High Courts25 Sept 1991Allowed
Mahendra Vs State
Allahabad High Court · (1991) 15 ACR 682
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 301, 302, 307
COURT ARCHIVE
Allahabad High Court judgments
1,00,483 judgments · page 3,227 of 5,025
High Courts25 Sept 1991Allowed
Shyama and Others Vs The State
Allahabad High Court · (1991) 15 ACR 668
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 148, 149, 302Public Gambling Act, 1867 — Section 13
High Courts25 Sept 1991Allowed
Krishna Kant and Another Vs Dy. Director of Consolidation and Others
Allahabad High Court · (1992) 1 AWC 94 : (1992) RD 114
Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48, 9, 9(1), 9(2)
High Courts25 Sept 1991Allowed
Kumari Meenakshi Vs Madhyamik Siksha Parishad Uttar Pradesh and Another
Allahabad High Court · (1992) 1 AWC 133
Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 10, 10(3)
High Courts25 Sept 1991Allowed
Sant Saran Saxena Vs U.P. Public Services and Others
Allahabad High Court · (1991) 2 AWC 104
High Courts25 Sept 1991
The Secretary of Communication, Post and Telegraphs Deptt. and others Vs III Addl. District Judge, Gorakhpur and others
Allahabad High Court · AIR 1992 All 270 : (1991) 2 AWC 93
Administrative Tribunals Act, 1985 — Section 15, 28, 29, 29ACivil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, 96Constitution of India, 1950 — Article 136 , 226
High Courts25 Sept 1991
Shiv Shanker Sita Ram Vs Commissioner of Income Tax
Allahabad High Court · (1993) 199 ITR 169
Income Tax Act, 1961 — Section 132, 147, 271(1), 275
High Courts25 Sept 1991Allowed
Shyam Lal and Others Vs Ist Additional District Judge and Others
Allahabad High Court · (1992) 1 AWC 143
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2AConstitution of India, 1950 — Article 226
High Courts25 Sept 1991Dismissed
Chandrabhan and Others Vs Shyam Lal and Others
Allahabad High Court · (1992) 1 AWC 112 : (1992) RD 199
Civil Procedure Code, 1908 (CPC) — Section 100Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 7, 9Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 26
High Courts24 Sept 1991Allowed
Mahabir Prasad Vs Sampat Lal
Allahabad High Court · (1992) 1 AWC 14
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 2, Order 21 Rule 2(2A), Order 21 Rule 2(3), 115Limitation Act, 1908 — Article 174Limitation Act, 1963 — Article 125
High Courts24 Sept 1991Disposed Of
Kuldeep Singh Vs State of U.P. and Others
Allahabad High Court · (1992) 1 AWC 87
Constitution of India, 1950 — Article 21, 22
High Courts24 Sept 1991Dismissed
Sukhlal Ice and Cold Storage Company Vs Income Tax Officer and Another
Allahabad High Court · (1993) 199 ITR 129
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148
High Courts24 Sept 1991
Shanti Plywood Products (P) Ltd. Vs Additional Collector, Central Excise and Others
Allahabad High Court · (1993) 45 ECR 367
High Courts23 Sept 1991Allowed
Prithvi Raj Singh Vs The State of U.P. and Others
Allahabad High Court · (1992) 1 AWC 370
Constitution of India, 1950 — Article 226Tolls Act, 1851 — Section 2(C)Uttar Pradesh Toll Tax Regulations Levy and Collection Rules, 1980 — Rule 4, 7, 8
High Courts23 Sept 1991Disposed Of
Hill Packaging Ltd. Vs The Collector (Appeals), Central Excise and Others
Allahabad High Court · (1993) 42 ECC 62
Central Excises and Salt Act, 1944 — Section 11A
High Courts23 Sept 1991Allowed
Maulana Khali Ahmad Vs District Magistrate, Moradabad/Adhyaksh Parikshak Antrim Zila Parishad and Others
Allahabad High Court · (1992) 1 AWC 267 : (1992) 1 UPLBEC 37
High Courts23 Sept 1991Allowed
Shamim Bano Vs Mohd.Ismail & Ors
Allahabad High Court · (1991) 09 AHC CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 137(b)Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 4
High Courts23 Sept 1991Dismissed
Om Prakash Rajpoot Vs State of U.P. and Others
Allahabad High Court · (1991) 2 AWC 493
Constitution of India, 1950 — Article 226
High Courts20 Sept 1991Allowed
Hardwar Rai Vs State of Uttar Pradesh and Others
Allahabad High Court · (1992) 1 AWC 129
Uttar Pradesh Toll Tax Regulations Levy and Collection Rules, 1980 — Rule 4, 7, 8
High Courts19 Sept 1991Dismissed
Munni Lal Sahu Vs The District Judge and Others
Allahabad High Court · (1992) 1 AWC 33
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17