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Allahabad High Court judgments, 2006

2,859 judgments · page 137 of 143

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High Courts18 Jan 2006Allowed

Smt. Meena Sahu @ Meenu Sahu Vs Life Insurance Corporation of India

Allahabad High Court · AIR 2006 All 156 : (2006) 2 AWC 1295 : (2007) 2 CTLJ 358

Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 17, 18, 19Insurance Act, 1938 — Section 45
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High Courts18 Jan 2006Disposed Of

Noor Ahmad and Anr. Vs Iftikhar Uddin

Allahabad High Court · (2006) 01 AHC CK 0164

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 100
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High Courts18 Jan 2006Dismissed

Uttar Pradesh Urdu Development Organisation and Dr. Parwaz Ulum, Hony. General Secretary U.P. Urdu Development Organisation Vs State Election Commissioner, State Election Commission and State of U.P.

Allahabad High Court · (2006) 2 AWC 1302

Constitution of India, 1950 — Article 14Uttar Pradesh Official Language Act, 1951 — Section 2, 3Uttar Pradesh Panchayat Raj (Nirvachak Registrikarn), Niyamawali, 1994 — Rule 4, 5
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High Courts18 Jan 2006Dismissed

Sripal Singh Vs State of U.P. and Others

Allahabad High Court · (2006) 5 AWC 4996 : (2006) 109 FLR 162 : (2006) 3 UPLBEC 2306

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High Courts18 Jan 2006Allowed

Devendra Kumar Tiwari Vs Union of India (UOI), Director Recruitment, Recruiting Officer (Indian Army) and Medical Specialist, Military Hospital

Allahabad High Court · (2006) 5 AWC 5372

Evidence Act, 1872 — Section 79, 80, 81Uttar Pradesh Intermediate Education Act, 1921 — Section 7(7)
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High Courts18 Jan 2006Dismissed

Ram Krishna Mishra Vs State of U.P., U.P. State Bridge Corporation Limited and Dy. Project Manager, Bridge Construction Unit U.P. Bridge Corporation Limited

Allahabad High Court · (2006) 7 AWC 7090

Constitution of India, 1950 — Article 14, 141, 16, 16(1), 39
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High Courts18 Jan 2006

Commissioner of Income Tax, Allahabad Vs Ram Mohan Das Tandon (HUF)

Allahabad High Court · (2006) 01 AHC CK 0005

Wealth Tax Act, 1957 — Section 27(1), 5, 5(1)(i)(Via)
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High Courts17 Jan 2006Dismissed

Pearl Stripes P. Ltd. Vs Secure Industries Ltd.

Allahabad High Court · AIR 2007 All 561

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High Courts17 Jan 2006Dismissed

Malook Nagar Vs Mohd. Shahid alias Haji Shahid Akhlaq and Sarita Sagar

Allahabad High Court · (2006) 9 ADJ 386

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High Courts17 Jan 2006Dismissed

Shyam Bansal Vs Assistant Commissioner of Income Tax

Allahabad High Court · (2006) 201 CTR 455 : (2008) 296 ITR 25 : (2006) 153 TAXMAN 526

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(3), 147, 148, 54EA, 54F
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High Courts17 Jan 2006Allowed

Rampur Distillery (A Unit of Radico Khaitan Limited) Vs Competant Authority/Dy Labour Commissioner, Varanasi Region, Inspector, Payment of Wages Act 1936/Labour Enforcement Officer and Sri M.B. Yadav, Agent, Rampur Distillery

Allahabad High Court · (2006) 3 AWC 2497 : (2006) 108 FLR 1210 : (2006) 2 LLJ 948 : (2006) 1 UPLBEC 1017

Payment of Wages Act, 1936 — Section 1(4), 15, 17, 2
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High Courts17 Jan 2006Disposed Of

Smt. Shahida Parveen Vs State of U.P. and Others

Allahabad High Court · (2006) 5 AWC 5077

Uttar Pradesh Secondary Education Service Selection Board Rules, 1998 — Rule 14
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High Courts17 Jan 2006Disposed Off

In Re: Pasupati Acrylon Ltd.

Allahabad High Court · (2006) 2 CompLJ 462 : (2006) 72 SCL 408

Companies Act, 1956 — Section 101, 103(1), 189, 81(1A)
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High Courts17 Jan 2006Dismissed

Kafeel Ahmad Vs Smt. Satvindra Kaur

Allahabad High Court · (2006) 2 AWC 1299

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
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High Courts17 Jan 2006Disposed Of

Sampurnanand Dixit Vs State of U.P., State Cadre Authority, U.P. Primary Agricultural Cooperative Credit Societies (Centralized Services) and District Administrative Committee

Allahabad High Court · (2006) 109 FLR 169 : (2006) 1 UPLBEC 742

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High Courts17 Jan 2006Dismissed

Ram Pal Singh Vs State of U.P.

Allahabad High Court · (2006) CriLJ 1439 : (2006) 3 UPLBEC 2725

Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 200
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High Courts17 Jan 2006Disposed Of

Sandeep Kumar Maurya Vs State of U.P.and Others

Allahabad High Court · (2006) 01 AHC CK 0139

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High Courts17 Jan 2006Dismissed

Vimlesh Singh Yadav Vs State of U.P., General Manager, Easter Zone, U.P. Project and Tubewell Corporation Limited, Senior Staff Officer, U.P. Project and Tubewell Corporation Limited and Executive Engineer/Project Manager, U.P. Project and Tubewell Corporation Limited

Allahabad High Court · (2006) 3 AWC 2465 : (2006) 109 FLR 298 : (2006) 2 UPLBEC 3119

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High Courts17 Jan 2006Allowed

Riazur Rahman Khan and Ors. Vs IInd Additional District Judge,Rampur & Ors.

Allahabad High Court · (2006) 01 AHC CK 0075

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 24
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High Courts17 Jan 2006Dismissed

Hindi Sahitya Sammelan Prayag Vs The Presiding Officer, Labour Court and Sri Ram Asrey Yadav

Allahabad High Court · (2006) 3 AWC 2303

Constitution of India, 1950 — Article 311, 311(2)Uttar Pradesh Industrial Disputes Act, 1947 — Section 11A, 6(2A)
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