COURT ARCHIVE

Allahabad High Court judgments

1,00,483 judgments · page 3,319 of 5,025

High Courts24 Apr 1989Dismissed

V.K. Bhatnagar and Others Vs Adarsh Co-operative Housing Society and Others

Allahabad High Court · (1989) 2 AWC 1246 : (1989) RD 371

Civil Procedure Code, 1908 (CPC) — Section 100Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 1, 2(1), 2(2)

High Courts22 Apr 1989Dismissed

Laxmi Narain Vs 1st ADJ, Rae Bareli &Others

Allahabad High Court · (1989) 04 AHC CK 0033

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(4)

High Courts21 Apr 1989Dismissed

Sangat Singh Panwar Vs IVth Additional District Judge and Others

Allahabad High Court · (1989) 2 AWC 1190

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(8)

High Courts21 Apr 1989Dismissed

Bala Din Yadav and Another Vs Ramdulare and Others

Allahabad High Court · (1989) 2 AWC 1256

High Courts21 Apr 1989Dismissed

Bala Din Yadav and another Vs Ramdulare and others

Allahabad High Court · AIR 1990 All 19

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1

High Courts21 Apr 1989Allowed

Bareilly Rosin and Turpentine Manufacturing Company Vs Commissioner of Sales Tax

Allahabad High Court · (1989) 74 STC 397

Uttar Pradesh Sales Tax Act, 1948 — Section 9

High Courts19 Apr 1989Dismissed

Kisan Udyog and Another Vs United Bank of India and Others

Allahabad High Court · (1989) 2 AWC 903

High Courts19 Apr 1989Dismissed

M/s. Kisan Udyog and another Vs United Bank of India and others

Allahabad High Court · AIR 1990 All 8

Civil Procedure Code, 1908 (CPC) — Section 115

High Courts19 Apr 1989Allowed

Shree Ram Sharma and Others Vs State of U.P.

Allahabad High Court · (1989) 2 AWC 894

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 304B, 307, 34

High Courts17 Apr 1989

Kunj Behari Lal and Another Vs Kanhaiya Lal

Allahabad High Court · (1990) 14 ACR 79

Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482

High Courts16 Apr 1989Allowed

Ishwari Dutt Joshi Vs State of U.P. and Another

Allahabad High Court · (1989) 2 AWC 1335

High Courts12 Apr 1989Allowed

Ram Pal Singh and Ors Vs State of U.P.

Allahabad High Court · (1989) 04 AHC CK 0023

Criminal Procedure Code, 1973 (CrPC) — Section 436Penal Code, 1860 (IPC) — Section 302, 34

High Courts12 Apr 1989Dismissed

Dr. (Smt.) Rashmi Kumar and Others Vs State of Uttar Pradesh and Others

Allahabad High Court · (1989) 2 AWC 888

Constitution of India, 1950 — Article 14, 16, 32Employees State Insurance Act, 1948 — Section 17(3)

High Courts12 Apr 1989Dismissed

Kallo alias Kalika Vs Union of India (UOI) and Another

Allahabad High Court · (1989) 2 AWC 1222

Criminal Procedure Code, 1973 (CrPC) — Section 190, 190(1), 192, 200, 202Customs Act, 1962 — Section 11Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 10, 19, 20, 21, 23

High Courts11 Apr 1989Allowed

Markande Chand and Others Vs The State of U.P.

Allahabad High Court · (1989) CriLJ 1735

Penal Code, 1860 (IPC) — Section 147, 149, 307, 332, 392

High Courts11 Apr 1989Dismissed

Commissioner of Sales Tax Vs Tin Manufacturing Co. of India

Allahabad High Court · (1989) 25 ECR 475

Central Sales Tax Act, 1956 — Section 5

High Courts11 Apr 1989Allowed

Benarsi Das and Sons Vs Commissioner of Sales Tax

Allahabad High Court · (1989) 25 ECR 473

Central Sales Tax Act, 1956 — Section 14

High Courts07 Apr 1989Allowed

Mewa Ram Arun and Another Vs The State

Allahabad High Court · (1989) CriLJ 2090

Criminal Procedure Code, 1973 (CrPC) — Section 156, 161Penal Code, 1860 (IPC) — Section 161, 2, 323, 342, 504Prevention of Corruption Act, 1988 — Section 5

High Courts07 Apr 1989Dismissed

Smt. Kamla Pandey Vs Collector and Others

Allahabad High Court · (1989) 1 AWC 686

Constitution of India, 1950 — Article 226Land Acquisition (Amendment) Act, 1984 — Section 11ALand Acquisition Act, 1894 — Section 4, 5A, 6

High Courts05 Apr 1989Allowed

Mahadev Singh Vs Deputy Director of consolidation and Others

Allahabad High Court · (1989) 1 AWC 623

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 19, 19(1), 19A, 44A, 48