COURT ARCHIVE

Allahabad High Court judgments

1,00,483 judgments · page 3,418 of 5,025

High Courts11 Feb 1986Disposed Of

Shiva Chandra Misra and Another Vs The District Inspector of Schools and Another

Allahabad High Court · (1986) 02 AHC CK 0065

Constitution of India, 1950 — Article 113, 133Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 11(1), 11(2), 11(4), 18, 18(1)

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High Courts11 Feb 1986Dismissed

Satya Prakash Kanoida Vs IInd Civil Judge and Others

Allahabad High Court · (1986) 02 AHC CK 0062

Arbitration Act, 1940 — Section 2, 20, 6Constitution of India, 1950 — Article 226

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High Courts11 Feb 1986Allowed

Suresh Chand Ashok Kumar Vs Commissioner, Sales Tax

Allahabad High Court · (1987) 66 STC 266

Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)

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High Courts10 Feb 1986Dismissed

Life Insurance Corporation of India Central Office and Another Vs S.P. Arya

Allahabad High Court · (1986) 02 AHC CK 0071

Industrial Disputes Act, 1947 — Section 2(K), 2A, 33C, 6

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High Courts10 Feb 1986Dismissed

L.I.C. of India Central Office at Bombay Vs S.P. Arya

Allahabad High Court · (1986) 52 FLR 515 : (1995) 3 LLJ 467

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High Courts10 Feb 1986Dismissed

Ram Laxman Vs Dr. J.C. Bass

Allahabad High Court · AIR 1987 All 1 : (1986) AWC 313

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(1)

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High Courts10 Feb 1986Allowed

Krishna Rice and Oil Mills Vs Commissioner of Sales Tax

Allahabad High Court · (1987) 67 STC 195

Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)

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High Courts10 Feb 1986

Rameshwar Vs State of U.P.

Allahabad High Court · (1986) AWC 857 : (1987) CriLJ 442

Penal Code, 1860 (IPC) — Section 302, 304, 308

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High Courts10 Feb 1986

Sardar Hnssain and Others Vs VIII Additional District Judge and Others

Allahabad High Court · (1986) 02 AHC CK 0027

Civil Procedure Code, 1908 (CPC) — Section 102, 96, 96(4)Constitution of India, 1950 — Article 226Provincial Small Cause Courts Act, 1887 — Section 23

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High Courts10 Feb 1986