U.P. State Electricity Board Vs Collector of Cus. and C. Ex.
Allahabad High Court · (1992) 61 ELT 14
COURT ARCHIVE
1,00,483 judgments · page 3,252 of 5,025
Allahabad High Court · (1992) 61 ELT 14
Allahabad High Court · (1991) 1 AWC 562
Allahabad High Court · (1992) CriLJ 1639
Allahabad High Court · (1991) 1 AWC 603
Allahabad High Court · (1992) 91 ECR 171
Allahabad High Court · (1992) 193 ITR 770 : (1991) 58 TAXMAN 179
Allahabad High Court · (1991) 1 AWC 493
Allahabad High Court · (1992) 194 ITR 75
Allahabad High Court · (1992) CriLJ 673
Allahabad High Court · (1991) 03 AHC CK 0058
Allahabad High Court · (1992) 194 ITR 65
Allahabad High Court · (1991) CriLJ 2881
Allahabad High Court · (1991) 1 AWC 756
Allahabad High Court · (1991) 57 TAXMAN 233
Allahabad High Court · (1992) 193 ITR 693
Allahabad High Court · (1992) 193 ITR 769
Allahabad High Court · (1991) 33 ECC 288 : (1991) 38 ECR 174
Allahabad High Court · (1991) 03 AHC CK 0079
Allahabad High Court · (1991) 03 AHC CK 0057
Allahabad High Court · (1992) 42 ECR 592