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Allahabad High Court judgments

1,00,483 judgments · page 3,337 of 5,025

High Courts13 Oct 1988Dismissed

Gore Lal Vs Ganga Prasad and Others

Allahabad High Court · AIR 1989 All 39 : (1989) RD 1

Allahabad High Court Rules, 1952 — Rule 4Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1Constitution of India, 1950 — Article 226
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High Courts13 Oct 1988Dismissed

Mohd. Yasin Vs Jai Prakash

Allahabad High Court · (1989) 1 AWC 17

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Limitation Act, 1963 — Article 123Provincial Small Cause Courts Act, 1887 — Section 17
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High Courts13 Oct 1988Dismissed

Hamid Ullah Vs State of U.P. and Another

Allahabad High Court · (1989) 1 AWC 1

Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(1), 2, 482, 53Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 10, 2, 41, 41(1), 41(2)
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High Courts11 Oct 1988Allowed

Nathu Ram and Others Vs State of U.P.

Allahabad High Court · (1988) 2 AWC 1511 : (1990) CriLJ 452 : (1990) 2 RCR(Criminal) 17

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 324, 34
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High Courts07 Oct 1988

Brij Kishore and Others Vs State of U.P.

Allahabad High Court · (1989) AWC 445 : (1989) CriLJ 616

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34Criminal Procedure Code, 1973 (CrPC) — Section 313
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