High Courts08 Feb 2007Dismissed
Rajendra Prasad Gupta and Sri Ram Trading Company Vs State of U.P. and Shri Purushottam Nath Gupta
Allahabad High Court · (2007) 4 ADJ 546 : (2007) 4 BC 269
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 117 of 130
High Courts08 Feb 2007
Badar Alam Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 1240
Criminal Procedure Code, 1973 (CrPC) — Section 156(1), 319
High Courts08 Feb 2007
Vibhaw Lal Srivastava Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 1350
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 201, 302, 304B, 498A
High Courts08 Feb 2007
Sanjay Sharma Vs State of U.P. and Another
Allahabad High Court · (2007) 3 ACR 2922
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 392, 412
High Courts08 Feb 2007
Israil Atewala Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 1937
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts07 Feb 2007
Ram Naresh Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 2947
Penal Code, 1860 (IPC) — Section 302, 304
High Courts07 Feb 2007
Sanju Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 1372
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 302
High Courts07 Feb 2007
Raju alias Rajendra Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 1354
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts07 Feb 2007
Ram Shabd Yadav Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 2941
Criminal Law (Amendment) Act, 1932 — Section 7Penal Code, 1860 (IPC) — Section 302, 506
High Courts07 Feb 2007
Ramesh Singh Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 1952
Criminal Law (Amendment) Act, 1932 — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 302
High Courts07 Feb 2007
Kallan Yadav Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 2911
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 201, 304B, 498A
High Courts07 Feb 2007Dismissed
Commissioner of Income Tax Vs Red Rose School
Allahabad High Court · (2007) 212 CTR 394
Income Tax Act, 1961 — Section 10, 11, 12, 12A, 12AA
High Courts07 Feb 2007Dismissed
Mangal Singh Gram Pradhan and Others Vs Ram Lal
Allahabad High Court · (2007) 3 ADJ 340 : (2007) 3 AWC 2694 : (2007) 102 RD 513
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Feb 2007Allowed
Yatish Kumar Singh Vs State of U.P., Dr. Bhim Rao Ambedkar University and Principal, Shri Varshney College
Allahabad High Court · (2007) 3 ADJ 191 : (2007) 6 AWC 6604 : (2007) 2 UPLBEC 1268
High Courts07 Feb 2007Dismissed
Sudesh, Subhash and Sudheer Vs State of U.P.
Allahabad High Court · (2007) 02 AHC CK 0165
Criminal Procedure Code, 1973 (CrPC) — Section 173, 228, 239, 240, 321Penal Code, 1860 (IPC) — Section 323, 325, 504
High Courts07 Feb 2007Partly Allowed
Sukhram (In Jail) Vs The State of U.P.
Allahabad High Court · (2007) 02 AHC CK 0106
Penal Code, 1860 (IPC) — Section 279, 304A, 427
High Courts07 Feb 2007
Ravindra Prasad and Others Vs State of U.P. and Others
Allahabad High Court · (2007) 6 AWC 6603 : (2007) 2 UPLBEC 1110
Uttar Pradesh Intermediate Education Act, 1921 — Regulation 101
High Courts07 Feb 2007
Ram Singh Vs State of U.P.
Allahabad High Court · (2007) 3 ACR 2946
Penal Code, 1860 (IPC) — Section 120B, 147, 302
High Courts07 Feb 2007
Shahnawaj Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 1351
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 302, 34, 364, 364A
High Courts07 Feb 2007
Om Prakash Vs State of U.P.
Allahabad High Court · (2007) 2 ACR 1949
Penal Code, 1860 (IPC) — Section 302, 307, 323, 504, 506