High Courts19 Jan 1990Dismissed
Moradhwaj Chauhan Vs The Public Service Tribunal No. 4 and Another
Allahabad High Court · (1990) 1 AWC 504
Constitution of India, 1950 — Article 226Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 4
COURT ARCHIVE
Allahabad High Court judgments
1,00,483 judgments · page 3,298 of 5,025
High Courts19 Jan 1990Dismissed
Pratap Bahadur Singh Vs Bhagwandin Singh and Others
Allahabad High Court · (1990) 1 AWC 435 : (1991) RD 139
Specific Relief Act, 1963 — Section 16
High Courts18 Jan 1990Disposed Of
Shamim Ahmad alias Meri Vs State of U.P.
Allahabad High Court · (1990) 1 AWC 297
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363
High Courts18 Jan 1990Allowed
Geep Industrial Syndicate Ltd. Vs Union of India (UOI)
Allahabad High Court · (1990) 27 ECC 17 : (1990) 47 ELT 311
Central Excises and Salt Act, 1944 — Section 11B, 11B(3)Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 226(3)
High Courts18 Jan 1990Dismissed
Pushkar Narain Sarraf Vs Commissioner of Income Tax
Allahabad High Court · (1990) 183 ITR 388 : (1990) 50 TAXMAN 213
Income Tax Act, 1961 — Section 132, 132(4A), 132(5), 68
High Courts17 Jan 1990Allowed
Basant Lal Jaiswal Vs Distt.Judge Faizabad & others
Allahabad High Court · (1990) 01 AHC CK 0046
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(b)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 17(1)
High Courts17 Jan 1990Dismissed
Parvez Quadar Khan Vs Union of India (UOI) and Another
Allahabad High Court · (1990) CriLJ 2072
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(2)Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 3, 43
High Courts17 Jan 1990Allowed
Hari Narain Vs Shiv Kumar and Others
Allahabad High Court · (1991) 1 AWC 200
Transfer of Property Act, 1882 — Section 54, 58
High Courts16 Jan 1990Allowed
Radhey Shyam Vs Smt. Rafiqun Nisan
Allahabad High Court · (1990) 1 AWC 529 : (1991) RD 143
General Clauses Act, 1897 — Section 10Limitation Act, 1963 — Section 5
High Courts15 Jan 1990Allowed
Smt. Vidya Devi Vs The Addl. District Judge Kanpur Nagar and Another
Allahabad High Court · (1990) 1 AWC 303
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1)
High Courts15 Jan 1990Dismissed
Maharshi Avadhesh Vs State of U.P.
Allahabad High Court · AIR 1991 All 52
Commissions of Inquiry Act, 1952 — Section 3, 3(1)Constitution of India, 1950 — Article 124, 124(4), 14, 226, 227
High Courts15 Jan 1990Dismissed
Faizuddin Khan Vs Haseena Begum and Others
Allahabad High Court · (1990) 2 DMC 140 : (1990) 3 RCR(Criminal) 534
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 7
High Courts15 Jan 1990Dismissed
Faizuddin Khan Vs The Additional Sessions Judge and Others
Allahabad High Court · (1990) 1 AWC 307
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 7
High Courts15 Jan 1990Dismissed
Shanker Vs The District Judge, Mirzapur and Others
Allahabad High Court · (1990) 01 AHC CK 0017
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66(2), Order 21 Rule 92
High Courts15 Jan 1990Dismissed
Mohan Singh Verma Vs State of U.P. and Others
Allahabad High Court · (1990) 1 AWC 530
Uttar Pradesh Intermediate Education Act, 1921 — Section 16A
High Courts12 Jan 1990Disposed Of
State of U.P. Vs Om Prakash and Others
Allahabad High Court · (1990) 1 AWC 388
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 304, 307, 34
High Courts12 Jan 1990Disposed Of
Sardar Ahmad Vs 1st Addl.DJ, Faizabad and another
Allahabad High Court · (1990) 01 AHC CK 0044
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 22
High Courts12 Jan 1990Allowed
Harpal Dutt Sharma Vs State
Allahabad High Court · (1990) 01 AHC CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409
High Courts12 Jan 1990
Mushtaq Ali Vs State of U.P. and Others
Allahabad High Court · (1990) 14 ACR 316
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 140, 145, 145(1), 482