COURT ARCHIVE

Allahabad High Court judgments

1,00,483 judgments · page 3,160 of 5,025

High Courts29 Mar 1993Dismissed

Arcadia Tea Estate Vs Dy. Labour Commissioner and Others

Allahabad High Court · (1993) AWC 1482 : (1994) 68 FLR 920 : (1993) 2 LLJ 1088

Industrial Disputes (Central) Rules, 1957 — Rule 26, 27Uttar Pradesh Industrial Disputes Act, 1947 — Section 6B

High Courts29 Mar 1993Allowed

R.R. Verma Vs Union of India (UOI) and Others

Allahabad High Court · (1994) CriLJ 762

Constitution of India, 1950 — Article 14

High Courts29 Mar 1993Allowed

Smt. Saroj Gupta and others Vs IVth Additional Dist. Judge, Etah and others

Allahabad High Court · AIR 1994 All 22 : (1993) AWC 1611

High Courts29 Mar 1993Dismissed

Dwarika Prasad Yadav,Regional Transport Officer,Bareilly Vs Usha Chhatrath,Principal Secretary Transport,Govt.of U.P.& Anr.

Allahabad High Court · (1993) 03 AHC CK 0030

High Courts29 Mar 1993Dismissed

Gopal Singh Vs Smt. Dhanraji Devi and Another

Allahabad High Court · (1994) CriLJ 1652

Criminal Procedure Code, 1973 (CrPC) — Section 151, 190, 192, 200, 200(1)Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

High Courts29 Mar 1993Dismissed

Karedin Jaiswal and Others Vs State of Uttar Pradesh and Another

Allahabad High Court · (1993) 3 AWC 1513

Constitution of India, 1950 — Article 19, 19(6), 226, 301Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 — Section 5, 6, 7, 7(2)

High Courts29 Mar 1993Dismissed

Radhey Mohan and Others Vs State of U.P. and Another

Allahabad High Court · (1993) 3 AWC 1670

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 141, 142Criminal Procedure Code, 1973 (CrPC) — Section 125, 133, 138, 145, 145(1)

High Courts26 Mar 1993Dismissed

Gulab Sajeevan Yadav Vs State of U.P. and Others

Allahabad High Court · (1993) 3 AWC 1630

Arms Act, 1959 — Section 25National Security Act, 1980 — Section 3(2), 5APenal Code, 1860 (IPC) — Section 147, 302, 307, 323, 364

High Courts26 Mar 1993Dismissed

Sabhapati Singh Vs U.P. State Road Transport Corpn. and Another

Allahabad High Court · (1993) AWC 1281 : (1994) 1 LLJ 211

Industrial Employment (Standing Orders) Act, 1946 — Section 13BUttar Pradesh State Road Transport Corporation Employees (Other than Officers) Service Regulations, 1981 — Regulation 83

High Courts24 Mar 1993Allowed

Ram Das Vs Deputy Director of Consolidation and Others

Allahabad High Court · (1993) 3 AWC 1650 : (1993) RD 421

Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 19, 19(1), 19(2), 19A, 48Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 168A

High Courts24 Mar 1993Dismissed

Shamsher Ahmad alias Billa Vs District Magistrate and Others

Allahabad High Court · (1993) AWC 1234 : (1994) CriLJ 180

National Security Act, 1980 — Section 3(2)

High Courts24 Mar 1993Dismissed

Amar Pal and Anr. Vs State of U.P.

Allahabad High Court · (1993) 03 AHC CK 0040

High Courts24 Mar 1993Allowed

Kaushalya Devi Vs Board of revenue, U.P.At lucknow and others

Allahabad High Court · (1993) 03 AHC CK 0038

Uttar Pradesh Land Revenue Act, 1901 — Section 33A, 34, 35

High Courts24 Mar 1993Allowed

Sita Ram and Another Vs State

Allahabad High Court · (1994) 1 DMC 627

Penal Code, 1860 (IPC) — Section 302, 34

High Courts24 Mar 1993Allowed

Man Mohan Singh Vs Assistant Commissioner of Income Tax

Allahabad High Court · (1993) 115 CTR 290 : (1993) 203 ITR 74

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 148

High Courts23 Mar 1993

Kalish Narain Singh Vs Anuj Pratap Singh & Ors.

Allahabad High Court · (1993) 03 AHC CK 0012

High Courts23 Mar 1993Allowed

Ranvir Singh Chabar Vs District Inspector of Schools and Others

Allahabad High Court · (1993) 2 AWC 1255

High Courts23 Mar 1993Dismissed

Dr. K.K. Gupta Vs State of Uttar Pradesh and Others

Allahabad High Court · (1993) 3 AWC 1411

Constitution of India, 1950 — Article 14Uttar Pradesh State Universities Act, 1973 — Section 3, 31, 31(1), 33, 49

High Courts22 Mar 1993Allowed

Basudeo alias Patwari and Ors. Vs State of U.P.

Allahabad High Court · (1993) 03 AHC CK 0041

High Courts22 Mar 1993Allowed

Din Dayal Verma and Anr. Vs State of U.P.& Ors.

Allahabad High Court · (1993) 03 AHC CK 0039