High Courts11 Oct 1990Allowed
Shailesh Kumar Pandey Vs State of U.P.
Allahabad High Court · (1991) 62 FLR 535 : (1992) 2 LLJ 237
COURT ARCHIVE
Allahabad High Court judgments
1,00,483 judgments · page 3,278 of 5,025
High Courts10 Oct 1990Dismissed
Kumari Saheli Vs Safir Uddin and Another
Allahabad High Court · (1991) CriLJ 760 : (1991) 1 DMC 212
Constitution of India, 1950 — Article 226
High Courts10 Oct 1990Disposed Of
Prahlad Rai Murali Lal Vs Commissioner of Income Tax
Allahabad High Court · (1991) 98 CTR 245 : (1991) 188 ITR 131 : (1991) 54 TAXMAN 281
Income Tax Act, 1961 — Section 43
High Courts10 Oct 1990Allowed
Commissioner of Income Tax Vs Bharat Zarda Factory
Allahabad High Court · (1991) 188 ITR 117 : (1991) 54 TAXMAN 391
Income Tax Act, 1961 — Section 185
High Courts09 Oct 1990Disposed Of
Mohan Crystal Glass Works Vs Union of India (UOI), CCE (A) and Others
Allahabad High Court · (1992) 38 ECR 608
High Courts09 Oct 1990Allowed
Rajendra Singh and others Vs State of U.P.and others
Allahabad High Court · (1990) 10 AHC CK 0032
High Courts09 Oct 1990Dismissed
Dinesh Kumar Singh Rathore Vs State of U.P. and Another
Allahabad High Court · (1991) 1 DMC 638
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts09 Oct 1990
Ghai Ice-Cream (P) Ltd. Vs Union of India (UOI) and Others
Allahabad High Court · (1991) 36 ECR 240
High Courts08 Oct 1990Dismissed
Rakesh Kumar and Others Vs State of Uttar Pradesh
Allahabad High Court · (1991) CriLJ 910 : (1991) 1 DMC 1
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4
High Courts07 Oct 1990Disposed Of
Jorawar Singh and others Vs Sessions Judge, Jalaun and another
Allahabad High Court · (1990) 10 AHC CK 0034
Constitution of India, 1950 — Article 226
High Courts05 Oct 1990Allowed
Naqli and Another Vs State of U.P.
Allahabad High Court · (1991) CriLJ 2468
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts05 Oct 1990Dismissed
Balram Singh Yadava and Others Vs State of U.P. and Others
Allahabad High Court · (1991) 15 ACR 76
Arms Act, 1959 — Section 25, 30Constitution of India, 1950 — Article 21, 22Criminal Law (Amendment) Act, 1932 — Section 7
High Courts05 Oct 1990
Commissioner of Income Tax Vs J.K. Cotton Spinning and Weaving Mills Co. Ltd.
Allahabad High Court · (1991) 188 ITR 80
Income Tax Act, 1961 — Section 34(1)Income Tax Rules, 1962 — Rule 5
High Courts05 Oct 1990Dismissed
Aswani Cement Pvt. Ltd. Vs The State of Uttar Pradesh and others
Allahabad High Court · AIR 1991 All 62
Constitution of India, 1950 — Article 162Essential Commodities Act, 1955 — Section 3
High Courts05 Oct 1990Dismissed
U.P. State Road Transport Corporation, Jhansi Vs Jagjit Singh and others
Allahabad High Court · (1991) ACJ 690 : AIR 1991 All 84
Motor Vehicles Act, 1939 — Section 110
High Courts05 Oct 1990
Dhirendra Mohan Gupta and Others Vs Commissioner of Income Tax
Allahabad High Court · (1991) 98 CTR 247 : (1991) 188 ITR 19
Income Tax Act, 1961 — Section 256, 264
High Courts05 Oct 1990
U.P. State Road Transport Corporation Vs Jagjeet Singh and Others
Allahabad High Court · (1991) 1 ACC 520
High Courts05 Oct 1990Dismissed
Anandeshwar Pande Vs Collector of Central Excise
Allahabad High Court · (1992) 39 ECC 139 : (1991) 52 ELT 367
Central Excise Rules, 1944 — Rule 173Q(1), 198, 232B, 57ACentral Excises and Salt Act, 1944 — Section 35C, 35Q
High Courts01 Oct 1990Dismissed
Mohd. Raza Vs Deputy Director of Consolidation and Another
Allahabad High Court · (1990) 1 AWC 605 : (1990) RD 165
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11(2), 48, 9(1), 9(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209, 210
High Courts20 Sept 1990Dismissed
Ghafur Darzi and Others Vs State of Uttar Pradesh
Allahabad High Court · (1991) CriLJ 3019
Penal Code, 1860 (IPC) — Section 302, 34, 394Penal Code, 1860 (IPC) — Section 302, 34, 394Penal Code, 1860 (IPC) — Section 302, 34, 394