High Courts09 May 2025Disposed Of
Rajnikant Shukla Vs State Of U.P
Allahabad High Court · (2025) 05 AHC CK 0804
Indian Penal Code, 1860- Section 323, 452
COURT ARCHIVE
Allahabad High Court judgments, 2025
412 judgments · page 14 of 21
High Courts08 May 2025Dismissed
National Insurance Company Ltd. Thru. Regional Manager,Regional Officer Vs Reetu Devi And 6 Others
Allahabad High Court · (2025) 05 AHC CK 0808
Bharatiya Nyaya Sanhita, 2023- Section 61(2), 316, 316(2), 318, 318(4)Prevention of Money Laundering Act 2002- Section 66
High Courts08 May 2025Allowed
Uma Shanker Sharma And Another Vs Mihilal Sharma And 3 Others
Allahabad High Court · (2025) 05 AHC CK 0807
Constitution of India, 1950- Article 226Code of Civil Procedure, 1908- Section 10Code of Criminal Procedure Act, 1973- Section 156(2), 155(1), 173(2), 482
High Courts07 May 2025Partly Allowed
Ram Krishna Mishra Vs State Of U.P.Through Secy Local Bodies
Allahabad High Court · (2025) 05 AHC CK 0810
Banaras Hindu University Act, 1915- Section 7C(5), 14, 18(3), 18(k), 26(I)(e), 26(I)(g)
High Courts07 May 2025Dismissed
Vijay Kumar Dubey Vs State Of U.,P. And Another
Allahabad High Court · (2025) 05 AHC CK 0809
High Courts06 May 2025Allowed
Imran Khan @ Ashok Ratna Vs State Of U.P. And Another
Allahabad High Court · (2025) 05 AHC CK 0815
Constitution of India, 1950- Article 226 Uttar Pradesh Kshettra Panchayats and Zila Panchayats Adhiniyam, 1961- Section 15, 15(1), 15(2), 15(3)
High Courts06 May 2025Allowed
Smt. Bandana Vs State Of U.P. And 3 Others
Allahabad High Court · (2025) 05 AHC CK 0814
Code Of Civil Procedure, 1908- Order 12 Rule 6Registration Act, 1908- Section 17, 17(1), 17(1)(e), 17(2)(vi), 23, 32
High Courts06 May 2025Allowed
Anil Kumar Jaiswal Vs Union Bank Of India And Another
Allahabad High Court · (2025) 05 AHC CK 0811
High Courts05 May 2025Dismissed
Jai Ram Vs State Of U.P. Thru. Secy. Home Lko And 3 Others
Allahabad High Court · (2025) 05 AHC CK 0812
Constitution of India, 1950- Article 226 Security Interest (Enforcement) Rules, 2002- Rule 9(5)
High Courts02 May 2025Dismissed
Sukhdev Singh Majithiya And 3 Others Vs Bhavnesh Kumar Jindal And 4 Others
Allahabad High Court · (2025) 05 AHC CK 0813
Code of Criminal Procedure Act, 1973- Section 161, 164Indian Penal Code, 1860- Section 376DAProtection of Children from Sexual Offences Act, 2012 - Section 5G, 6
High Courts02 May 2025Allowed
Ambika Prasad @ Ambika Prasad Pandey And 2 Others Vs Shyam Bihari And 4 Others
Allahabad High Court · (2025) 05 AHC CK 0801
Code of Criminal Procedure Act, 1973- Section 323
High Courts02 May 2025Disposed Of
Prashant Shukla Vs State Of U.P. Thru. Prin. Secy. Home Deptt. Lko. And Another
Allahabad High Court · (2025) 05 AHC CK 0800
Negotiable Instruments Act, 1881- Section 138
High Courts01 May 2025Disposed Of
Banna Lal Vs State Of U.P. And 3 Others
Allahabad High Court · (2025) 05 AHC CK 0803
Indian Penal Code, 1860- Section 323, 406, 504
High Courts01 May 2025Disposed Of
Aditya Murti Vs Central Bureau Of Investigation/Anti Corruption Bureau Lko
Allahabad High Court · (2025) 05 AHC CK 0802
Indian Penal Code, 1860- Section 406
High Courts30 Apr 2025Disposed Of
C/M, Ram Bharose Maikulal Inter College,Lko. Thru. Mgr., Sri Sant Sahu And Another Vs State Of U.P Thru. Add. Chief Secy./ Secondary Education, Lko. And Other
Allahabad High Court · (2025) 04 AHC CK 0936
Indian Penal Code, 1860- Section 323, 386, 447, 504
High Courts29 Apr 2025Disposed Of
Avesh Vs U.P. Avas Evam Vikas Parishad Lko. Thru. Its Housing Comm. Its Registered Office Lko. And 2 Ors
Allahabad High Court · (2025) 04 AHC CK 0937
High Courts28 Apr 2025Disposed Of
Hari Shankar Kushwaha Vs Addl. District Judge E.C. Act Court No. 4, Lko. And Another
Allahabad High Court · (2025) 04 AHC CK 0938
Indian Penal Code, 1860- Section 323, 392, 504, 506
High Courts24 Apr 2025Disposed Of
Rajkumar Dubey Vs Board Of Revenue And Others
Allahabad High Court · (2025) 04 AHC CK 0929
High Courts23 Apr 2025Disposed Of
Dr. Gomati Dwivedy Vs C.B.I. /A.C.B. Branch, Lucknow
Allahabad High Court · (2025) 04 AHC CK 0930
High Courts22 Apr 2025Disposed Of
Jayant Kumar Singh Vs State Of U.P. Deptt. Of Medical And Health Lko. Thru. Prin. Secy. And 3 Others
Allahabad High Court · (2025) 04 AHC CK 0932
Code of Civil Procedure, 1908- Order 9 Rule 13