High Courts22 Nov 2021Partly Allowed
Ramji Yadav Vs State Of U.P.
Allahabad High Court · (2021) 11 AHC CK 0035
Indian Penal Code, 1860 — Section 34, 302, 304I, 307Code Of Criminal Procedure, 1973 — Section 157, 313, 357, 428
COURT ARCHIVE
Allahabad High Court judgments, 2021
455 judgments · page 5 of 23
High Courts22 Nov 2021Dismissed
Monu Vs State Of U.P.
Allahabad High Court · (2021) 11 AHC CK 0034
Indian Penal Code, 1860 — Section 302, 307, 506Code Of Criminal Procedure, 1973 — Section 313Arms Act, 1959 &mdash Section 6, 25, 25(1)(b)
High Courts22 Nov 2021Dismissed
Mahaveer Vs State Of U.P.
Allahabad High Court · (2021) 11 AHC CK 0033
Indian Penal Code, 1860 — Section 174A, 229A, 306Code Of Criminal Procedure, 1973 — Section 82, 161, 313
High Courts22 Nov 2021Allowed
Satyam Tewari And Anr. Vs State Of U.P. And Ors.
Allahabad High Court · (2021) 11 AHC CK 0032
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 173(5), 207, 482
High Courts22 Nov 2021Dismissed
Nitesh Kumar Verma Vs State Of U.P. & Another
Allahabad High Court · (2021) 11 AHC CK 0031
Code Of Criminal Procedure, 1973 — Section 155(2), 157, 161, 164, 190, 190(1)(a), 190(1)(b), 190(2), 193, 195, 196, 197, 198, 199, 202, 482Indian Penal Code, 1860 — Section 160, 323, 324, 354, 376, 427, 504, 506, 511Arms Act, 1959 &mdash Section 4(25), 5A, 5(4)
High Courts22 Nov 2021Dismissed
Manish Vs State Of U.P..And Another
Allahabad High Court · (2021) 11 AHC CK 0025
Code Of Criminal Procedure, 1973 — Section 311, 482Indian Penal Code, 1860 — Section 34, 201, 302, 364, 452Code Of Criminal Procedure, 1898 — Section 452
High Courts18 Nov 2021Dismissed
Sarvesh Kumar Tiwari Vs State Of U.P.
Allahabad High Court · (2021) 11 AHC CK 0038
Code Of Criminal Procedure, 1973 — Section 482
High Courts18 Nov 2021Disposed Of
Pawan Kumar Vs State Of U.P. And 2 Others
Allahabad High Court · (2021) 11 AHC CK 0037
Indian Penal Code, 1860 — Section 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 173(2), 190, 190(1)(a), 200, 482
High Courts18 Nov 2021Dismissed
M/S. Magma Leasing Ltd. Vs Badri Vishal And Ors.
Allahabad High Court · (2021) 11 AHC CK 0026
Constitution Of India, 1950 — Article 19(1), 32(2), 226, 227Arbitration And Conciliation Act, 1996 — Section 34, 36, 36(1)Code Of Civil Procedure, 1908 — Section 47
High Courts16 Nov 2021Dismissed
M/S P.N. Garg, Engineers & Contractors Vs Chief Engineer, Bhopal Zone, Sultania Infantry Lines Bhopal
Allahabad High Court · (2021) 11 AHC CK 0023
Arbitration And Conciliation Act, 1996 — Section 7, 11, 11(4), 11(5), 11(6), 14, 14(b), 15, 15(2), 31, 32(1), 32(3), 34, 34(4)
High Courts15 Nov 2021Dismissed
Ram Kumar Awasthi Vs Rajeshwar And Others
Allahabad High Court · (2021) 11 AHC CK 0018
Code Of Civil Procedure, 1908 — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24, Order 41 Rule 25Partition Act, 1893 — Section 4
High Courts12 Nov 2021Partly Allowed
Amar Dayal Sahu Vs State Of U.P.
Allahabad High Court · (2021) 11 AHC CK 0017
Indian Penal Code, 1860 — Section 299, 300(4), 302, 304, 304I, 304II, 323, 326, 504, 506Code Of Criminal Procedure, 1973 — Section 156(3)Evidence Act, 1872 — Section 32, 60
High Courts12 Nov 2021Partly Allowed
Santosh Bind Alias Kallu Vs State Of U.P.
Allahabad High Court · (2021) 11 AHC CK 0016
Indian Penal Code, 1860 — Section 149, 363, 366, 368, 375, 376G, 376(2)(g), 506Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts12 Nov 2021Dismissed
Shezad And Another Vs Shareef
Allahabad High Court · (2021) 11 AHC CK 0015
Code Of Civil Procedure, 1908 — Section 151, Order 18 Rule 4Evidence Act, 1872 — Section 114
High Courts11 Nov 2021Disposed Of
Satish Kumar And Other Vs State of U.P. And Another
Allahabad High Court · (2021) 11 AHC CK 0019
Code Of Criminal Procedure, 1973 — Section 173(2), 438, 438(1), 438(3), 438(5)Indian Penal Code, 1860 — Section 323, 354Kha, 377, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts11 Nov 2021Partly Allowed
Gulab Yadav Vs State Of U.P.
Allahabad High Court · (2021) 11 AHC CK 0014
Indian Penal Code, 1860 — Section 299, 300, 302, 304, 304I, 506Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts11 Nov 2021Allowed
Shubham Verma Vs State Of U.P.
Allahabad High Court · (2021) 11 AHC CK 0013
Indian Penal Code, 1860 — Section 356, 392, 411
High Courts11 Nov 2021Allowed
Mohammad Zishan Vs State Of U. P. Through Principal Secretary Department
Allahabad High Court · (2021) 11 AHC CK 0012
U.P. Prevention of Cow Slaughter Act, 1955 — Section 3, 5, 8Code Of Criminal Procedure, 1973 — Section 313
High Courts11 Nov 2021Allowed
Kamlesh Chauhan Vs State Of U.P And Anr.
Allahabad High Court · (2021) 11 AHC CK 0011
Indian Penal Code, 1860 — Section 147, 148, 149, 363, 366, 452, 506Code Of Criminal Procedure, 1973 — Section 164, 482
High Courts10 Nov 2021
Arman Khan Vs State Of U.P. & Another
Allahabad High Court · (2021) 11 AHC CK 0020
Schedule Caste and Schedule Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 161, 389, 439