High Courts29 Apr 1993Dismissed
Balwant and others Vs Vishun Dayal
Allahabad High Court · (1993) 04 AHC CK 0055
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Allahabad High Court judgments
1,00,483 judgments · page 3,156 of 5,025
High Courts29 Apr 1993Dismissed
Smt. Deepa Suyal Vs Sri Dinesh Chandra Suyal
Allahabad High Court · AIR 1993 All 244 : (1994) 1 DMC 5
Hindu Marriage Act, 1955 — Section 9
High Courts29 Apr 1993Allowed
Rajendra Kumar Sharma Vs Brijendra Kumar Sharma and another
Allahabad High Court · AIR 1994 All 62 : (1993) AWC 1528
Partnership Act, 1932 — Section 20, 53
High Courts29 Apr 1993Dismissed
U.P. State Road Transport Corporation Vs State of U.P. and Others
Allahabad High Court · (1993) 3 AWC 1525
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K, 6E, 6E(2), 6F
High Courts29 Apr 1993
Chhitraria and Others Vs State of U.P. and Another
Allahabad High Court · (1993) 17 ACR 502
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(1), 156(3), 173, 202(1)Penal Code, 1860 (IPC) — Section 147, 148, 308, 323, 324
High Courts28 Apr 1993Allowed
Workmen of Kesarwani Zarda Bhandar Fectory Sahson and Another Vs K.K. Pandey, Arbitrator, Additional Labour Commissioner and Others
Allahabad High Court · (1993) 3 AWC 1723
Arbitration Act, 1940 — Section 5B, 5B(5)Uttar Pradesh Industrial Disputes Act, 1947 — Section 10, 10A, 4K, 58, 5B
High Courts28 Apr 1993Dismissed
Ram Saran Singh Vs District Panchayat Raj Officer and Others
Allahabad High Court · (1993) 3 AWC 1656 : (1993) RD 427
Uttar Pradesh Panchayat Raj Act, 1947 — Section 11B, 12J, 5A, 95, 95(1)
High Courts27 Apr 1993Disposed Of
Kumari Monica Dixit Vs State of U.P. and Others
Allahabad High Court · (1993) 3 AWC 1351
Uttar Pradesh State Universities Act, 1973 — Section 29
High Courts27 Apr 1993
Ritika Ramtri Vs Allahabad University and Others
Allahabad High Court · (1993) 3 AWC 1523 : (1993) 3 UPLBEC 1986
Constitution of India, 1950 — Article 226Uttar Pradesh State Universities Act, 1973 — Section 28(5)
High Courts26 Apr 1993Allowed
Bhuwan Chandra Joshi Vs State of U.P.and another
Allahabad High Court · (1993) 04 AHC CK 0050
High Courts26 Apr 1993
Gopal Chand Srivastava and Another Vs State of U.P.
Allahabad High Court · (1994) CriLJ 2863
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 17, 27Juvenile Justice Act, 1986 — Section 20, 32
High Courts23 Apr 1993Disposed Of
M/s. Janta Agro Fertilisers, Meerut Vs State of U.P. and others
Allahabad High Court · AIR 1994 All 164
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 3
High Courts23 Apr 1993Dismissed
Kamal Kishore Shukla Vs State of U.P.
Allahabad High Court · (1993) 04 AHC CK 0062
High Courts22 Apr 1993Dismissed
State of U.P. Vs Kamlesh Chandra Dixit and others
Allahabad High Court · (1993) 04 AHC CK 0051
Constitution of India, 1950 — Article 226
High Courts21 Apr 1993Allowed
Tarun Mundralaya Vs Union of India (UOI) and Others
Allahabad High Court · (1994) 2 AWC 1125
Constitution of India, 1950 — Article 226
High Courts19 Apr 1993Dismissed
Shiv Lakhan Singh Vs Sahadev & Ors.
Allahabad High Court · (1993) 04 AHC CK 0067
High Courts17 Apr 1993Dismissed
Ahmad Raza Vs District Judge and Others
Allahabad High Court · (1993) 3 AWC 1358
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 10, 21, 22, 24, 29A(5)
High Courts17 Apr 1993Dismissed
Lalta Prasad Vs Nagar Palika and Another
Allahabad High Court · (1993) AWC 1653 : (1994) 2 LLJ 29 : (1993) 2 UPLBEC 1355
Constitution of India, 1950 — Article 226
High Courts17 Apr 1993Dismissed
U.P. State Sugar Corporation Vs Asst. Labour Commissioner and Another
Allahabad High Court · (1994) 68 FLR 86 : (1994) 2 LLJ 1046
Uttar Pradesh Industrial Disputes Act, 1947 — Section 2A, 3, 3A
High Courts16 Apr 1993Allowed
Kashi Nath Yadav Vs Sub Divisional Officer and Others
Allahabad High Court · (1993) 2 AWC 1226 : (1993) 2 UPLBEC 1133
Uttar Pradesh Panchayat Raj Act, 1947 — Section 2, 93(1), 95, 95(1), 96A