High Courts12 Jan 2000Allowed
Prem Kumar and Another Vs Prescribed Authority,Meerut and Another
Allahabad High Court · (2000) 01 AHC CK 0079
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
COURT ARCHIVE
Allahabad High Court judgments, 2000
1,529 judgments · page 75 of 77
High Courts12 Jan 2000Allowed
Committe of Management, Maharaja Agrasen Inter College, Deoria and others Vs Regional Deputy Director of Education, VIIth Region, Gorakhpur and others
Allahabad High Court · (2000) 1 AWC 718 : (2000) 1 UPLBEC 867
Uttar Pradesh Intermediate Education Act, 1921 — Section 16A
High Courts12 Jan 2000
Peoples'' Union for Civil Liberties, U.P. Bench Vs State of U.P. and others
Allahabad High Court · AIR 2000 All 103 : (2000) 1 AWC 729
Constitution of India, 1950 — Article 215, 226Criminal Procedure Code, 1973 (CrPC) — Section 176, 58Evidence Act, 1872 — Section 123
High Courts12 Jan 2000
U.P. Petroleum Traders'' Association, Allahabad and another Vs Union of India and others
Allahabad High Court · (2000) 1 AWC 683 : (2000) 1 AWC 68
Constitution of India, 1950 — Article 14, 19(1), 19(2), 21, 226Standards of Weights and Measures (Enforcement) Act, 1985 — Section 1(3), 37, 39, 39(1), 60Uttar Pradesh Weights and Measures (Enforcement) Act, 1959 — Section 24(4)
High Courts12 Jan 2000Dismissed
Shiv Sahain Mishra Alias Raju and Others Vs State of U.P. and Another
Allahabad High Court · (2000) CriLJ 2761
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319, 319(1), 482Penal Code, 1860 (IPC) — Section 323, 325, 504, 506
High Courts11 Jan 2000Dismissed
COMMISSIONER OF INCOME TAX Vs RAJEEV MAHESHWARI (HUF)
Allahabad High Court · (2001) 246 ITR 24
Income Tax Act, 1961 — Section 256
High Courts11 Jan 2000Allowed
Vishnu Dutt Nagar Vs Ashwini alias Babbu
Allahabad High Court · (2000) 1 ALT(Cri) 15 : (2000) CriLJ 2241
Penal Code, 1860 (IPC) — Section 302, 504, 506
High Courts11 Jan 2000Disposed Of
Committee of Management, Saheed Inter College and Another Vs Joint Director of Education and Others
Allahabad High Court · (2000) 1 UPLBEC 691
Uttar Pradesh Intermediate Education Act, 1921 — Section 16A(7)
High Courts11 Jan 2000Disposed Of
Commissioner of Income Tax Vs Rajeev Maheshwari (HUF)
Allahabad High Court · (2000) 246 ITR 24 : (2002) 120 TAXMAN 328
High Courts11 Jan 2000Allowed
Ajay Kumar Singh Vs Zila Panchayat, Bahraich and others
Allahabad High Court · (2000) 2 AWC 1448
Constitution of India, 1950 — Article 226
High Courts11 Jan 2000Allowed
Natthu Singh and Others (In Jail) Vs State of U.P.
Allahabad High Court · (2000) CriLJ 3792
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts11 Jan 2000Allowed
T.S.Bajpai Vs Ist Addl. District Judge,Allahabad and Others
Allahabad High Court · (2000) 01 AHC CK 0123
High Courts11 Jan 2000
Jaswant Singh and others Vs State of U.P. and others
Allahabad High Court · (2000) 2 AWC 1084
Constitution of India, 1950 — Article 14, 16
High Courts11 Jan 2000
Shiv Mangal Singh and another Vs Cane Commissioner Evam Addhyaksha, Rajkiya Ganna Pradhikaran and others
Allahabad High Court · (2000) 2 AWC 1452 : (2000) 3 UPLBEC 1945
Constitution of India, 1950 — Article 226
High Courts11 Jan 2000
Richh Pal and Others (in jail) Vs State of U.P.
Allahabad High Court · (2000) 1 ACR 872
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
High Courts11 Jan 2000Dismissed
R.B. Sharma Vs Union of India (UOI)
Allahabad High Court · (2000) 122 ELT 5
Constitution of India, 1950 — Article 226
High Courts11 Jan 2000
Mohan Wahi Vs Commissioner of Income Tax and Others
Allahabad High Court · (2001) 165 CTR 72 : (2000) 246 ITR 144
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 220, 264Income Tax Rules, 1962 — Rule 68B
High Courts10 Jan 2000Disposed Off
Committee of Management Raja Tej Singh Vidyalaya Aurandh and Another Vs District Inspector of Schools and Others
Allahabad High Court · (2000) 2 AWC 1086
Societies Registration Act, 1860 — Section 12(2), 12B, 12D, 13, 13AUttar Pradesh Intermediate Education Act, 1921 — Section 16A(1), 16A(7), 16B(1), 16B(2), 16B(3)Uttar Pradesh Junior High School (Payment of Salaries of Teachers and Other Employees) Act, 1978 — Section 5
High Courts10 Jan 2000Allowed
Committee of Management A.K. College, Shikohabad and another Vs State of U.P. and others
Allahabad High Court · (2000) 1 AWC 792 : (2000) 1 UPLBEC 777
Administration of Justice Act, 1980 — Section 4Administrative Decisions (Judicial Review) Act, 1977 — Section 5, 5(2)Societies Registration Act, 1860 — Section 1, 2, 20, 24, 25(1)
High Courts10 Jan 2000Disposed Of
Praveen @ Bulgey Vs State of U.P.
Allahabad High Court · (2000) 01 AHC CK 0126
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302