High Courts16 Sept 2002Disposed Of
Virendra Prakash Madnawat Vs Uttar Pradesh Power Corporation and Others
Allahabad High Court · AIR 2003 All 122 : (2002) 5 AWC 3914 : (2003) 2 CivCC 611 : (2003) 3 RCR(Civil) 66
Advocates Act, 1961 — Section 35
COURT ARCHIVE
Allahabad High Court judgments, 2002
1,953 judgments · page 34 of 98
High Courts16 Sept 2002Dismissed
Markandey and Anr.Markandey and Anr. Vs District Judge,Mirzapur & Ors.
Allahabad High Court · (2002) 09 AHC CK 0134
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 226
High Courts16 Sept 2002
Sophia Girls School,Meerut Cantt. Vs Cantonment Board & Anr.
Allahabad High Court · (2002) 09 AHC CK 0124
Cantonments Act, 1924 — Section 99
High Courts16 Sept 2002
Anuradha Dubey (Km.) Vs Secretary, Madhyamik Shiksha Parishad and Others
Allahabad High Court · (2002) 3 UPLBEC 2771
Constitution of India, 1950 — Article 226
High Courts16 Sept 2002
Shakuntala Devi Vs State of U.P. and Others
Allahabad High Court · (2003) CriLJ 687
Criminal Procedure Code, 1973 (CrPC) — Section 1, 156(3), 200
High Courts14 Sept 2002Dismissed
Raj Kumar Vs State of U.P. and Others
Allahabad High Court · (2002) 5 AWC 3474
Constitution of India, 1950 — Article 226
High Courts13 Sept 2002Dismissed
State of U.P. and Another Vs B.S. Yadav
Allahabad High Court · (2002) 5 AWC 4033
Civil Procedure Code, 1908 (CPC) — Section 80Transfer of Property Act, 1882 — Section 106
High Courts13 Sept 2002Allowed
Vivek Kumar Vs Vice Chancellor, B.H.U. and Others
Allahabad High Court · (2002) 5 AWC 3596
High Courts13 Sept 2002Allowed
Raghubir Singh Vs Commissioner, Jhansi and Others
Allahabad High Court · (2002) 5 AWC 4344
Arms Act, 1959 — Section 17(3)Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 307, 309, 34, 395
High Courts13 Sept 2002Dismissed
Aloo Phal Subzi Arhati Association and Another Vs State of U.P. and Others
Allahabad High Court · (2002) 5 AWC 3837
Constitution of India, 1950 — Article 226Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 — Section 7(2)
High Courts13 Sept 2002Allowed
Smt. Raj Rani and Another Vs The U.P. Financial Corporation
Allahabad High Court · (2002) 5 AWC 3505 : (2003) 3 BC 174
Constitution of India, 1950 — Article 226
High Courts13 Sept 2002Dismissed
Khubi Ram and Ors. Vs IVth Additional District Judge,Jhansi & Ors.
Allahabad High Court · (2002) 09 AHC CK 0127
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts13 Sept 2002Dismissed
Navik Sahkari Majdoor Theka Samiti Vs Commissioner and Others
Allahabad High Court · (2002) 5 AWC 3542 : (2002) 93 RD 778
Northern India Ferries Act, 1878 — Section 8
High Courts13 Sept 2002
Ram Lochan Yadav Vs State of U.P. and Others
Allahabad High Court · (2002) 5 AWC 3928
Constitution of India, 1950 — Article 226Industrial Disputes (Central) Rules, 1957 — Rule 12Uttar Pradesh Industrial Disputes Act, 1947 — Section 2, 4K, 6N
High Courts13 Sept 2002Allowed
Manoj Kumar and Others Vs State of U.P. and Another
Allahabad High Court · (2002) 5 AWC 3673
Constitution of India, 1950 — Article 21, 226Uttar Pradesh Urban Planning and Development Act, 1973 — Section 3, 5, 55
High Courts13 Sept 2002Dismissed
Smt. Garibi Vs State of U.P.
Allahabad High Court · (2003) CriLJ 671
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 300
High Courts12 Sept 2002Allowed
Vijay Behari Srivastava Vs U.P. Postal Primary Co-operative Bank Ltd. and Another
Allahabad High Court · (2002) 5 AWC 4308
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 12, 226
High Courts12 Sept 2002Dismissed
Fateh Singh Vs Arun Kumar Bishwas and Others
Allahabad High Court · (2002) 5 AWC 3632
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 1, 18, 2
High Courts12 Sept 2002Disposed Of
Jeevan Ji Mehrotra Vs Appropriate Authority and Others
Allahabad High Court · (2003) 180 CTR 142 : (2003) 260 ITR 308
Income Tax Act, 1961 — Section 269UD(1A)
High Courts12 Sept 2002Dismissed
Sukhdeo Vs Industrial Tribunal and Another
Allahabad High Court · (2003) 2 AWC 1220 : (2003) 96 FLR 547
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N