Evidence Act, 1872 — Section 138Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 115

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High Courts11 Dec 1987

Khalifa Paswan Vs Union of India (UOI)

Allahabad High Court · (1988) 1 ACC 541 : (1988) ACJ 1093

Civil Procedure Code, 1908 (CPC) — Section 34Civil Procedure Code, 1908 (CPC) — Section 34Civil Procedure Code, 1908 (CPC) — Section 34

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High Courts10 Dec 1987Disposed Of

Smt. Sarwari Begum Vs Abdul Majid and Others

Allahabad High Court · (1988) 1 AWC 345

Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5

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High Courts10 Dec 1987Dismissed

Managing Committee, D.A.V. Degree College and Others Vs Chancellor, Meerut University, (Governor) and Others

Allahabad High Court · (1988) 1 AWC 471

Constitution of India, 1950 — Article 226Uttar Pradesh State Universities Act, 1973 — Section 68

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High Courts10 Dec 1987Allowed

Raman Electricals Vs Union of India (UOI) and Another

Allahabad High Court · (1988) 35 ELT 275

Central Excise Rules, 1944 — Rule 8(1)Central Excises and Salt Act, 1944 — Section 11AConstitution of India, 1950 — Article 226

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High Courts10 Dec 1987

Agra Beverages Corporation Pvt. Ltd. and Another Vs Union of India (UOI) and Others

Allahabad High Court · (1988) 18 ECR 261 : (1988) 34 ELT 465

Central Excises and Salt Act, 1944 — Section 11B, 11B(1), 11B(5)Constitution of India, 1950 — Article 265Contract Act, 1872 — Section 72

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High Courts10 Dec 1987

Oriental Fire and General Insurance Co. Ltd. and Others Vs Roshan Lal

Allahabad High Court · (1988) 2 ACC 130

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High Courts10 Dec 1987Allowed

D.K. Agarwal Vs The High Court of Allahabad and Another

Allahabad High Court · (1988) 1 AWC 201

Constitution of India, 1950 — Article 136, 226, 233Uttar Pradesh Higher Judicial Service Rules, 1975 — Rule 20(3), 27, 27A

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High Courts10 Dec 1987Allowed

Smt. Mamta Rastogi Vs Regional Inspectress of Girls Schools and Others

Allahabad High Court · (1988) 1 AWC 493

Constitution of India, 1950 — Article 226

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High Courts09 Dec 1987Allowed

Radhey Shyam Vs State of U.P. and Others

Allahabad High Court · (1988) 1 AWC 639

Constitution of India, 1950 — Article 226Uttar Pradesh (Regulation of Building Operations) Act, 1958 — Section 10, 10(1), 12, 12(2), 41

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High Courts09 Dec 1987Allowed

Sheonath and Others Vs State

Allahabad High Court · (1988) 12 ACR 361

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

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High Courts09 Dec 1987Disposed Of

Satish Kumar Arora and Ors. Vs Judicial Magistrate,Sandila (Hardoi) & Anr.

Allahabad High Court · (1987) 12 AHC CK 0035

Criminal Procedure Code, 1973 (CrPC) — Section 313, 319

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