COURT ARCHIVE

Allahabad High Court judgments

1,00,483 judgments · page 3,313 of 5,025

High Courts24 Jul 1989Dismissed

Artificial Limbs Manufacturing Corporation of India Vs Industrial Tribunal III and Another

Allahabad High Court · (1989) 59 FLR 582 : (1990) 1 LLJ 548

Uttar Pradesh Industrial Disputes Act, 1947 — Section 6Uttar Pradesh Industrial Disputes Act, 1947 — Section 6Uttar Pradesh Industrial Disputes Act, 1947 — Section 6

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High Courts22 Jul 1989Dismissed

Tirath Singh Chauhan Vs Returning officer for Elections of Nagar Mahapalika, Lucknow/ADM(E), Lucknow and others

Allahabad High Court · (1989) 07 AHC CK 0058

Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 45, 46

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High Courts21 Jul 1989Disposed Of

Cawnpore Chemical Works (P.) Ltd. Vs Commissioner of Income Tax

Allahabad High Court · (1989) 47 TAXMAN 356

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 214, 244

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High Courts21 Jul 1989Disposed Of

Union of India (UOI) Vs Smt. Sushila Devi and Others

Allahabad High Court · (1989) 2 AWC 1044

Motor Vehicles Act, 1939 — Section 100, 110F

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High Courts21 Jul 1989Dismissed

Surendra Singh Vs Cane Commissioner/Registrar Coop. Societies and Others

Allahabad High Court · (1989) 2 AWC 1189 : (1990) RD 6

Uttar Pradesh Co-operative Societies Rules, 1968 — Rule 434, 435

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High Courts21 Jul 1989Disposed Of

Naresh Kumar Gupta Vs The 3rd Addl. District Judge, Bulandshahar and others

Allahabad High Court · AIR 1990 All 23

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 10 Rule 3, Order 15 Rule 4, Order 18 Rule 12, Order 18 Rule 5Provincial Small Cause Courts Act, 1887 — Section 17, 25, 9

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High Courts21 Jul 1989Disposed Of

Commissioner of Wealth Tax Vs Umrao Lal

Allahabad High Court · (1989) 79 CTR 170 : (1989) 180 ITR 403 : (1989) 46 TAXMAN 189

Wealth Tax Act, 1957 — Section 18(1)

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High Courts21 Jul 1989Dismissed

Tulsi Das and Others Vs Madan Lal and Others

Allahabad High Court · AIR 1989 All 239

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, 115

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High Courts21 Jul 1989Disposed Of

Union of India Vs Smt. Sushila Devi and others

Allahabad High Court · (1990) 1 ACC 364 : (1990) ACJ 1 : AIR 1990 All 82 : (1990) CriLJ 923

Motor Vehicles Act, 1939 — Section 110, 110(1), 110(B)

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High Courts21 Jul 1989Partly Allowed

Ocean Time Agency Vs Commissioner, Sales Tax

Allahabad High Court · (1990) 79 STC 120

Uttar Pradesh Sales Tax Act, 1948 — Section 7(3)Uttar Pradesh Sales Tax Act, 1948 — Section 7(3)Uttar Pradesh Sales Tax Act, 1948 — Section 7(3)

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High Courts21 Jul 1989

Naresh Kumar Gupta Vs The 3rd Addl. District Judge and Others

Allahabad High Court · (1989) 2 AWC 1291

Civil Procedure Code, 1908 (CPC) — Order 10 Rule 3, Order 15 Rule 4, Order 18 Rule 12, Order 18 Rule 5, Order 2 Rule 1Provincial Small Cause Courts Act, 1887 — Section 17, 25

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High Courts21 Jul 1989Dismissed