High Courts11 Dec 1991Dismissed
Mahendra Pal Singh Vs State of U.P. and Others
Allahabad High Court · (1992) 1 AWC 424 : (1992) RD 224
Uttar Pradesh Municipalities Act, 1916 — Section 87A, 87A(3)
COURT ARCHIVE
Allahabad High Court judgments
1,00,483 judgments · page 3,219 of 5,025
High Courts11 Dec 1991Allowed
Om Prakash Vs State of U.P.
Allahabad High Court · (1991) 12 AHC CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 397
High Courts11 Dec 1991Allowed
Hari Shanker Upadhyay Vs State of U.P.and others
Allahabad High Court · (1991) 12 AHC CK 0032
High Courts11 Dec 1991Disposed Of
Commissioner of Income Tax Vs Ashok Iron and Steel Rolling Mill
Allahabad High Court · (1993) 199 ITR 815 : (1992) 63 TAXMAN 489
High Courts11 Dec 1991Allowed
Committee of Management Inter College and Another Vs Deputy Director of Education, Vth Region and Another
Allahabad High Court · (1991) 2 AWC 402 : (1991) 2 UPLBEC 1420
Uttar Pradesh Intermediate Education Act, 1921 — Section 16A(7)
High Courts10 Dec 1991Dismissed
Shyam Bihari Sharma Vs State of U.P.
Allahabad High Court · (1992) 34 ACR 124
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(2)
High Courts10 Dec 1991Dismissed
Raja Bhaiya Vs Special Judge (E.C. Act) and Others
Allahabad High Court · (1991) 2 AWC 435
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 82, Order 21 Rule 89, Order 21 Rule 90, 65
High Courts10 Dec 1991Dismissed
Punjab National Bank Vs Sri Risabh Jain and Others
Allahabad High Court · (1993) 76 CompCas 166
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts10 Dec 1991Allowed
Dhanpati Vs State of U.P.
Allahabad High Court · (1992) ACJ 338
Motor Vehicles Act, 1988 — Section 110D
High Courts10 Dec 1991
Surendra Kumar Vs The Inspector/Range Officer, Central Excise and Another
Allahabad High Court · (1993) 42 ECC 59
High Courts10 Dec 1991
Dhanpati Vs State of U.P
Allahabad High Court · (1992) 2 ACC 572
Motor Vehicles Act, 1988 — Section 110
High Courts10 Dec 1991
Jodh Singh and Others Vs State of U.P.
Allahabad High Court · (1992) 34 ACR 89
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 307, 323, 34
High Courts09 Dec 1991Allowed
Committee of Management Jain Vidya Mandir Inter College Vs Manu Dutt Sharma and Others
Allahabad High Court · (1992) 1 AWC 261
High Courts09 Dec 1991Allowed
Ram Adhar Yadav Vs Ramchandra Misra and Another
Allahabad High Court · (1992) CriLJ 2216
Criminal Procedure Code, 1973 (CrPC) — Section 132, 180, 197, 482Criminal Procedure Code, 1973 (CrPC) — Section 132, 180, 197, 482Criminal Procedure Code, 1973 (CrPC) — Section 132, 180, 197, 482
High Courts07 Dec 1991Allowed
Rakesh Kumar Gubrale Vs State of U.P. and Others
Allahabad High Court · (1992) 1 AWC 257 : (1992) 1 UPLBEC 228
High Courts07 Dec 1991Allowed
Arvind Kumar Agnihotri Vs U.P. State Handloom Corporation Ltd. and Others
Allahabad High Court · (1991) 2 AWC 409
Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 25F, 4K
High Courts06 Dec 1991Dismissed
Lalji Vs State of U.P.& Ors.
Allahabad High Court · (1991) 12 AHC CK 0036
High Courts06 Dec 1991Dismissed
Chairman, Krishi Utpadan Mandi Samiti and Another Vs Labour Court and Others
Allahabad High Court · (1991) 2 AWC 443 : (1993) 3 LLJ 764
Industrial Disputes Act, 1947 — Section 25FUttar Pradesh Industrial Disputes Act, 1947 — Section 6, 6N
High Courts06 Dec 1991Allowed
Ashok Kumar Vs Glazi Laboratories (India) Ltd.
Allahabad High Court · (1992) 1 ACC 690 : (1992) ACJ 950 : (1993) 3 LLJ 760
Workmens Compensation Act, 1923 — Section 3(1)
High Courts05 Dec 1991Dismissed
Virendra Vs State of U.P.
Allahabad High Court · (1992) 34 ACR 49
Criminal Procedure Code, 1973 (CrPC) — Section 151, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323