High Courts11 Nov 1993
Surendra Kumar Tyagi Vs Ghaziabad Development Authority
Allahabad High Court · (1994) 2 AWC 879
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments
1,00,483 judgments · page 3,140 of 5,025
High Courts10 Nov 1993Dismissed
Shashi Prakash Vs State of U.P.
Allahabad High Court · (1993) 11 AHC CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 399
High Courts10 Nov 1993
Committee of Management of Sri Maheshwar Inter College and Another Vs State of U.P. and Others
Allahabad High Court · (1994) 2 AWC 996 : (1994) 1 UPLBEC 63
Allahabad High Court Rules, 1952 — Rule 1, 1(4), 1(4A), 12, 2(4)Constitution of India, 1950 — Article 226, 226(3), 323A, 329Uttar Pradesh Intermediate Education Act, 1921 — Section 16A, 16A(7), 16CC, 16D, 8CC
High Courts09 Nov 1993Allowed
COMMISSIONER OF INCOME TAX Vs AGARWAL ENTERPRISES.
Allahabad High Court · (1996) 131 CTR 87
Income Tax Act, 1961 — Section 256, 271, 273
High Courts09 Nov 1993Allowed
Ashok Kumar Singh Vs State of U.P.
Allahabad High Court · (1993) 11 AHC CK 0025
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
High Courts09 Nov 1993Allowed
Sunil Kumar Verma Vs State of U.P.
Allahabad High Court · (1993) 11 AHC CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 451Penal Code, 1860 (IPC) — Section 406
High Courts08 Nov 1993Dismissed
Commissioner of Income Tax Vs Surjit Singh Mahesh Kumar
Allahabad High Court · (1994) 210 ITR 83
Income Tax Act, 1961 — Section 143(3), 144, 145(2), 256(1), 256(2)
High Courts08 Nov 1993Disposed Of
Mata Prasad Vs State of U.P.& Anr.
Allahabad High Court · (1993) 11 AHC CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 205
High Courts08 Nov 1993Dismissed
In Re : Mithlesh kumari Vs Prescribed Authority/Civil Judge Shahjahanpur and Others
Allahabad High Court · (1993) 11 AHC CK 0034
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 34(4)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 25
High Courts08 Nov 1993Allowed
Commissioner of Income Tax Vs Renusagar Power Co. Ltd.
Allahabad High Court · (1994) 117 CTR 162 : (1994) 209 ITR 552
Income Tax Act, 1961 — Section 147, 148, 256, 256(2), 37
High Courts05 Nov 1993Allowed
Bishambhar Dayal Srivastava Vs State of U.P.
Allahabad High Court · (1994) 18 ACR 57
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 2, 5, 6
High Courts05 Nov 1993Disposed Of
Mohd Arif Khan Vs District Magistrate, Lucknow and others
Allahabad High Court · (1993) 11 AHC CK 0020
Constitution of India, 1950 — Article 226, 324Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts05 Nov 1993Dismissed
Bharat Pumps and Compressors Ltd. Vs State of U.P. and Others
Allahabad High Court · (1993) AWC 1836 : (1994) 68 FLR 774 : (1994) 2 LLJ 455
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K
High Courts05 Nov 1993Dismissed
Prithvi Nath Pandey and Others Vs State of U.P.
Allahabad High Court · (1994) CriLJ 3623
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 224, 225, 332, 342, 380
High Courts04 Nov 1993Allowed
Union Bank of India Vs M.L. Kureel and Another
Allahabad High Court · (1994) 1 AWC 219
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts04 Nov 1993Allowed
Anil Kumar Misra and Another Vs State of U.P. and Others
Allahabad High Court · (1994) CriLJ 2898
Criminal Procedure Code, 1898 (CrPC) — Section 561ACriminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Uttar Pradesh Regulation of Cold Storages Act, 1976 — Section 12, 17, 19, 2, 2(2)
High Courts04 Nov 1993Dismissed
Commissioner of Income Tax Vs Ram Richpal
Allahabad High Court · (1994) 209 ITR 658
Income Tax Act, 1961 — Section 256
High Courts03 Nov 1993Allowed
Badri and Others Vs State of U.P.
Allahabad High Court · (1993) 17 ACR 731
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 396
High Courts03 Nov 1993Dismissed
Commissioner of Income Tax Vs Damodar Dass Mehta
Allahabad High Court · (1994) 209 ITR 642
Income Tax Act, 1961 — Section 256, 271(1)
High Courts03 Nov 1993Disposed Of
Rajpal Singh Vs State of U.P.
Allahabad High Court · (1993) 11 AHC CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 439, 482