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Allahabad High Court judgments

1,00,483 judgments · page 3,270 of 5,025

High Courts29 Nov 1990Dismissed

Asha Ram Vs Ghasita and Others

Allahabad High Court · (1991) 1 AWC 267

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 9Specific Relief Act, 1963 — Section 34, 41Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 9
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High Courts27 Nov 1990Allowed

Ashfaq Hussain Vs Entram Hussain and Others

Allahabad High Court · (1991) CriLJ 747

Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146, 146(1), 397Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146, 146(1), 397Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146, 146(1), 397
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High Courts26 Nov 1990Dismissed

Khem Karan and Others Vs State of U.P.

Allahabad High Court · (1991) CriLJ 2138

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 107, 114, 302, 304, 307
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