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Allahabad High Court judgments, 2023

632 judgments · page 7 of 32

High Courts03 Oct 2023Dismissed

Pradeep Mohan Chaudhary And 2 Others Vs State Of U.P. And 2 Others

Allahabad High Court · (2023) 10 AHC CK 0004

Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 2 Rule 3Indian Succession Act, 1925 — Section 2, 211(1), 213(1), 218, 220, 221, 222, 223, 224, 232, 234, 236, 241, 278, 284, 385, 290, 291, 292, 296, 301, 302, 311, 332, 335
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High Courts26 Sept 2023

Ranvir Singh Vs State Of U.P.

Allahabad High Court · (2023) 09 AHC CK 0043

Indian Penal Code, 1860 — Section 34, 120B, 302, 307Code Of Criminal Procedure, 1973 — Section 161, 164, 309, 313, 366Arms Act, 1959 — Section 25
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High Courts25 Sept 2023Dismissed

Noor Ahmad Vs Mohd. Ahmad

Allahabad High Court · (2023) 09 AHC CK 0042

Code of Civil Procedure, 1908 — Section 11, 96, 151, Order 14 Rule 5, Order 41 Rule 23A, Order 41 Rule 25, Order 41 Rule 27Transfer of Property Act, 1882 — Section 123, 129Registration Act, 1908 — Section 17
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High Courts22 Sept 2023Dismissed

Kailash Vs State Of U.P.

Allahabad High Court · (2023) 09 AHC CK 0038

Indian Penal Code, 1860 — Section 307, 324, 511Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 231, 311, 313
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High Courts22 Sept 2023Partly Allowed

Hindustan Steelworks Construction Limited Vs New Okhla Industrial Development Authority

Allahabad High Court · (2023) 09 AHC CK 0035

Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015 — Section 13Arbitration and Conciliation Act, 1996 — Section 2(c), 11, 11(6), 31(6), 32, 33(1)(a), 33(1)(b), 33(4), 33(7), 34, 34(2), 34(2A), 34(2)(a)(iv), 34(4), 35, 36, 37, 43(4), 48Foreign Awards (Recognition and Enforcement) Act, 1961 — Section 7(1)(b)(ii)
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