High Courts08 Jan 2004Dismissed
Harihar Prasad Kushwaha Vs District Inspector of Schools and Others
Allahabad High Court · (2004) 1 UPLBEC 934
University Grants Commission Act, 1956 — Section 3
COURT ARCHIVE
Allahabad High Court judgments, 2004
2,740 judgments · page 136 of 137
High Courts08 Jan 2004Allowed
Om Prakash and Others Vs U.P. Power Corporation Ltd. and Others
Allahabad High Court · (2004) 1 UPLBEC 736
Constitution of India, 1950 — Article 14, 16
High Courts08 Jan 2004Dismissed
Rasheed Ahmad Vs Smt. Rase Begum and Others
Allahabad High Court · (2005) 1 ARC 258
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 22
High Courts08 Jan 2004Dismissed
Commissioner, Sales Tax Vs Saraya Distillery
Allahabad High Court · (2006) 146 STC 632
High Courts07 Jan 2004Dismissed
Anand Swaroop Goel Vs Additional District Judge and Others
Allahabad High Court · (2004) 5 AWC 4466
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 23Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16(2)
High Courts07 Jan 2004Dismissed
Mahendra Kumar Vs Naresh Mehra
Allahabad High Court · (2005) 1 ARC 267
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 22
High Courts07 Jan 2004Dismissed
Kirti Prakash and Others Vs State of U.P.
Allahabad High Court · (2004) CriLJ 3522
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts07 Jan 2004Dismissed
Kaushal Kishore Bajpat Vs D.P.R.O. and Others
Allahabad High Court · (2004) 3 AWC 1968
Constitution of India, 1950 — Article 226
High Courts07 Jan 2004Allowed
Kanti Agnihotri (Smt.) Vs Deputy Director of Education and Others
Allahabad High Court · (2004) 1 UPLBEC 494
Constitution of India, 1950 — Article 226
High Courts07 Jan 2004Dismissed
Ram Mukesh Gupta Vs Rai Bareli Kshetriya Gramin Bank and Others
Allahabad High Court · (2004) 01 AHC CK 0173
Rae Bareli Gramin Bank (Officers and Employees) Service Regulations, 2001 — Regulation 29
High Courts07 Jan 2004Allowed
Bechu Singh and Another Vs State of U.P.and Others
Allahabad High Court · (2004) 01 AHC CK 0172
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16A(7)
High Courts07 Jan 2004Dismissed
Kallu Prasad Vs State of U.P. and Others
Allahabad High Court · (2004) 01 AHC CK 0169
Constitution of India, 1950 — Article 226
High Courts07 Jan 2004Dismissed
Hari Om Bhatia and Others Vs Pradeshiya Industrial and Investment Corporation of U.P. Ltd. and Others
Allahabad High Court · (2004) 1 AWC 813
Constitution of India, 1950 — Article 226
High Courts07 Jan 2004Dismissed
Rama Shanker Gupta and Ors. Vs Dukhna & Anr.
Allahabad High Court · (2004) 01 AHC CK 0139
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts07 Jan 2004Dismissed
Mohi Uddin Vs Board of Revenue and Others
Allahabad High Court · (2004) 2 AWC 1060 : (2004) 96 RD 281
Uttar Pradesh Tenancy Act, 1939 — Section 3(10)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 18(1), 3(14)
High Courts07 Jan 2004Partly Allowed
Vishwanath Vs Board of Revenue and Others
Allahabad High Court · (2004) 1 AWC 351
High Courts07 Jan 2004Disposed Of
Chhetrapal Singh Vs State of U.P. and Others
Allahabad High Court · (2004) 2 AWC 1064 : (2004) 2 UPLBEC 1332
High Courts07 Jan 2004Disposed Of
Bachau Yadav @ Bachchan Yadav Vs State of U.P.& Ors.
Allahabad High Court · (2004) 01 AHC CK 0097
National Security Act, 1980 — Section 3(2)
High Courts07 Jan 2004Dismissed
Sachchidanand Pandey and Others Vs Dr. Ram Phar Singh and Others
Allahabad High Court · AIR 2004 All 232
Transfer of Property Act, 1882 — Section 43
High Courts07 Jan 2004Allowed
Ram Chandra Singh Vs State of U.P.and Others
Allahabad High Court · (2004) 01 AHC CK 0073