High Courts31 Aug 1992
Commissioner of Wealth-tax Vs Mahmooda Ashraf and Arif Ashraf
Allahabad High Court · (1993) 201 ITR 750
Wealth Tax Act, 1957 — Section 5(1)
COURT ARCHIVE
Allahabad High Court judgments
1,00,483 judgments · page 3,186 of 5,025
High Courts31 Aug 1992
Amar Nath Onkar Nath Vs Commissioner of Income Tax
Allahabad High Court · (1993) 200 ITR 452
Income Tax Act, 1961 — Section 40
High Courts31 Aug 1992
COMMISSIONER OF INCOME TAX Vs CAWNPORE TEXTILES LTD.
Allahabad High Court · (1992) 108 CTR 53
High Courts31 Aug 1992Dismissed
Smt. Asha Kumari Misra Vs Zila Basic Shiksha Adhikari and Others
Allahabad High Court · (1992) 4 AWC 144 Supp : (1993) 2 UPLBEC 1120
Constitution of India, 1950 — Article 226Uttar Pradesh Basic Education (Teachers) Service Rules, 1981 — Rule 21Uttar Pradesh Basic Education Act, 1972 — Section 9
High Courts30 Aug 1992Disposed Of
Rajesh Udyog Vs Krishi Utpadan Mandi Parishad and Another
Allahabad High Court · (1992) 4 AWC 524 Supp
Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 — Section 17
High Courts28 Aug 1992Allowed
Gaya Prasad Vs State of U.P.
Allahabad High Court · (1993) CriLJ 2425
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 21, 5, 5(1), 5(2)
High Courts28 Aug 1992Allowed
Parmeshwari Dayal Saxena Vs The President U.P. Basic Shiksha Parishad and Others
Allahabad High Court · (1993) 2 AWC 735 : (1993) 1 UPLBEC 205
High Courts28 Aug 1992Allowed
Bhola Nath Dubey Vs State of U.P. and Others
Allahabad High Court · (1994) 2 LLJ 323
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K
High Courts28 Aug 1992
Bhola Nath Pandey Vs State of U.P. and Others
Allahabad High Court · (1993) 1 AWC 177
Constitution of India, 1950 — Article 14, 16Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K
High Courts28 Aug 1992Allowed
Dev Narain Vs U.P. Co-operative Land Development Bank and Others
Allahabad High Court · (1992) 4 AWC 181 Supp
High Courts27 Aug 1992Allowed
Jagdish Prasad Vs Passenger Tax Officer and Another
Allahabad High Court · (1992) 4 AWC 507 Supp
High Courts27 Aug 1992Disposed Of
United India Insurance Co. Ltd. Vs Hayat Singh Bhandari and Others
Allahabad High Court · (1993) ACJ 716
High Courts27 Aug 1992
Amal Chandra Dutta Vs Union of India (UOI)
Allahabad High Court · (1992) 3 AWC 1592
Civil Procedure Code, 1882 — Section 622Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 10 Rule 2(a)(b), Order 11 Rule 12, Order 13 Rule 1, Order 27 Rule 5Constitution of India, 1950 — Article 226
High Courts27 Aug 1992Dismissed
Suraj Mal and Others Vs State of Uttar Pradesh and Others
Allahabad High Court · (1993) 1 AWC 101
Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 154(3), 156, 156(1)Penal Code, 1860 (IPC) — Section 120B, 167, 218, 219, 466
High Courts27 Aug 1992
Abdul Rashid Ansari Vs State of U.P.
Allahabad High Court · (1992) 34 ACR 748
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(2)
High Courts26 Aug 1992Allowed
Pratap Singh Rawat Vs State of U.P. and Others
Allahabad High Court · (1993) 1 AWC 319 : (1992) 2 UPLBEC 1276
High Courts26 Aug 1992Dismissed
Chunni Lal and Another Vs Ramesh Chand and Others
Allahabad High Court · (1993) 1 AWC 404
Constitution of India, 1950 — Article 226General (Civil) Rules, 1957 — Rule 275, 283, 284, 285, 286Provincial Small Cause Courts Act, 1887 — Section 25
High Courts26 Aug 1992Allowed
Smt. Shakuntala Devi Vs Basic. Education Board and Others
Allahabad High Court · (1992) 4 AWC 51 Supp
Basic Education Teachers Service Rules, 1981 — Rule 15, 8(3)
High Courts26 Aug 1992Dismissed
Shushil Kumar Pandey Vs Director, Bal Vikash Seva Evam Pausht Ahar and Others
Allahabad High Court · (1992) 4 AWC 89 Supp
Uttar Pradesh Industrial Disputes Act, 1947 — Section 25F, 26F
High Courts26 Aug 1992Dismissed
Bashiruddin and Others Vs IInd Additional District Judge and Others
Allahabad High Court · (1993) 1 AWC 61
Constitution of India, 1950 — Article 226Provincial Small Cause Courts Act, 1887 — Section 25