High Courts13 Dec 2004Dismissed
Jagat Prasad Prajapati and Another Vs State of U.P. and Others
Allahabad High Court · (2005) 5 AWC 4106 : (2005) 1 ESC 669 : (2005) 105 FLR 13 : (2005) 2 UPLBEC 1580
COURT ARCHIVE
Allahabad High Court judgments, 2004
2,740 judgments · page 8 of 137
High Courts13 Dec 2004
Commissioner of Wealth-tax Vs Smt. Shashi Agrawal
Allahabad High Court · (2005) 198 CTR 305 : (2005) 276 ITR 64
Income Tax Act, 1961 — Section 214, 214(1), 214(1A), 214(2), 215Wealth Tax Act, 1957 — Section 15B, 15B(2), 16, 16(1), 23
High Courts13 Dec 2004Dismissed
Gopal Krishna Pandey and Others Vs State of U.P. and Others
Allahabad High Court · (2005) CriLJ 1979
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Dec 2004Dismissed
Noor Mohammad (since deceased) represented by LRs 1/1 Noor Alam siddique and Others Vs Satya Narain and Others
Allahabad High Court · (2005) 3 AWC 2639 : (2005) 2 RCR(Civil) 778 : (2005) 98 RD 502 : (2005) 1 RD 502
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 30Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117, 117A, 19A(2)
High Courts13 Dec 2004Dismissed
R.S. Khan Vs State of U.P. and Others
Allahabad High Court · (2005) 2 AWC 1923
Uttar Pradesh Municipalities Act, 1916 — Section 43D(4), 48(2), 48(4)
High Courts13 Dec 2004
Ram Padarath Vs State of U.P. and Another
Allahabad High Court · (2005) 2 AWC 1934 : (2005) 1 ESC 499
Uttar Pradesh District Panchayat Raj Officers Service Rules, 2000 — Rule 5Uttar Pradesh Panchayat Raj Act, 1947 — Section 195(1)
High Courts13 Dec 2004Disposed Of
Smt. Phoolmati Devi Vs Manik Lal and Another
Allahabad High Court · (2005) 2 AWC 1823
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts10 Dec 2004Allowed
U.P. State Road Transport Corporation Vs State of U.P. and Others
Allahabad High Court · (2005) 5 AWC 4273 : (2005) 2 ESC 844
Road Transport Corporations Act, 1950 — Section 2, 3Uttar Pradesh Industrial Disputes Act, 1947 — Section 6NUttar Pradesh State Road Transport Corporation Employees (Other than Officers) Service Regulations, 1981 — Regulation 17(2), 17(3)
High Courts10 Dec 2004Dismissed
Balbir Singh Vs State of U.P.
Allahabad High Court · (2005) CriLJ 2747
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 394, 412
High Courts10 Dec 2004Disposed Of
U.P. Forest Corporation and Another Vs Presiding Officer, Labour Court and Others
Allahabad High Court · (2005) 5 AWC 4127 : (2005) 1 ESC 462
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K, 6N, 6P, 6Q
High Courts10 Dec 2004Allowed
Radhey Shyam Mishra Vs State of U.P. and Others
Allahabad High Court · (2005) 5 AWC 4010 : (2005) 1 ESC 188 : (2005) 2 UPLBEC 1181
Constitution of India, 1950 — Article 136, 142, 226, 227Industrial Disputes Act, 1947 — Section 11Uttar Pradesh Industrial Disputes Act, 1947 — Section 10, 10(1), 12(5), 2, 2A
High Courts10 Dec 2004Dismissed
Farhat Hussain Azad Vs State of U.P. and Others
Allahabad High Court · (2005) 2 AWC 1221 : (2005) 1 ESC 161 : (2005) 1 UPLBEC 474
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 2 Rule 2Constitution of India, 1950 — Article 226
High Courts10 Dec 2004
Dwarika Prasad Vs XIth A.D.J. and Others
Allahabad High Court · (2005) 1 ARC 409 : (2005) 1 AWC 831
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482Specific Relief Act, 1963 — Section 41
High Courts10 Dec 2004Dismissed
Bhagwan Singh and Others Vs Suresh and Others
Allahabad High Court · (2005) 1 ARC 574
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts10 Dec 2004Allowed
Ramala Sahkari Chini Mills Ltd., Ramala, etc. Vs Deputy Labour Commissioner and Others, etc.
Allahabad High Court · (2005) 5 AWC 4118 : (2005) 1 ESC 474 : (2005) 104 FLR 985
Industrial Disputes (Central) Rules, 1957 — Rule 12, 12(8), 12(9)Uttar Pradesh Industrial Disputes Act, 1947 — Section 3, 5C(1), 6C, 6H
High Courts10 Dec 2004Dismissed
Metlon India Vs The Commissioner, Trade Tax
Allahabad High Court · (2004) 12 AHC CK 0004
Uttar Pradesh Trade Tax Act, 1948 — Section 11, 4A
High Courts09 Dec 2004
Smt. Pushpa Devi and Another Vs State of U.P. and Another
Allahabad High Court · (2005) 1 ACR 180
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 309, 482Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 120B, 302, 498A
High Courts09 Dec 2004Dismissed
Pushpa Devi and Another Vs State of U.P. and Another
Allahabad High Court · (2005) CriLJ 1948
Criminal Procedure Code, 1973 (CrPC) — Section 309, 482Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 120B, 227, 228, 302, 498A
High Courts09 Dec 2004Dismissed
Ghanshyam Das Vs Union of India (UOI) and Others
Allahabad High Court · (2005) 2 AWC 1848
Constitution of India, 1950 — Article 341
High Courts09 Dec 2004Dismissed
Ram Das Gupta Vs Bhajan Prakash Girhotra and Others
Allahabad High Court · (2005) 3 AWC 2287 : (2005) 2 AWC 2287 : (2005) 98 RD 552 : (2005) 1 RD 552
Transfer of Property Act, 1882 — Section 58, 60