High Courts19 Mar 2002Dismissed
Balram Prasad Vs State of U.P. and Others
Allahabad High Court · (2002) 2 AWC 1246 : (2002) 2 UPLBEC 1008
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2002
1,953 judgments · page 78 of 98
High Courts19 Mar 2002Dismissed
Khalid Mukhtar Vs Buckeye Batteries Private Ltd. (In Liquidation) and Others
Allahabad High Court · (2003) 114 CompCas 70
Companies Act, 1956 — Section 446, 446(2), 529, 529A, 530
High Courts18 Mar 2002Dismissed
Nazeer Ahmad Vs State of U.P. and Others
Allahabad High Court · (2002) CriLJ 3576 : (2003) 3 RCR(Criminal) 33
Criminal Procedure Code, 1973 (CrPC) — Section 190, 204, 319Penal Code, 1860 (IPC) — Section 34, 504
High Courts18 Mar 2002Allowed
Jabbar Tailor Master Vs District Judge, Varanasi and Others
Allahabad High Court · (2002) 2 AWC 1705
Limitation Act, 1963 — Section 5
High Courts16 Mar 2002Dismissed
Markandey Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2002) 1 ACR 997
Penal Code, 1860 (IPC) — Section 409, 419, 420, 467, 468
High Courts16 Mar 2002Allowed
Bibhuti Narain Singh Vs State of U.P. and Others
Allahabad High Court · (2002) 3 AWC 2504 : (2004) 1 RCR(Criminal) 168
Arms Act, 1959 — Section 17(3)
High Courts16 Mar 2002Allowed
Vashishtha Singh Vs State of U.P. and Others
Allahabad High Court · (2002) 3 AWC 1894 : (2002) 93 FLR 862 : (2002) 3 UPLBEC 2110
Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 8(2)
High Courts16 Mar 2002Dismissed
Gulab Vs Board of Revenue and Others
Allahabad High Court · (2002) 2 AWC 1274
Constitution of India, 1950 — Article 226
High Courts16 Mar 2002Allowed
Smt. Saraswati Joshi Vs State of U.P. and Another
Allahabad High Court · (2002) 2 AWC 1242 : (2002) 2 UPLBEC 1221
Constitution of India, 1950 — Article 12, 38(1), 39, 41Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 548Uttar Pradesh Nagar Mahapalika Sewa Niyamawali, 1962 — Section 548
High Courts16 Mar 2002Allowed
Vaibhav Pandey Vs Chief (Personnel),Punjab National Bank,H.O.New Delhi and Others
Allahabad High Court · (2002) 03 AHC CK 0069
High Courts16 Mar 2002Allowed
Smt. Anju Tewari Vs District Magistrate/Collector, Etawah
Allahabad High Court · (2002) 2 AWC 1532 : (2002) 93 FLR 690 : (2002) 2 UPLBEC 1093
Subordinate Offices of Ministerial Staff (Direct Recruitment) Rules, 1975 — Rule 12Uttar Pradesh District Officer (Collectorates) Ministerial Services Rules, 1980 — Rule 5, 8
High Courts16 Mar 2002
Smt. Radhika Devi Vs Union of India (UOI) and Others
Allahabad High Court · (2002) 2 AWC 1478 : (2002) 3 CivCC 10 : (2002) 93 FLR 707
High Courts16 Mar 2002Dismissed
Dr. Vinodani Tiwari Vs State of U.P. and Others
Allahabad High Court · (2002) 2 AWC 1299 : (2002) 93 FLR 557 : (2002) 2 UPLBEC 1051
High Courts16 Mar 2002Allowed
Committee of Management, Nagar Sahkari Bank Ltd. and Another Vs Registrar Co-operative Societies and Others
Allahabad High Court · (2002) 2 AWC 1353
High Courts16 Mar 2002
Zafar Alam Vs Collector, Jaunpur and Others
Allahabad High Court · (2002) 2 AWC 1659 : (2002) 3 UPLBEC 2143
Uttar Pradesh Government Servants (Discipline and Appeal) Rules, 1999 — Rule 3, 5
High Courts16 Mar 2002
Bhagwan Verma Vs Secretary, Board of High School and Intermediate Education, U.P., Allahabad
Allahabad High Court · (2002) 2 AWC 1696 : (2002) 93 FLR 1169 : (2002) 3 UPLBEC 2383
High Courts15 Mar 2002
Mohan Meakin Breweries Ltd. and Sri R.C. Jain, Share-holder, Mohan Meakin Breweries Ltd. Vs The State of Uttar Pradesh and The Excise Commissioner
Allahabad High Court · (2002) 03 AHC CK 0115
Calicut City Municipality Act, 1961 — Section 126Constitution of India, 1950 — Article 265Uttar Pradesh Bottling of Foreign Liquor Rules, 1969 — Rule 2, 2(1), 2(2), 3, 6
High Courts15 Mar 2002Allowed
Ram Nath Singh Vs State of U.P. and Others
Allahabad High Court · (2002) 3 AWC 2078 : (2002) 3 UPLBEC 2463
Constitution of India, 1950 — Article 20, 21, 309, 311(2)Industrial Disputes Act, 1947 — Section 25F
High Courts15 Mar 2002Allowed
Vinod Kumar Srivastava Vs District Inspector of Schools, Jalaun and Others
Allahabad High Court · (2002) 3 AWC 2058 : (2002) 2 UPLBEC 1597
Intermediate Education Services Commission Regulation, 1982 — Section 18(2)
High Courts15 Mar 2002Dismissed
Allahabad Patrika (P.) Ltd. Vs Presiding Officer, Labour Court, U.P., Allahabad and Others
Allahabad High Court · (2002) 2 AWC 1506 : (2002) 94 FLR 669
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4F, 6N