High Courts12 Dec 1988Dismissed
Shiv Raj Gupta Vs Board of Revenue and Others
Allahabad High Court · (1989) 2 AWC 947 : (1989) RD 35
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments
1,00,483 judgments · page 3,332 of 5,025
High Courts12 Dec 1988Allowed
Sukha Vs V Additional District Judge and Others
Allahabad High Court · (1989) 2 AWC 772
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 22
High Courts12 Dec 1988Disposed Of
Mst.Bilqis Vs DDC & Others
Allahabad High Court · (1988) 12 AHC CK 0030
Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts12 Dec 1988Allowed
Rajendra Prasad alias Lallan and Others Vs The IIIrd Additional District Judge and Others
Allahabad High Court · (1989) 1 AWC 352
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 30
High Courts12 Dec 1988Dismissed
Ram Charan Chaubey Vs Jagdish Shankar and Others
Allahabad High Court · (1989) 2 AWC 769
High Courts09 Dec 1988Allowed
Shesh Bahadur Singh Vs Managing Committee, Janta Vidyalaya Junior High School and Others
Allahabad High Court · (1989) 1 AWC 285
Penal Code, 1860 (IPC) — Section 323, 325
High Courts09 Dec 1988
Shri Virendra Amritlal Thakkar Vs Union of India (UOI)
Allahabad High Court · (1989) 44 ELT 423
High Courts09 Dec 1988Allowed
Sabharwal Brothers Vs Commissioner, Sales Tax
Allahabad High Court · (1990) 76 STC 41
Uttar Pradesh Sales Tax Act, 1948 — Section 10, 15A(1)
High Courts08 Dec 1988Dismissed
Nav Bharat Prakashan Vs Commissioner of Sales Tax
Allahabad High Court · (1989) 73 STC 220
High Courts08 Dec 1988Dismissed
Jai Narain Vs Sri Ram Narain (deceased by L.R.''s.) and Others
Allahabad High Court · AIR 1989 All 182 : (1989) RD 94
Easements Act, 1882 — Section 60
High Courts08 Dec 1988Dismissed
Zila Parishad, Muzaffarnagar and Another Vs Udai Veer Singh
Allahabad High Court · AIR 1989 All 64 : (1989) RD 51
Constitution of India, 1950 — Article 14, 226, 299Contract Act, 1872 — Section 8Sales of Goods Act, 1930 — Section 64
High Courts07 Dec 1988Dismissed
Mahant Baldoo Girl Sadhak Chela of Late Mahant Vicharanand Vs 1st Addl. Civil Judge and Others
Allahabad High Court · (1989) 1 AWC 181
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226
High Courts07 Dec 1988Allowed
Baldeo Giri Sadhak Vs 1st Addl. Civil Judge, Allahabad and Others
Allahabad High Court · AIR 1989 All 79
Constitution of India, 1950 — Article 226
High Courts07 Dec 1988Allowed
Smt. Nirmal Kaur Vs Sardar Harbhajan Singh
Allahabad High Court · (1989) 1 AWC 576
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 482Hindu Marriage Act, 1955 — Section 24
High Courts05 Dec 1988Dismissed
Bal Krishna Malik Vs State of U.P. and Others
Allahabad High Court · (1989) 1 AWC 424
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2(3)Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 4
High Courts05 Dec 1988Dismissed
Dashrath and Another Vs Maqsood Alam and Others
Allahabad High Court · (1989) 1 AWC 396
High Courts05 Dec 1988Partly Allowed
Bal Bharti Nursery School through its Secy.Mohd.Haroon Siddiqui and Anr Vs A.D.M.(City) Allahabad & Anr
Allahabad High Court · (1988) 12 AHC CK 0036
High Courts05 Dec 1988Dismissed
Jain Industries and Trading Corporation Vs Commissioner of Sales Tax
Allahabad High Court · (1990) 76 STC 45
Uttar Pradesh Sales Tax Act, 1948 — Section 7, 9(3)
High Courts05 Dec 1988
Ramai and Others Vs Deputy Director of Consolidation Basti and Others
Allahabad High Court · (1989) 1 AWC 81
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9
High Courts05 Dec 1988Dismissed
The Primier Motors (P) Ltd. and Others Vs Jaswant Prasad and Others
Allahabad High Court · (1989) 1 AWC 227
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5