High Courts11 Apr 1991Allowed
Atar Singh and others Vs Lotan Singh and others
Allahabad High Court · AIR 1992 All 59
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19
COURT ARCHIVE
Allahabad High Court judgments
1,00,483 judgments · page 3,246 of 5,025
High Courts11 Apr 1991Allowed
Banwari and Ors. Vs State of U.P.& Ors.
Allahabad High Court · (1991) 04 AHC CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 360
High Courts11 Apr 1991Allowed
Sarjoo and Ors. Vs Girja Devi
Allahabad High Court · (1991) 04 AHC CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 397
High Courts11 Apr 1991Partly Allowed
Sant Ram Dubey Vs State of U.P.
Allahabad High Court · (1991) 04 AHC CK 0063
Penal Code, 1860 (IPC) — Section 302, 323, 324, 34
High Courts11 Apr 1991Dismissed
Satish Chand Singhal and Another Vs Commissioner of Income Tax and Others
Allahabad High Court · (1992) 74 CompCas 796 : (1992) 196 ITR 227 : (1992) 65 TAXMAN 202
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 226, 226(3)
High Courts09 Apr 1991Disposed Of
State of U.P. Vs Daler Singh and Others
Allahabad High Court · (1991) 15 ACR 457
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162Penal Code, 1860 (IPC) — Section 147, 148, 149, 19, 201
High Courts09 Apr 1991Dismissed
Smt. Shakuntala Khare Vs Vth Additional Civil Judge and Another
Allahabad High Court · (1991) 2 AWC 489
Constitution of India, 1950 — Article 226
High Courts09 Apr 1991Allowed
Chhedi and Others Vs State of Uttar Pradesh and Another
Allahabad High Court · (1991) CriLJ 3017
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 190, 2, 200Penal Code, 1860 (IPC) — Section 323, 394, 395, 504
High Courts09 Apr 1991Dismissed
Ram Chandra (deceased L.Rs.) and others Vs IXth Additional District Judge, Varanasi and others
Allahabad High Court · AIR 1991 All 223 : (1990) 1 AWC 670
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 226Provincial Small Cause Courts Act, 1887 — Section 17
High Courts09 Apr 1991Dismissed
Ram Ashrey Vs State of U.P.
Allahabad High Court · (1991) 04 AHC CK 0074
High Courts09 Apr 1991Allowed
Thoutiya Vs State of U.P.
Allahabad High Court · (1991) 04 AHC CK 0072
Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 Apr 1991Disposed Of
Commissioner of Income Tax Vs J.K. Charitable Trust
Allahabad High Court · (1992) 196 ITR 31
Income Tax Act, 1961 — Section 11, 11(3), 13(2), 144A, 144B
High Courts09 Apr 1991Dismissed
Kalika Prasad Vs State
Allahabad High Court · (1991) CriLJ 2516
Criminal Procedure Code, 1973 (CrPC) — Section 313, 82, 83Penal Code, 1860 (IPC) — Section 302
High Courts09 Apr 1991Allowed
Shyam Singh and Others Vs State of U.P.
Allahabad High Court · (1992) CriLJ 1632
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 103, 147, 148, 149, 302Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts09 Apr 1991
Dr. T.N. Edoliya Vs State of U.P. and Another
Allahabad High Court · (1991) 2 AWC 275
High Courts09 Apr 1991Allowed
Kishan Ram and Others Vs District Commandant and Commandant, District Training Centre Homeguards and Others
Allahabad High Court · (1991) 1 AWC 687
High Courts08 Apr 1991Allowed
State of U.P. Vs Akhtar
Allahabad High Court · (1992) CriLJ 204
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 16(1), 7
High Courts08 Apr 1991Partly Allowed
Tilak Singh Vs State of U.P.
Allahabad High Court · (1991) 04 AHC CK 0049
Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts08 Apr 1991
Baboo Ram alias Lalley and Others Vs State of U.P.
Allahabad High Court · (1991) 15 ACR 420
Penal Code, 1860 (IPC) — Section 302, 304, 307, 308, 309
High Courts05 Apr 1991Dismissed
Nagar Palika Balika Higher Secondary School Vs Upper Sachiv, Madhyamik Siksha Parishad, Meerut Region and Others
Allahabad High Court · (1991) 2 AWC 155 : (1991) 2 UPLBEC 1355
Uttar Pradesh Intermediate Education Act, 1921 — Section 7(4), 7AA