High Courts04 Jan 1995

Ram Sewak and Others Vs State of U.P.

Allahabad High Court · (1995) 19 ACR 68

Criminal Procedure Code, 1973 (CrPC) — Section 167Penal Code, 1860 (IPC) — Section 392Uttar Pradesh Dacoity Affected Areas Act, 1983 — Section 10, 12, 2(B)
High Courts04 Jan 1995Allowed

Ram Swaroop Vs Kali Charan and Another

Allahabad High Court · (1995) 01 AHC CK 0113

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10(1), Order 7 Rule 10A, 96Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 27, 49
High Courts03 Jan 1995Allowed

Jumai Vs Mushtaq

Allahabad High Court · (1995) 01 AHC CK 0025

Uttar Pradesh Land Revenue Act, 1901 — Section 34