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Allahabad High Court judgments, 2016

3,056 judgments · page 121 of 153

High Courts01 Mar 2016Disposed off

Ajay Kumar Patel Vs State of U.P. and Others

Allahabad High Court · (2016) 4 ADJ 662 : (2016) 3 AllLJ 493 : (2016) 3 AllWC 2610 : (2016) 3 UPLBEC 1969

Constitution of India, 1950 - Article 21 ARight of Children to Free and Compulsory Education Act, 2009 - Section 12, Section 12 (1), Section 12 (1) (c), Section 12(1)(c), Section 2, Section 2 (a), Section 2 (d), Section 2 (e), Section 2 (f),
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High Courts01 Mar 2016Allowed

Sukhey and Others Vs State of U.P.

Allahabad High Court · (2016) 94 ACrC 188 : (2016) 4 ADJ 13

Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 147, Section 149, Section 302, Section 364
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High Courts01 Mar 2016Allowed

Smt. Vandana Vs State of U.P.

Allahabad High Court · (2016) 2 UPLBEC 885

Constitution of India, 1950 - Article 226Uttar Pradesh Recruitment of Dependants of Government Servants Dying in Harness Act, 1974 - Rule 2
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High Courts01 Mar 2016Allowed

Ram Sharan Singh Vs State of U.P. and Others

Allahabad High Court · (2016) 4 ADJ 187 : (2016) 3 AllWC 2631

Constitution of India, 1950 - Article 311, Article 311(2)Penal Code, 1860 (IPC) - Section 120-B, Section 167, Section 177, Section 218, Section 302, Section 34
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High Courts01 Mar 2016Partly Allowed

Akbar Vs State of U.P.

Allahabad High Court · (2016) 93 ACrC 838 : (2016) 4 ADJ 18

Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 313Penal Code, 1860 (IPC) - Section 376, Section 376 (1), Section 406, Section 417, Section 494, Section 506
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High Courts01 Mar 2016Dismissed

Puran Vs State of U.P.

Allahabad High Court · (2016) 93 ACrC 821 : (2016) 4 ADJ 16

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313Evidence Act, 1872 - Section 106, Section 6Penal Code, 1860 (IPC) - Section 302, Section 307
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High Courts01 Mar 2016Dismissed

Ranvir Singh and Others Vs State of U.P.

Allahabad High Court · (2016) 03 AHC CK 0057

Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 107, Section 116, Section 117, Section 161, Section 313Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 307, Section 324
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High Courts01 Mar 2016Dismissed

Ori Lal Vs State of U.P.

Allahabad High Court · (2016) 03 AHC CK 0054

Arms Act, 1959 - Section 30Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
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High Courts01 Mar 2016Partly Allowed

Mithlesh Vs State of U.P.

Allahabad High Court · (2016) 03 AHC CK 0053

Criminal Procedure Code, 1973 (CrPC) - Section 294, Section 313, Section 374 (2), Section 428Dowry Prohibition Act, 1961 - Section 3, Section 4Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304 (1), Section 304B, Section
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High Courts29 Feb 2016Dismissed

Islam Vs State of U.P.

Allahabad High Court · (2016) 4 ADJ 19 : (2017) 1 AllLJ 715

Criminal Procedure Code, 1973 (CrPC) - Section 151, Section 313Evidence Act, 1872 - Section 114, Section 118Penal Code, 1860 (IPC) - Section 376, Section 506
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