Uttar Pradesh Revenue Code, 2006 — Section 59, 63(2)(a), 67, 67(1), 77, 77(2), 101Uttar Pradesh Panchayat Raj Act, 1947 — Section 15Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 19A

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High Courts23 Oct 2024Dismissed

M/S Theme Engg.Services Pvt.Ltd. Assn.With M/S Ishita Info Sol.Thru. Their Auth.Rep. Sumeet Asthana Vs National Highway Authority Of India Thru. Chiarman And Another

Allahabad High Court · (2024) 10 AHC CK 0019

Constitution of India, 1950 — Article 12

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High Courts22 Oct 2024Dismissed

Virendra Kumar Vs State Of U.P. Thru. Secy. Revenue Deptt. U.P. Lko. And 8 Others

Allahabad High Court · (2024) 10 AHC CK 0018

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High Courts22 Oct 2024Disposed Of

Km. Kamini Devi Vs State Of U.P. Thru. Prin. Secy. Secondary Education Deptt. Lko. And 5 Others

Allahabad High Court · (2024) 10 AHC CK 0016

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High Courts21 Oct 2024Allowed

Ankur Agarwal Vs State Of U.P. Thru. Prin. Secy. Home, Lucknow And Another

Allahabad High Court · (2024) 10 AHC CK 0015

Code of Criminal Procedure, 1973 — Section 82, 83, 156(3), 438Indian Penal Code, 1860 — Section 34, 129B, 149, 302, 304B, 306, 323, 341, 354, 354B, 379, 419, 420, 467, 468, 471, 498, 504, 506Prevention of Witch (Daain) Practices Act, 1999 — Section 3, 4

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High Courts21 Oct 2024Dismissed

Surya Prakash Mishra Vs State Of U.P. Thru. Addl. Chief Secy. /Prin. Secy. Deptt. Of Higher Education Lko. And 4 Others

Allahabad High Court · (2024) 10 AHC CK 0014

Constitution of India, 1950 — Article 12, 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16G(3)

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High Courts18 Oct 2024Dismissed

Chetram @ Mintu and 4 Others Vs State Of U.P. And 3 Others

Allahabad High Court · (2024) 10 AHC CK 0032

Constitution of India, 1950 — Article 226Code of Civil Procedure, 1908 — Section 114, 141, Order 47 Rule 1Registration Act, 1908 — Section 47

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High Courts18 Oct 2024Disposed Of

Hamidul Vs State Of U.P. Thru. Prin. Secy. Revenue Deptt., Lucknow And Others

Allahabad High Court · (2024) 10 AHC CK 0030

Uttar Pradesh Revenue Code, 2006 — Section 34

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High Courts17 Oct 2024Dismissed

Shubhi Saxena Vs Rahul Srivastava And Another

Allahabad High Court · (2024) 10 AHC CK 0034

Code of Civil Procedure, 1908 — Section 24, Order 39 Rule 2Hindu Marriage Act, 1955 — Section 13Guardians and Wards Act, 1890 — Section 7, 25

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High Courts17 Oct 2024Disposed Of

Netram And 4 Others Vs State Of UP And 3 Others

Allahabad High Court · (2024) 10 AHC CK 0033

Bhartiya Nagrika Suraksha Sanhita, 2023 — Section 35(3), 35(4), 35(5), 35(6), 35(7)Bharatiya Nyaya Sanhita, 2023 — Section 115(2), 117(2), 191(2), 333, 351(2), 351(3)

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High Courts16 Oct 2024Dismissed