Constitution of India, 1950- Article 136, 226, 227Code of Criminal Procedure Act, 1973- Section 265G, 235(2), 236, 427, 427(1), 428Electricity Act, 2003- Section 136, 136(1), 136(2)

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High Courts15 Jul 2025Dismissed

Ramesh Chandra Gupta Vs State Of U.P. And Others

Allahabad High Court · (2025) 07 AHC CK 0781

Constitution of India, 1950- Article 226, 311(2)

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High Courts14 Jul 2025Disposed Of

Anubhav Jain Vs Union Of India And Another

Allahabad High Court · (2025) 07 AHC CK 0785

Constitution of India, 1950- Article 226Code of Criminal Procedure Act, 1973- Section 198A, 482Indian Penal Code, 1860- Section 323, 406, 498A

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High Courts14 Jul 2025Allowed

Prabhat Mishra Vs State Of U.P. Thru. Secy. Higher Education Govt. U.P. Lko. And 2 Others

Allahabad High Court · (2025) 07 AHC CK 0784

Constitution of India, 1950- Article 226Uttar Pradesh Higher Education Services Commission Act, 1980- Section 12(3), 13, 13(1), 13(2), 13(4)Uttar Pradesh Education Service Selection Commission Act, 2003- Section 31(2)

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High Courts14 Jul 2025Dismissed

Ratnesh Kumar Singh Vs Shri Pushpraj Singh

Allahabad High Court · (2025) 07 AHC CK 0783

Constitution of India, 1950- Article 129, 215Contempt of Courts Act, 1971- Section 15, 15(2), 16, 20

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High Courts14 Jul 2025Dismissed

Rakesh Kumar Sharma And 2 Others Vs Shri Ramjan Baksh, Consolidation Officer, Shikarpur And 3 Others

Allahabad High Court · (2025) 07 AHC CK 0782

Constitution of India, 1950- Article 215Contempt of Courts Act, 1971- Section 19, 19(1)

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High Courts11 Jul 2025Allowed

Preeti Vs State Of U.P.

Allahabad High Court · (2025) 07 AHC CK 0786

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Bharatiya Nyaya Sanhita, 2023- Section 61(2), 103(1)

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High Courts10 Jul 2025Dismissed

Ajeet Singh Vs D.D.C.

Allahabad High Court · (2025) 07 AHC CK 0763

Constitution of India, 1950- Article 226Uttar Pradesh Consolidation of Holdings Act, 1953- Section 9A(2), 11(1), 48

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High Courts10 Jul 2025Allowed

Smt. Babita Kumari Alias Babita Devi Vs Uttar Pradesh Rajya Vidyut Utpadan Nigam Limited And 3 Others

Allahabad High Court · (2025) 07 AHC CK 0762

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High Courts10 Jul 2025Dismissed

Anand Prakash Tripathi And 4 Others Vs State Of U.P. And 5 Others

Allahabad High Court · (2025) 07 AHC CK 0761

Constitution of India, 1950- Article 14Road Transport Act, 1950- Section 3

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High Courts10 Jul 2025Allowed

Riyaz Vs State Of U.P

Allahabad High Court · (2025) 07 AHC CK 0760

Constitution of India, 1950- Article 19, 19(1)(a)Bharatiya Nyaya Sanhita, 2023- Section 173(3) Bharatiya Nyaya Sanhita, 2023- Section 152, 196

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High Courts09 Jul 2025Disposed Of

S.S. Enterprises Vs State Of U.P. And Another

Allahabad High Court · (2025) 07 AHC CK 0765

Constitution of India, 1950- Article 226Central Goods and Services Tax Act, 2017- Section 129(1)(a), 129(1)(b)

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High Courts09 Jul 2025Allowed

Muhammad Naeem Vs State Of Uttar Pradesh And 3 Others

Allahabad High Court · (2025) 07 AHC CK 0764

Rights of Persons with Disabilities Act, 2016- Section 2(i), 2(r), 2(s), 20, 21, 33, 34

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High Courts08 Jul 2025Dismissed

Bindra Prasad Patel Vs State Of UP And 3 Others

Allahabad High Court · (2025) 07 AHC CK 0766

Constitution of India, 1950- Article 58(4), 66(4), 136, 162, 191(1)(a)Payment of Gratuity Act, 1972- Section 1(3), 1(3)(c), 2(e), 4, 14

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High Courts07 Jul 2025Dismissed

Akbar And Another Vs Add. Commissioner Judicial And 6 Ors

Allahabad High Court · (2025) 07 AHC CK 0770

Constitution of India, 1950- Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950- Section 198(4), 333A

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High Courts07 Jul 2025Dismissed

Hindustan Petroleum Corporation Limited And Another Vs Fida Hussain

Allahabad High Court · (2025) 07 AHC CK 0768

Code of Civil Procedure Act, 1908- Section 151, Order 47 Rule 1

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