High Courts14 May 1993Allowed

Akttaryar Khan Vs Azahar Yar Khan

Allahabad High Court · AIR 1994 All 193 : (1993) AWC 1772

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10, Order 9 Rule 13, 151, 2General (Civil) Rules — Rule 80A, 89A, 89A(1), 89A(3), 89A(4)Provincial Small Cause Courts Act, 1887 — Section 17, 17(1)
High Courts13 May 1993Dismissed

Indradeo Singh Vs District Judge

Allahabad High Court · (1993) 05 AHC CK 0090

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 4, Order 43 Rule 1Uttar Pradesh Sales Tax Act, 1948 — Section 9(1B)
High Courts11 May 1993Partly Allowed

Tata Chemicals Limited, Bombay Vs Sadhu Singh and others

Allahabad High Court · AIR 1994 All 66 : (1994) 2 AWC 982

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 41 Rule 1(3), Order 41 Rule 22, Order 41 Rule 5(5), 11Evidence Act, 1872 — Section 114, 57, 61, 79Land Acquisition Act, 1894 — Section 18, 23, 23(1), 23(1A), 23(2)