High Courts16 Jan 1989
Commissioner of Wealth Tax Vs N.D. Bhargava (Decd., by legal representatives)
Allahabad High Court · (1989) 177 ITR 58
Wealth Tax Act, 1957 — Section 27(3)
COURT ARCHIVE
Allahabad High Court judgments
1,00,483 judgments · page 3,328 of 5,025
High Courts12 Jan 1989Dismissed
Om Prakash @ Nankau and Others Vs Rudramani Pandey and Another
Allahabad High Court · (1989) 2 AWC 786
Constitution of India, 1950 — Article 32Criminal Procedure Code, 1973 (CrPC) — Section 155, 165A, 202, 204, 482Penal Code, 1860 (IPC) — Section 307, 308, 323, 504, 506
High Courts12 Jan 1989Allowed
Vinod Kumar Anand Vs Dr. A.D. Sharma and Others
Allahabad High Court · (1989) 2 AWC 880
Uttar Pradesh State Universities Act, 1973 — Section 19, 2(19), 21, 31, 31(4)
High Courts12 Jan 1989Dismissed
Chandra Pal Singh and Another Vs State
Allahabad High Court · (1990) CriLJ 826
Penal Code, 1860 (IPC) — Section 302, 34
High Courts12 Jan 1989Dismissed
Ram Singh Verma Vs Income Tax Appellate Tribunal and Others
Allahabad High Court · (1989) 23 ECR 53 : (1989) 178 ITR 240
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 256, 256(1)
High Courts12 Jan 1989Allowed
Jagdamba Prasad Misra Vs State of U.P.& Others
Allahabad High Court · (1989) 01 AHC CK 0038
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K
High Courts12 Jan 1989Dismissed
Lalta Prasad Khinni Lal Vs IVth Addl. District Judge and Others
Allahabad High Court · (1989) 1 AWC 355
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1), 24(2)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 17
High Courts12 Jan 1989Dismissed
Mohammad Kasif alias Baboo Vs Sub-Divisional Officer and Others
Allahabad High Court · (1989) 1 AWC 640
Constitution of India, 1950 — Article 226Uttar Pradesh Panchayat Raj Act, 1947 — Section 12, 12C, 14, 5B, 95
High Courts12 Jan 1989Dismissed
Gaje Singh Vs Hans Raj and Another
Allahabad High Court · (1989) 1 AWC 610
Contempt of Courts Act, 1971 — Section 23Contempt of Courts Rules, 1980 — Rule 10
High Courts11 Jan 1989Allowed
Ramesh Kumar Gupta Vs Addl. District Judge and Others
Allahabad High Court · (1989) 1 AWC 593
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1), 22
High Courts11 Jan 1989Dismissed
Shiv Pujan Singh Vs Union of India (UOI) and Others
Allahabad High Court · (1989) 1 AWC 471
Central Civil Services (Pension) Rules, 1972 — Rule 38
High Courts11 Jan 1989Allowed
Sita Ram and others Vs State
Allahabad High Court · (1989) 01 AHC CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 Jan 1989Allowed
Badri Prasad Vs VII Additional District Judge and Others
Allahabad High Court · (1989) 1 AWC 694
Civil Procedure Code, 1908 (CPC) — Section 151, 152Constitution of India, 1950 — Article 226Provincial Small Cause Courts Act, 1887 — Section 25
High Courts10 Jan 1989Dismissed
Nirmal Engineering Works Vs Commissioner, Sales Tax
Allahabad High Court · (1989) 74 STC 199
High Courts10 Jan 1989Allowed
Krishi Utpadan Mandi Samiti Vs Rajesh Kumar Singh
Allahabad High Court · (1989) 2 AWC 732
Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 5, 5(6), 5(7)
High Courts10 Jan 1989Allowed
R.K. Kothari and Others Vs Joshi Pharma and Another
Allahabad High Court · (1989) 1 AWC 604
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 405, 406, 409, 420
High Courts09 Jan 1989Allowed
Sheo Badan Singh and Another Vs Aditya Prasad Singh and Others
Allahabad High Court · (1990) CriLJ 855
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts09 Jan 1989Allowed
Mahmood Ilahi Vs State of U.P.
Allahabad High Court · (1990) CriLJ 850
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 82, 83Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts06 Jan 1989Dismissed
Gupta Footwears Vs Commissioner, Sales Tax
Allahabad High Court · (1989) 74 STC 31
Uttar Pradesh Sales Tax Act, 1948 — Section 3D
High Courts06 Jan 1989Dismissed
Commissioner of Sales Tax Vs U.P. State Cement Corporation Ltd.
Allahabad High Court · (1989) 73 STC 319
Uttar Pradesh Sales Tax Act, 1948 — Section 2(i)