul 1985Dismissed
Vasdeo Saran Agarwal (Jindal) alias Bassi Vs VIth Additional District Judge and Others
Allahabad High Court · (1985) AWC 850
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts19 Jul 1985Allowed
Paras Nath Vs Board of Revenue, U.P., Allahabad and Others
Allahabad High Court · AIR 1986 All 111 : (1985) AWC 778
Uttar Pradesh Tenancy (Amendment) Act, 1947 — Section 27(3)Uttar Pradesh Tenancy Act, 1939 — Section 205Uttar Pradesh Urban Areas Zamindari Abolition and Land Reforms Act, 1956 — Section 17, 18, 18(2), 19, 19(1)
High Courts19 Jul 1985Dismissed
U.P. State Road Transport Corporation Vs Kulwant Singh and Others
Allahabad High Court · (1985) 2 ACC 472 : (1987) ACJ 605 : (1988) 63 CompCas 25
Motor Vehicles Act, 1939 — Section 78