COURT ARCHIVE

Allahabad High Court judgments, 2000

1,529 judgments · page 70 of 77

High Courts27 Jan 2000Disposed Of

Prof. Chandra Prakash Jha and Others Vs Vice Chancellor, Allahabad University and Others

Allahabad High Court · (2000) 2 UPLBEC 1134

Constitution of India, 1950 — Article 226Uttar Pradesh State Universities Act, 1973 — Section 5

High Courts27 Jan 2000Dismissed

Narendra Singh Vs Bhartendra Singh and others

Allahabad High Court · (2000) 1 AWC 719 : (2000) 91 RD 292

High Courts27 Jan 2000Dismissed

Smt. Meena Bhandari Vs Smt. Krishna Kumari and another

Allahabad High Court · (2000) 1 AWC 786 : (2000) 91 RD 297

Civil Procedure Code, 1908 (CPC) — Section 10, 151

High Courts27 Jan 2000Allowed

Amin Ahmad Khan Vs State of U.P.& Anr.

Allahabad High Court · (2000) 01 AHC CK 0075

Criminal Procedure Code, 1973 (CrPC) — Section 482

High Courts27 Jan 2000

Suaib Mahmmood Kidwai @ Bobby Vs Superintendent, District Jail and Others

Allahabad High Court · (2000) 1 ACR 714

Constitution of India, 1950 — Article 21, 22(5)National Security Act, 1980 — Section 3(2)

High Courts25 Jan 2000Allowed

Shobha Ram and Another Vs The State

Allahabad High Court · (2000) 1 ALT(Cri) 22 : (2000) CriLJ 3062

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34

High Courts25 Jan 2000Allowed

R.K. Dubey Vs State of U.P. and others

Allahabad High Court · (2000) 1 AWC 713 : (2000) 1 UPLBEC 764

Constitution of India, 1950 — Article 226

High Courts25 Jan 2000Dismissed

Hari Shanker Vs Jag Deyee

Allahabad High Court · (2000) 2 AWC 993

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6A, 100, 96, 96(1)Criminal Procedure Code, 1973 (CrPC) — Section 195, 340Penal Code, 1860 (IPC) — Section 420, 467, 468, 471

High Courts25 Jan 2000Allowed

Chandrabhan etc. Vs Bal Swaroop

Allahabad High Court · (2000) 01 AHC CK 0087

High Courts25 Jan 2000Allowed

Janki Devi Junior High School Vs State of U.P.

Allahabad High Court · (2000) 01 AHC CK 0085

High Courts25 Jan 2000Disposed Of

Rajwati and Ors. Vs Collector/District Magistrate,Bulandshahr & Ors.

Allahabad High Court · (2000) 01 AHC CK 0053

Constitution of India, 1950 — Article 226

High Courts25 Jan 2000

Urmila Devi Vs Vinod Kumar

Allahabad High Court · (2000) 01 AHC CK 0041

Evidence Act, 1872 — Section 105Hindu Marriage Act, 1955 — Section 12(ii)(b)

High Courts25 Jan 2000

Kumari Suman Upadhyaya and another Vs Vice-Chancellor, Bir Bahadur Singh Purvanchal University, Jaunpur and others

Allahabad High Court · (2000) 2 AWC 1216 : (2000) 2 UPLBEC 1142

Constitution of India, 1950 — Article 32Uttar Pradesh State Universities Act, 1973 — Section 28(5)Uttar Pradesh State Universities Rules, 1983 — Rule 15, 15(1), 15(2), 16

High Courts24 Jan 2000Dismissed

Bansal Chemical Corporation Vs Presiding Officer, Employees'' Provident Fund Appellate Tribunal, New Delhi and Others

Allahabad High Court · (2000) 1 AWC 779 : (2000) 84 FLR 917 : (2000) 1 LLJ 1479 : (2000) 1 UPLBEC 712

Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7(1), 7A(1)

High Courts24 Jan 2000Dismissed

Brahm Deo Prasad Kushwaha and others Vs Life Insurance Corporation of India and others

Allahabad High Court · (2000) 1 AWC 698 : (2000) 1 UPLBEC 673

Constitution of India, 1950 — Article 226

High Courts24 Jan 2000Dismissed

P. N. Srivastava Vs U. P. Cooperative Spg. Mills Federation and others

Allahabad High Court · (2000) 2 AWC 1078 : (2000) 1 UPLBEC 624

Constitution of India, 1950 — Article 226

High Courts24 Jan 2000Dismissed

Suresh Singh Vs Director, North Central Zone Cultural Centre, Allahabad and others

Allahabad High Court · (2000) 2 AWC 1079 : (2000) 84 FLR 713 : (2000) 2 LLJ 1315 : (2000) 1 UPLBEC 626

Constitution of India, 1950 — Article 12, 226, 311(2)

High Courts24 Jan 2000Dismissed

Suba Singh Vs Chhottan

Allahabad High Court · (2000) 01 AHC CK 0131

High Courts24 Jan 2000Dismissed

Raj Bahadur Singh Vs State of U.P.

Allahabad High Court · (2000) 01 AHC CK 0129

Criminal Procedure Code, 1973 (CrPC) — Section 439

High Courts24 Jan 2000Dismissed

Tara Singh Vs L.M.C.

Allahabad High Court · (2000) 01 AHC CK 0109