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Allahabad High Court judgments, 2020

216 judgments · page 4 of 11

High Courts22 Sept 2020

Rehana And Ors Vs State Of U.P And Ors

Allahabad High Court · (2020) 09 AHC CK 0041

Indian Penal Code, 1860 — Section 304(B), 498(A)Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 319
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High Courts22 Sept 2020Disposed Of

Navneet Shukla Vs State Of U.P And Ors

Allahabad High Court · (2020) 09 AHC CK 0022

Indian Penal Code, 1860 — Section 363, 376, 504, 506Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 173(2)
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High Courts21 Sept 2020Dismissed

Girish Vs State Of U.P And Ors

Allahabad High Court · (2020) 09 AHC CK 0044

Code Of Criminal Procedure, 1973 — Section 311, 482Indian Penal Code, 1860 — Section 304(B), 323, 498(A)Dowry Prohibition Act, 1961 — Section 4
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High Courts21 Sept 2020Dismissed

Abhishek Kumar Yadav Vs State Of U.P And Ors

Allahabad High Court · (2020) 09 AHC CK 0035

Indian Penal Code, 1860 — Section 34, 47, 149, 302, 307, 323, 353Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12, 12(1), 101Code Of Criminal Procedure, 1973 — Section 309, 437, 439
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High Courts21 Sept 2020Disposed Of

Ankit Prasad And Ors Vs State Of U.P And Ors

Allahabad High Court · (2020) 09 AHC CK 0021

Code Of Criminal Procedure, 1973 — Section 156(3), 200, 202, 204, 482Indian Penal Code, 1860 — Section 323, 387, 406, 420, 452, 467, 468, 471, 504, 506
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High Courts21 Sept 2020Dismissed

Raghav Vs State Of U.P And Ors

Allahabad High Court · (2020) 09 AHC CK 0020

Code Of Criminal Procedure, 1973 — Section 156(3), 200, 202, 244, 482Indian Penal Code, 1860 — Section 304(B)
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High Courts21 Sept 2020Allowed

Kanikram And Ors Vs State Of U.P And Ors

Allahabad High Court · (2020) 09 AHC CK 0018

Uttar Pradesh Sugarcane (Regulation Of Supply And Purchase) Act, 1953 — Section 15, 17, 17(1), 17(2), 17(3), 17(4)Uttar Pradesh Sugarcane (Regulation Of Supply And Purchase) Rules, 1954 — Rule 44, 45, 49Constitution Of India, 1950 — Article 14, 226
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High Courts18 Sept 2020Disposed Of

Chhitar Singh And Ors Vs State Of U.P And Ors

Allahabad High Court · (2020) 09 AHC CK 0047

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 405, 406Uttar Pradesh Regulation Of Cold Storages Act, 1976 — Section 24, 25, 36
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High Courts17 Sept 2020Dismissed

Raju Vs State Of U.P And Ors

Allahabad High Court · (2020) 09 AHC CK 0036

Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12, 12(1), 102Indian Penal Code, 1860 — Section 376Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4
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High Courts17 Sept 2020Dismissed

Ramjanam Yadav Vs State Of U.P

Allahabad High Court · (2020) 09 AHC CK 0016

Gangster And Anti Social Activities (Prevention) Act, 1986 — Section 2, 3(1)Indian Penal Code, 1860 — Section 174(A), 229(A)Code Of Criminal Procedure, 1973 — Section 82, 313
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High Courts17 Sept 2020Allowed

Reetu And Ors Vs State Of U.P And Ors

Allahabad High Court · (2020) 09 AHC CK 0015

Guardians and Wards Act, 1890 — Section 17, 19, 25Hindu Marriage Act, 1955 — Section 6, 6(a)Constitution Of India, 1950 — Article 226
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High Courts16 Sept 2020Disposed Of

Rakesh Garg Vs State Of U.P And Ors

Allahabad High Court · (2020) 09 AHC CK 0013

Code Of Criminal Procedure, 1973 — Section 200, 202, 244, 245, 242(2), 482Indian Penal Code, 1860 — Section 323, 406, 504, 506
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