COURT ARCHIVE

Allahabad High Court judgments

1,00,483 judgments · page 3,284 of 5,025

High Courts23 Jul 1990Disposed Of

Shrimati Majjo Vs Assistant Commissioner of Income Tax and Another

Allahabad High Court · (1992) 102 CTR 97 : (1991) 187 ITR 642 : (1992) 64 TAXMAN 419

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 281B

High Courts23 Jul 1990Disposed Of

Kedar Nath Dhanwik Vs State of U.P.and another

Allahabad High Court · (1990) 07 AHC CK 0046

Criminal Procedure Code, 1973 (CrPC) — Section 305, 397

High Courts23 Jul 1990Allowed

Zahiruddin Vs State of U.P.

Allahabad High Court · (1990) 07 AHC CK 0044

Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 200, 202Penal Code, 1860 (IPC) — Section 120B, 395, 397

High Courts23 Jul 1990Allowed

Khacheru and Anr. Vs State of U.P.

Allahabad High Court · (1990) 07 AHC CK 0030

Arms Act, 1959 — Section 25

High Courts23 Jul 1990

State Vs Akhtar Khan

Allahabad High Court · (1991) CriLJ 1779

Penal Code, 1860 (IPC) — Section 302, 304, 323, 324, 34Uttar Pradesh Children Act, 1951 — Section 27

High Courts23 Jul 1990

Zulfiqar Beg alias Baby Vs State of U.P. and Others

Allahabad High Court · (1990) 14 ACR 611

Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 482Penal Code, 1860 (IPC) — Section 120B, 302

High Courts20 Jul 1990Allowed

Banaras State Bank Vs Commissioner of Income Tax

Allahabad High Court · (1991) 187 ITR 145

Income Tax Act, 1961 — Section 256

High Courts20 Jul 1990Dismissed

Century Laminating Co. Ltd. Vs Union of India (UOI) and Another

Allahabad High Court · (1990) 31 ECR 331

High Courts19 Jul 1990Allowed

Rama Singh Vs State of U.P.& Anr.

Allahabad High Court · (1990) 07 AHC CK 0042

Criminal Procedure Code, 1973 (CrPC) — Section 125, 126(3)

High Courts19 Jul 1990Dismissed

Jagdish Narain Tiwari and Anr. Vs State

Allahabad High Court · (1990) 07 AHC CK 0041

Criminal Procedure Code, 1973 (CrPC) — Section 190(1)(a), 204

High Courts18 Jul 1990Disposed Of

Kailash Structurals Pvt. Ltd. Vs Union of India (UOI) and Others

Allahabad High Court · (1990) 31 ECR 711

High Courts18 Jul 1990

Janta Metal Works Vs Income Tax Officer and Others

Allahabad High Court · (1990) 88 CTR 224 : (1990) 186 ITR 458

Income Tax Act, 1961 — Section 143(2), 147

High Courts18 Jul 1990

Shashi Devi Vs Mohd. Ahsan and Others

Allahabad High Court · (1991) ACJ 62

Motor Vehicles Act, 1988 — Section 110DMotor Vehicles Act, 1988 — Section 110DMotor Vehicles Act, 1988 — Section 110D

High Courts18 Jul 1990

The State of U.P. Vs Rameshwar Singh and Others

Allahabad High Court · (1990) 14 ACR 693

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 149, 302, 396

High Courts17 Jul 1990Dismissed

Jai Pal Singh Jain Vs Asstt. Commissioner

Allahabad High Court · (1990) 53 TAXMAN 40

Income Tax Act, 1961 — Section 132

High Courts17 Jul 1990Dismissed

Commissioner of Gift Tax (Central) Vs Motor Sales (RF)

Allahabad High Court · (1990) 186 ITR 419

Gift Tax Act, 1958 — Section 26(3)

High Courts17 Jul 1990

Shri Ram Hardcore and Allied Industries, Jai Pal Singh Jain, Smt. Krishna Devi Jain and Banwari Lal Jain Vs Assistant Commissioner of Income Tax and Another

Allahabad High Court · (1990) 186 ITR 319

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132(8)

High Courts17 Jul 1990Dismissed

Radhey Shyam Jaiswal Vs Assistant Commissioner of Income Tax and Another

Allahabad High Court · (1990) 85 CTR 234 : (1990) 186 ITR 354 : (1990) 53 TAXMAN 178

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148

High Courts16 Jul 1990Dismissed

Prestige Engineering (India) Pvt. Ltd. Vs Union of India (UOI)

Allahabad High Court · (1991) 51 ELT 255

Central Excise Rules, 1944 — Rule 11, 173B, 233B, 233B(1)Central Excises and Salt Act, 1944 — Section 11B, 11B(1), 11B(2), 11B(3), 11B(4)Constitution of India, 1950 — Article 226, 265

High Courts12 Jul 1990Allowed

Aligarh Development Authority and Others Vs Yogendra Deo Govil and Others

Allahabad High Court · (1990) 07 AHC CK 0075