High Courts20 Jul 1993Dismissed
Vijay Kumar Saxena Vs Dy. Director of Education, III Region and Others
Allahabad High Court · (1993) 3 AWC 1736
COURT ARCHIVE
Allahabad High Court judgments
1,00,483 judgments · page 3,149 of 5,025
High Courts20 Jul 1993
Kartik Chandra Bhattacharya and Others Vs State of U.P. and Another
Allahabad High Court · (1993) 17 ACR 514
Criminal Procedure Code, 1973 (CrPC) — Section 301, 301(1), 301(2), 302, 482Penal Code, 1860 (IPC) — Section 498
High Courts19 Jul 1993Dismissed
U.P. State Electricity Board and Another Vs State of U.P. and Others
Allahabad High Court · (1994) 2 LLJ 1008 : (1993) 3 UPLBEC 2065
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K
High Courts19 Jul 1993
Noor Jahan Vs Settlement Officer Consolidation and Others
Allahabad High Court · (1993) 3 AWC 1586 : (1993) RD 461
Constitution (Forty-Second Amendment) Act, 1976 — Article 51AUttar Pradesh Consolidation of Holdings Act, 1953 — Section 5(2), 9
High Courts17 Jul 1993Dismissed
Shayama Charan Gupta Vs Commissioner Allahabad Division and Others
Allahabad High Court · (1993) 3 AWC 1730
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 6Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 15, 15A, 16, 16(10), 16(11)
High Courts16 Jul 1993Dismissed
State of U.P. Vs Karunakar alias Deonath Tiwari
Allahabad High Court · (1993) 17 ACR 688
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 436(1), 436(2), 439(2), 446Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts16 Jul 1993Dismissed
Sitar Video Vs State of U.P. and others
Allahabad High Court · AIR 1994 All 25
Constitution of India, 1950 — Article 19(1)(a), 19(1)(g), 19(2), 19(6), 226Uttar Pradesh Cinemas (Regulation of Exhibition by Means of Video) Rules, 1988 — Rule 11, 11(1), 11(2), 14, 15Uttar Pradesh Cinemas (Regulation) Act, 1955 — Section 13, 2
High Courts16 Jul 1993Dismissed
Radhey Shyam Patwa Vs Xth Additional District Judge and Others
Allahabad High Court · (1994) 2 AWC 870
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114
High Courts15 Jul 1993Dismissed
Nanki Prasad Vs State of U.P. and Others
Allahabad High Court · (1993) 3 AWC 1768 : (1993) RD 424
Allahabad High Court Rules, 1952 — Rule 5Constitution of India, 1950 — Article 226, 227Uttar Pradesh Panchayat Raj Act, 1947 — Section 95, 95(1), 96A
High Courts15 Jul 1993Dismissed
Commissioner of Income Tax Vs Haji Abdul Wajid
Allahabad High Court · (1994) 72 TAXMAN 150
Income Tax Act, 1961 — Section 256(2), 64(1)(iv), 69
High Courts15 Jul 1993Partly Allowed
U.P. State Road Transport Corporation Vs Harna Devi and Others
Allahabad High Court · (1993) ACJ 1058
High Courts15 Jul 1993Allowed
Badan Singh Vs District Panchayat Raj Officer Prescribed Authority and Others
Allahabad High Court · (1993) 3 AWC 1777 : (1993) RD 488
Constitution of India, 1950 — Article 226Uttar Pradesh Kshetra Samiti and Zilla Parishad Adhiniyam, 1961 — Section 15(3)Uttar Pradesh Panchayat Raj Act, 1947 — Section 11C, 11C(1), 11C(2), 11C(3), 12(1)
High Courts14 Jul 1993Dismissed
Kripa Narain Srivastava Vs Deputy Director of Education VII region and Others
Allahabad High Court · (1993) 3 AWC 1574
Constitution of India, 1950 — Article 226
High Courts14 Jul 1993Dismissed
State of U.P.and another Vs Jagdish Prasad Dubey
Allahabad High Court · (1993) 07 AHC CK 0024
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
High Courts14 Jul 1993Allowed
Suresh Chandra Vs State of U.P. and Others
Allahabad High Court · (1993) 3 AWC 1819 : (1994) RD 352 : (1993) 3 UPLBEC 1850
High Courts14 Jul 1993
Paras Nath Pandey Vs Zilla Panchayat Raj Adhikari and Others
Allahabad High Court · (1993) 3 AWC 1697 : (1994) RD 87
Companies Act, 1929 — Section 117(2)Constitution of India, 1950 — Article 226Uttar Pradesh Panchayat Raj Act, 1947 — Section 111, 14
High Courts13 Jul 1993Allowed
Hari Singh Vs State of U.P.
Allahabad High Court · (1993) 07 AHC CK 0032
High Courts13 Jul 1993Allowed
Krishna Kant Gaur Vs State of U.P.
Allahabad High Court · (1993) 07 AHC CK 0031
High Courts12 Jul 1993Dismissed
Sardar Kanwaldeep Singh and others Vs Assistant Registrar Firms, Societies and Chits Faizabad and others
Allahabad High Court · AIR 1994 All 161
Societies Registration Act, 1860 — Section 15Societies Registration Rules, 1860 — Rule 10, 13