High Courts28 Aug 2002Dismissed
Vijay Kumar Shah and Others Vs Hindustan Aluminium Corporation Ltd.
Allahabad High Court · (2002) 4 AWC 3254
Uttar Pradesh Road Side Land Control Act, 1945 — Section 2(6), 5
COURT ARCHIVE
Allahabad High Court judgments, 2002
1,953 judgments · page 42 of 98
High Courts28 Aug 2002Dismissed
Zafar Alam Vs Zila Basic Shiksha Adhikari and Others
Allahabad High Court · (2002) 4 AWC 3273
Financial Hand Book Rules — Rule 18
High Courts28 Aug 2002Allowed
U.P. State Sugar Corporation Unit Khadda Vs Ram Naresh Upadhyaya and Others
Allahabad High Court · (2002) 4 AWC 3109
Uttar Pradesh Industrial Disputes Act, 1947 — Section 3Uttar Pradesh Recruitment to Services (Determination of Date of Birth) Rules, 1974 — Rule 2
High Courts28 Aug 2002
Sharad Chand Mishra and Another Vs State of U.P. and Another
Allahabad High Court · (2002) 4 AWC 3186
Constitution of India, 1950 — Article 309
High Courts28 Aug 2002Dismissed
Sharda Prasad Yadav and Others Vs District Inspector of Schools, Deoria and Others
Allahabad High Court · (2002) 5 AWC 3822
Constitution of India, 1950 — Article 226, 23
High Courts28 Aug 2002Dismissed
Dharam Pal Singh Vs State of U.P. and Others
Allahabad High Court · (2002) 4 AWC 3125 : (2001) 90 FLR 124
Constitution of India, 1950 — Article 311Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 14Uttar Pradesh Police Regulations, 1948 — Regulation 541(1)
High Courts28 Aug 2002Dismissed
Satish Rai and Another Vs State of Uttar Pradesh
Allahabad High Court · (2003) CriLJ 180
Criminal Procedure Code, 1973 (CrPC) — Section 190, 228, 482Penal Code, 1860 (IPC) — Section 300, 302, 307, 323, 324
High Courts28 Aug 2002Dismissed
N.V.P. Caterers and Hoteliers (P.) Ltd. Vs Indian Oil Corporation Ltd., Refinery Division, Mathura Refinery and Another
Allahabad High Court · (2002) 4 AWC 3197
Constitution of India, 1950 — Article 14, 19(1), 226
High Courts28 Aug 2002Dismissed
St. Mary''s Academy and Others Vs Bhagwati Prasad Sharma
Allahabad High Court · (2002) 4 AWC 3174
High Courts28 Aug 2002Allowed
U.P. State Electricity Board and Others Vs District Judge and Others
Allahabad High Court · (2002) 5 AWC 3795
Limitation Act, 1908 — Section 18, 22, 29(2), 4, 9Limitation Act, 1963 — Section 10, 11, 12, 13, 14Payment of Wages Act, 1936 — Section 15, 15(4), 17, 17(1), 3
High Courts28 Aug 2002
Indira Agnihotri (Kumari) Vs Agra University and Others
Allahabad High Court · (2003) 1 UPLBEC 156
High Courts28 Aug 2002Disposed Of
Shiv Kumar Singh Vs Managing Director, U.P. Co-operative Sugar Factories Federation and Others
Allahabad High Court · (2002) 4 AWC 3139
Constitution of India, 1950 — Article 226
High Courts27 Aug 2002Dismissed
Krishna Kumar Vs Smt. Champa Devi and Others
Allahabad High Court · (2002) 5 AWC 3808
High Courts27 Aug 2002Dismissed
Mahesh Lal Vs Union of India (UOI) and Others
Allahabad High Court · (2002) 5 AWC 3811
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts27 Aug 2002Allowed
Iqbal Ahmad Vs District Inspector of Schools and Another
Allahabad High Court · (2002) 4 AWC 3263
High Courts27 Aug 2002Dismissed
Chandra Shekhar Singh Vs Shiksha Prasarini Sabha Jahurabad and Others
Allahabad High Court · (2002) 4 AWC 3261 : (2002) 95 FLR 352
Civil Procedure Code, 1908 (CPC) — Section 9Industrial Disputes Act, 1947 — Section 17, 2K
High Courts27 Aug 2002Dismissed
I.T.I. Ltd., Naini Officers Association and Another Vs Union of India (UOI) and Another
Allahabad High Court · (2002) 4 AWC 3162 : (2003) 1 LLJ 1130 : (2002) 3 UPLBEC 2324
Constitution of India, 1950 — Article 14
High Courts27 Aug 2002Dismissed
Keshav Prasad Tiwari Vs Marwari Intermediate College alias Maharaja Agrasen Inter College and Others
Allahabad High Court · (2002) 4 AWC 3199
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts27 Aug 2002Disposed Of
Ram Bhajan and others Vs State
Allahabad High Court · (2002) 08 AHC CK 0112
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts27 Aug 2002Dismissed
Ram Pratap Misra Vs District Magistrate/Licensing Authority and Another
Allahabad High Court · (2002) 4 AWC 3128
Arms Act, 1959 — Section 13(1)Penal Code, 1860 (IPC) — Section 307