High Courts08 Nov 2023
Arvind Kumar And Another Vs State Of U.P.
Allahabad High Court · (2023) 11 AHC CK 0028
Code Of Criminal Procedure, 1973 — Section 161, 313, 437AIndian Penal Code, 1860 — Section 34, 302, 376, 376(2)(g)
COURT ARCHIVE
Allahabad High Court judgments, 2023
632 judgments · page 4 of 32
High Courts08 Nov 2023Allowed
Vishnu Kumar Saini Vs State Of U.P. And Another
Allahabad High Court · (2023) 11 AHC CK 0027
Essential Commodities Act, 1955 — Section 3, 6A, 6B, 7
High Courts08 Nov 2023Allowed
Allama Zamir Naqvi Alias Tahir In Fir Zameen Naqvi Alias Tahir Vs State Of U.P. Thru. Prin. Secy. Lko. And Another
Allahabad High Court · (2023) 11 AHC CK 0025
Constitution Of India, 1950 — Article 20(1)Code Of Criminal Procedure, 1973 — Section 161, 164, 437A, 438Indian Penal Code, 1860 — Section 302, 354, 452
High Courts08 Nov 2023Allowed
Vishal Mishra And Anr. Vs State Of U.P. Through Principal Secretary Home And Anr.
Allahabad High Court · (2023) 11 AHC CK 0024
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 504, 506Prevention of Damage to Public Property Act, 1984 — Section 2, 3Explosive Substance Act, 1908 — Section 3
High Courts08 Nov 2023Allowed
Parashu Ram Dohre Vs State Of U.P. Thru. Addl. Chief Secy. In The Deptt. Of Home, Civil Sectt. Lko. And Others
Allahabad High Court · (2023) 11 AHC CK 0023
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 342, 379, 427, 468, 471Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 20, 29, 42, 43, 44, 54, 58, 69
High Courts08 Nov 2023Disposed Of
Sumitra Devi Vs State Of U.P. Thru. Prin. Secy. Revenue Deptt. Lucknow And 4 Others
Allahabad High Court · (2023) 11 AHC CK 0022
U.P. Land Revenue Code, 2006 — Section 34
High Courts07 Nov 2023Dismissed
Mahesh (Minor) Thru. Her Mother Smt. Meena @ Kiran Vs State Of U.P. Thru. Prin. Secy. Home Deptt. Lko And 3 Others
Allahabad High Court · (2023) 11 AHC CK 0026
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 363
High Courts07 Nov 2023Dismissed
Khalid Khan And Another Vs State Of U.P. And Another
Allahabad High Court · (2023) 11 AHC CK 0002
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 154, 154(1), 154(3), 156(3), 482Indian Penal Code, 1860 — Section 32, 120B, 302
High Courts06 Nov 2023Dismissed
Ram Adhar Vs D.D.C. And Others
Allahabad High Court · (2023) 11 AHC CK 0016
Constitution Of India, 1950 — Article 226Hindu Minority and Guardianship Act, 1956 — Section 4, 4(b), 5, 5(b), 8(2)Registration Act, 1908 — Section 17, 17(2), 49(1)(a), 49(1)(c)
High Courts06 Nov 2023Dismissed
Sunil Kumar Jhunjhunwala And 2 Others Vs State Of U.P. Thru. Secy. Deptt. Of Institutional Finance, Lucknow And 3 Others
Allahabad High Court · (2023) 11 AHC CK 0005
Constitution Of India, 1950 — Article 226Societies Registration Act, 1860 — Section 3, 4, 4(1), 4(1A), 4(2), 12, 25, 48
High Courts06 Nov 2023Allowed
Mutuni Vs Collector Sant Ravi Das Nagar And Others
Allahabad High Court · (2023) 11 AHC CK 0004
Constitution Of India, 1950 — Article 226, 300ALand Acquisition Act, 1894 — Section 23, 23(1A)
High Courts06 Nov 2023Dismissed
Meera Singh Vs State Of U.P. And Another
Allahabad High Court · (2023) 11 AHC CK 0003
Code Of Criminal Procedure, 1973 — Section 34, 120B, 409, 420, 467, 468, 471, 477AIndian Penal Code, 1860 — Section 82, 83Prevention of Corruption Act, 1988 — Section 13(2)
High Courts03 Nov 2023Dismissed
State Of U.P. And 3 Others Vs Suresh Chandra Asthana, S/O, S. N. Lal Asthana
Allahabad High Court · (2023) 11 AHC CK 0011
Payment of Gratuity Act, 1972 — Section 13
High Courts03 Nov 2023Dismissed
Dinesh Kumar Maurya And Another Vs Chancellor, Lucknow University Lko. And Others
Allahabad High Court · (2023) 11 AHC CK 0010
Code of Civil Procedure, 1908 — Order 47 Rule 1, Order 47 Rule 1(a)Limitation Act, 1963 — Section 5
High Courts02 Nov 2023Dismissed
Ram Kumar Mishra Vs State of U.P. and Another
Allahabad High Court · (2023) 11 AHC CK 0015
Constitution Of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 6, 7, 9, 125, 127(3)(c), 397, 401Protection of Women From Domestic Violence Act, 2005 — Section 2(a), 2(f), 2(s), 3, 5, 12, 18, 19, 20, 21, 22, 23, 29
High Courts02 Nov 2023Allowed
Rajina Vs State of U.P. and Another
Allahabad High Court · (2023) 11 AHC CK 0014
Code Of Criminal Procedure, 1973 — Section 36, 154, 154(1), 154(3), 156(3), 157, 173, 190(1)(b), 200, 327, 482Indian Penal Code, 1860 — Section 376, 376A, 376B, 376C, 376D
High Courts02 Nov 2023Disposed Of
Subhawati Devi Vs State Of U.P. And 3 Others
Allahabad High Court · (2023) 11 AHC CK 0012
High Courts02 Nov 2023Dismissed
United Forum of We Bankers and another Vs Central Government Industrial Tribunal and others
Allahabad High Court · (2023) 11 AHC CK 0009
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(ra), 20, 29, 31, 33, 33A, 33(2), 33(3)Code Of Criminal Procedure, 1973 — Section 482
High Courts01 Nov 2023Dismissed
Banti Sharma Alias Brahm Prakash Sharma Vs State Of U.P. And Another
Allahabad High Court · (2023) 11 AHC CK 0013
Code Of Criminal Procedure, 1973 — Section 41A, 239, 397, 482Indian Penal Code, 1860 — Section 406, 420
High Courts01 Nov 2023Allowed
Vinod Singh Vs State Of U.P. And 2 Others
Allahabad High Court · (2023) 11 AHC CK 0008
Evidence Act, 1872 — Section 40, 41, 42, 44