Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2A, 2A(4)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 10, 10(9), 8

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High Courts31 Jan 1992Dismissed

Committee of Management, Sadabad Inter College and Another Vs District Inspector of Schools and Others

Allahabad High Court · (1992) 1 AWC 401 : (1992) 1 UPLBEC 347

Uttar Pradesh Intermediate Education Act, 1921 — Section 16G, 2

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High Courts30 Jan 1992Dismissed

Omendra Pal Singh Vs District Judge and Others

Allahabad High Court · (1992) 2 AWC 757

Uttar Pradesh Panchayat Raj Act, 1947 — Section 12C, 12C(1), 24Uttar Pradesh Panchayat Raj Rules, 1947 — Rule 24

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High Courts30 Jan 1992Dismissed

Dal Chand Vs VII Additional District Judge and Others

Allahabad High Court · (1992) 2 AWC 842

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1)

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High Courts29 Jan 1992Allowed

Rajendra Prasad Pushpkar and Another Vs District Magistrate and Others

Allahabad High Court · (1992) 1 AWC 607

Constitution of India, 1950 — Article 226Uttar Pradesh Municipalities Act, 1916 — Section 10A, 296(1), 43D, 43D(4), 46

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High Courts29 Jan 1992Allowed

Cawnpore Chemical Works Pvt. Ltd. Vs Assistant Commissioner of Income Tax

Allahabad High Court · (1992) 197 ITR 70

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 154, 214, 243, 244(1A)

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High Courts29 Jan 1992Partly Allowed

Mahabir Prasad Jain Vs State of U.P.& Ors.

Allahabad High Court · (1992) 01 AHC CK 0054

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts29 Jan 1992Dismissed

Sarwan Vs State of U.P.

Allahabad High Court · (1992) 01 AHC CK 0052

Criminal Procedure Code, 1973 (CrPC) — Section 397

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High Courts29 Jan 1992Dismissed

Kanhai Lal Vs State of U.P.

Allahabad High Court · (1992) 01 AHC CK 0050

Prevention of Food Adulteration Act, 1954 — Section 16, 7

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High Courts29 Jan 1992Allowed

Kumson Motor Owners Union Ltd. Vs Commissioner of Income Tax

Allahabad High Court · (1992) 104 CTR 286 : (1993) 201 ITR 601 : (1992) 62 TAXMAN 407

Income Tax Act, 1961 — Section 40A(7)

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