High Courts14 Dec 2000Allowed
Munsarif Khan Vs State of U.P.
Allahabad High Court · (2001) 2 ACR 1006
Penal Code, 1860 (IPC) — Section 304(1)
COURT ARCHIVE
Allahabad High Court judgments, 2000
1,529 judgments · page 3 of 77
High Courts13 Dec 2000Allowed
Ram Dheeraj Vs State of U.P.
Allahabad High Court · (2001) 2 ACR 1793
Penal Code, 1860 (IPC) — Section 302
High Courts13 Dec 2000Dismissed
Jagdish Singh Vs Basic Shiksha Parishad and Others
Allahabad High Court · (2001) 1 UPLBEC 570
High Courts13 Dec 2000Allowed
Nuclear Power Corporation of India Ltd. Vs Special Land Acquisition Officer and others
Allahabad High Court · (2001) 1 AWC 771 : (2001) 1 UPLBEC 557
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 12, 13A, 18, 23(1A)
High Courts13 Dec 2000Dismissed
Shamsher Singh Vs General Manager (Personnel), Punjab and Sind Bank/Reviewing Authority and others
Allahabad High Court · (2001) 1 AWC 388 : (2001) 88 FLR 368 : (2001) 1 LLJ 1226 : (2001) 1 UPLBEC 686
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980 — Section 19
High Courts13 Dec 2000Allowed
British India Corporation Ltd. and Another Vs B.P. Gupta, Inspecting Assistant Commissioner of Income Tax and Others
Allahabad High Court · (2002) 255 ITR 579
Business Profits Tax Act, 1947 — Section 12, 13
High Courts13 Dec 2000Dismissed
Prem Shankar Chaturvedi Vs District Administrative Committee (Co-operative Societies) and Another
Allahabad High Court · (2002) 5 AWC 3775
Constitution of India, 1950 — Article 311(2)Essential Supplies (Temporary Powers) Act, 1946 — Section 3General Clauses Act, 1897 — Section 3(51)
High Courts13 Dec 2000Allowed
Munshi and Others Vs State of U.P.
Allahabad High Court · (2001) 1 ACR 154
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34
High Courts12 Dec 2000Dismissed
Ashwani Dhingra Vs C.B.I. and another
Allahabad High Court · (2001) 1 UC 433
Criminal Procedure Code, 1973 (CrPC) — Section 177, 439Uttar Pradesh Reorganisation Act, 2000 — Section 28
High Courts12 Dec 2000Dismissed
Ashwani Dhingra Vs C.B.I. and Another
Allahabad High Court · (2001) CriLJ 946
Criminal Procedure Code, 1973 (CrPC) — Section 1, 11, 177, 439Penal Code, 1860 (IPC) — Section 120B, 411, 420, 467, 468Uttar Pradesh Reorganisation Act, 2000 — Section 28, 35, 35(1), 35(2), 35(4)
High Courts12 Dec 2000Dismissed
Smt. Saroj Singh Vs Regional Deputy Director of Education (Secondary), Varanasi and others
Allahabad High Court · (2001) 1 AWC 656 : (2001) 1 UPLBEC 465
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 10(1), 16(1), 18(2), 18(8), 32Uttar Pradesh Secondary Education Services Commission Rules, 1995 — Rule 11, 4
High Courts12 Dec 2000Allowed
Dr. Shyam Badan Singh Vs Chancellor, D.D.U. Gorakpur University and others
Allahabad High Court · (2001) 1 AWC 378 : (2002) 1 UPLBEC 152
Constitution of India, 1950 — Article 14, 162Gorakhpur University Act, 1956 — Section 39Uttar Pradesh State Universities Act, 1973 — Section 50
High Courts12 Dec 2000Dismissed
Rakesh Kumar Singh Vs VIIIth Addl. District and Sessions Judge,Hardoi and Others
Allahabad High Court · (2000) 12 AHC CK 0076
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 6A, 151, 153
High Courts12 Dec 2000Allowed
Parminder Singh and Ors. Vs Ch.Charan Singh University,Meerut & Ors.
Allahabad High Court · (2000) 12 AHC CK 0062
Constitution of India, 1950 — Article 226
High Courts12 Dec 2000Dismissed
Dhirendra Kumar Gautam Vs U.P. Public Services Tribunal, Lucknow and others
Allahabad High Court · (2001) 1 AWC 689 : (2001) 88 FLR 757
Constitution of India, 1950 — Article 226
High Courts12 Dec 2000
Union of India and others Vs State of U.P. and others
Allahabad High Court · (2001) 1 AWC 732 : (2001) 1 UPLBEC 420
Constitution of India, 1950 — Article 185, 205, 285, 287, 289Railways Act, 1890 — Section 135Railways Act, 1989 — Section 184
High Courts12 Dec 2000Dismissed
Dhirendra Kumar Gupta Vs U.P. Public Services Tribunal and Others
Allahabad High Court · (2001) 1 UPLBEC 873
High Courts12 Dec 2000
Rajeev Verma and Others Vs State of U.P. and Others
Allahabad High Court · (2001) 1 DMC 345
Constitution of India, 1950 — Article 226Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts12 Dec 2000Dismissed
Oriental Insurance Co. Ltd. Vs Munshi Ram and Others
Allahabad High Court · (2001) 2 AWC 1076 : (2001) 3 CivCC 192
Motor Vehicles Act, 1988 — Section 149, 173, 95(1), 95(4), 96
High Courts11 Dec 2000Allowed
Sudhakar Srivastava Vs Deputy Director of Education (Secondary) Faizabad and others
Allahabad High Court · (2001) 1 AWC 560 : (2001) 1 UPLBEC 890