High Courts04 Jan 1991
Commissioner of Income Tax Vs Nepani Biri Company Trust
Allahabad High Court · (1991) 190 ITR 402 : (1991) 55 TAXMAN 328
Income Tax Act, 1961 — Section 271(1)
COURT ARCHIVE
Allahabad High Court judgments
1,00,483 judgments · page 3,265 of 5,025
High Courts04 Jan 1991
Satya Veer and Others Vs State of U.P.
Allahabad High Court · (1991) 15 ACR 175
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 201, 302, 34Uttar Pradesh Children Act, 1951 — Section 2, 2(4), 27
High Courts03 Jan 1991Dismissed
Panna Lal Vs Deputy Director of Consolidation and Another
Allahabad High Court · (1991) 1 AWC 599 : (1991) RD 212
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 20, 20(1), 20(2), 48
High Courts03 Jan 1991Allowed
Hari Om saxena Vs State of U.P.
Allahabad High Court · (1991) 01 AHC CK 0065
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5
High Courts02 Jan 1991Dismissed
Dhanesh and Ors. Vs State of U.P.
Allahabad High Court · (1991) 01 AHC CK 0056
Penal Code, 1860 (IPC) — Section 323, 34
High Courts02 Jan 1991Dismissed
Narottam Prasad Vs IInd Additional District Judge and Another
Allahabad High Court · (1991) 1 AWC 740
Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16(1), 18Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 11
High Courts01 Jan 1991Dismissed
Saeed Khan Vs State of U.P.
Allahabad High Court · (1991) 15 ACR 202
Penal Code, 1860 (IPC) — Section 302
High Courts01 Jan 1991Dismissed
Gopal Vs Shakuntala Devi
Allahabad High Court · (1991) 01 AHC CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 127
High Courts01 Jan 1991Dismissed
Ram Nath Vs State of U.P.
Allahabad High Court · (1991) 01 AHC CK 0064
High Courts21 Dec 1990Dismissed
Smt. Mithlesh Vs The Collector and Another
Allahabad High Court · (1991) 1 AWC 285
Constitution of India, 1950 — Article 141Land Acquisition (Amendment) Act, 1984 — Section 30, 30(1), 30(2)Land Acquisition Act, 1894 — Section 18, 23(1)(A), 23(2), 4, 4(1)
High Courts21 Dec 1990
Flight Lieutenant H.B. Misra Vs Air Marshal M.S. Bawa, Air Officer and Others
Allahabad High Court · (1991) CriLJ 1402
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16
High Courts20 Dec 1990Allowed
Jai Hari Tewari Vs The Managing, Director U.P. Co-operative Sugar Factories Federation Ltd. and Others
Allahabad High Court · (1990) 12 AHC CK 0085
Constitution of India, 1950 — Article 311(2)
High Courts20 Dec 1990Dismissed
Ghan Shyam and Another Vs Additional Commissioner and Others
Allahabad High Court · (1991) 1 AWC 526 : (1991) RD 203
Limitation Act, 1963 — Article 127, 5Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 154Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 285H, 285I, 285J, 285K, 285L
High Courts20 Dec 1990Dismissed
Baidyanath Das Vs District Judge and Others
Allahabad High Court · (1991) 1 AWC 254
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
High Courts19 Dec 1990
Asha Saxena Vs S.K. Chaudhari and Others
Allahabad High Court · (1995) 3 LLJ 182 : (1991) 2 UPLBEC 1202 : (1990) 1 UPLBEC 516
Uttar Pradesh Intermediate Education Act, 1921 — Section 16E(10)
High Courts18 Dec 1990Allowed
Ramesh Singh Vs State
Allahabad High Court · (1991) CriLJ 1874
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts18 Dec 1990Disposed Of
Commissioner of Wealth-tax Vs Rama Shanker Gupta
Allahabad High Court · (1991) 190 ITR 157
Wealth Tax Act, 1957 — Section 16A, 16A(1), 7, 7(1)Wealth Tax Rules, 1957 — Rule 8A, 8A(2), 8A(7)
High Courts18 Dec 1990Dismissed
M/s. Govardhan Kagaj Udyog Rankuta, Agra Vs U.P. Financial Corporation, Agra, and others
Allahabad High Court · AIR 1991 All 211
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29
High Courts18 Dec 1990Dismissed
Commissioner of Income Tax Vs Panchayati Akhara Nirmal
Allahabad High Court · (1991) 190 ITR 121
Income Tax Act, 1961 — Section 10, 11, 11(1)
High Courts18 Dec 1990
Additional Commissioner of Income Tax Vs Solar Chemicals Pvt. Ltd.
Allahabad High Court · (1991) 98 CTR 196 : (1991) 190 ITR 216
Income Tax Act, 1961 — Section 104