COURT ARCHIVE

Allahabad High Court judgments, 2006

2,859 judgments · page 141 of 143

High Courts09 Jan 2006Allowed

Bihangesh Nandan Sharan Vs State of U.P. and Others

Allahabad High Court · (2006) 5 AWC 4830 : (2006) 1 UPLBEC 390

Reserve Bank of India Act, 1934 — Section 15(1), 2, 5, 58(1), 7(2)Uttar Pradesh Jal Nigam Services of Engineers (Public Health Branch) Regulations, 1978 — Regulation 31Uttar Pradesh Water Supply and Sewerage Act, 1975 — Section 15, 3, 31, 31(1), 37

High Courts09 Jan 2006Dismissed

Shankar Dayal Tewari and Daya Shankar Tewari Vs The Deputy Director of Consolidation and Sheo Prasad Shukla

Allahabad High Court · (2006) 3 AWC 2466 : (2006) 100 RD 424 : (2006) 1 RD 424

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 41, 48Uttar Pradesh Consolidation of Holdings Rules, 1954 — Rule 111

High Courts09 Jan 2006Allowed

Sadan Lal Vs State of U.P.& Ors.

Allahabad High Court · (2006) 01 AHC CK 0082

High Courts09 Jan 2006Allowed

Vijai Pal Singh Vs State of U.P.& Ors.

Allahabad High Court · (2006) 01 AHC CK 0061

High Courts09 Jan 2006

Modi Cloth Mills, Ghaziabad Unit of Modi Spinning and Weaving Mills Co. Ltd. Vs State of U.P. and Others

Allahabad High Court · (2006) 5 AWC 4818 : (2006) 109 FLR 242 : (2006) 2 UPLBEC 1473

Industrial Disputes (Central) Rules, 1957 — Rule 76C(1)Industrial Disputes Act, 1947 — Section 25N(2), 25O, 25O(1), 25O(2), 25O(4)

High Courts06 Jan 2006Dismissed

Commissioner of Income Tax Vs Sahara India Finance Corporation Ltd.

Allahabad High Court · (2006) 287 ITR 318

Income Tax Act, 1961 — Section 13, 193, 2(7), 260A, 8(1)

High Courts06 Jan 2006Partly Allowed

The Inter College and Gorakh Lal Srivastava Vs The State of U.P. and Others

Allahabad High Court · (2006) 5 AWC 4436

General Clauses Act, 1897 — Section 10Graduate Medical Education Regulations, 1997 — Regulation 6(5)Uttar Pradesh Intermediate Education Act, 1921 — Section 15, 3, 3(1), 6(4), 7

High Courts06 Jan 2006Dismissed

Faujdar Vs Deputy Director of Consolidation and Others

Allahabad High Court · (2006) 3 AWC 2243 : (2006) 100 RD 462 : (2006) 1 RD 462

Civil Procedure Code, 1908 (CPC) — Section 115Income Tax Act, 1961 — Section 263Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 12, 21, 48, 9

High Courts06 Jan 2006Dismissed

Irshad Ahmad Vs State of U.P.

Allahabad High Court · (2006) 1 AWC 908

Uttar Pradesh Excise Act, 1910 — Section 22, 60, 72, 72(5)

High Courts06 Jan 2006Allowed

Bishan Chand Gupta Vs Chairman,Canara Bank & Ors.

Allahabad High Court · (2006) 01 AHC CK 0065

High Courts06 Jan 2006Allowed

Chandar Prasad Verma Vs State of U.P.& Ors.

Allahabad High Court · (2006) 01 AHC CK 0062

High Courts06 Jan 2006Dismissed

Gopalji Vs VIth Additional District Judge and Others

Allahabad High Court · (2006) 01 AHC CK 0056

High Courts06 Jan 2006

Anshuman Singh Bhadoria Vs Director of Education (Higher Education), Assistant Director of Education Directorate of Education (Higher Education) and Regional Higher Education Officer

Allahabad High Court · (2006) 3 AWC 2457 : (2006) 2 UPLBEC 1321

Constitution of India, 1950 — Article 14, 16, 226

High Courts06 Jan 2006Dismissed

Commissioner of Income Tax Vs Sahara India Mutual Benefit Co. Ltd.

Allahabad High Court · (2006) 287 ITR 8 : (2006) 154 TAXMAN 1 : (2006) 153 TAXMAN 514

Income Tax Act, 1961 — Section 10, 13, 148, 260A, 271(1)

High Courts05 Jan 2006Dismissed

Dileep Kumar Shukla Vs Commandant 4th Battalion P.A.C. and Others

Allahabad High Court · (2006) 5 AWC 4999 : (2006) 2 UPLBEC 1391

Constitution of India, 1950 — Article 226

High Courts05 Jan 2006Dismissed

Ajay Mishra Vs Director General of Ordinance Services and The Commandant Ordinance Depot

Allahabad High Court · (2006) 6 AWC 6565

High Courts05 Jan 2006Dismissed

Swami Prasad Vs A.D.J. and Others

Allahabad High Court · (2006) 2 AWC 1788 : (2006) 1 RD 606

Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 13A, 14(4)

High Courts05 Jan 2006Dismissed

Munna Vs Smt. Raj Kishori Dixit and Another

Allahabad High Court · (2006) 2 AWC 1268

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, Order 41 Rule 27, Order 6 Rule 17

High Courts05 Jan 2006Disposed Of

Aligarh Muslim University,Aligarh Vs Malay Shukla & Ors.

Allahabad High Court · (2006) 01 AHC CK 0150

Aligarh Muslim University Act, 1920 — Section 2(1), 5(2)(c)Constitution of India, 1950 — Article 30

High Courts05 Jan 2006Dismissed

Committee of Management, Ahmed Memorial Girls Intermediate College and Tahir Husain Vs State of U.P. and Others

Allahabad High Court · (2006) 5 AWC 4424 : (2006) 2 UPLBEC 1813

Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16A(7)