High Courts27 Jan 1999
Dharmpal and Another Vs State of U.P. and Another
Allahabad High Court · (1999) 3 ACR 2511
Prevention of Food Adulteration Act, 1954 — Section 16(1)(A)
COURT ARCHIVE
Allahabad High Court judgments, 1999
2,019 judgments · page 98 of 101
High Courts27 Jan 1999
Sheo Bachan and Others Vs State of U.P.
Allahabad High Court · (1999) 3 ACR 2798
Criminal Procedure Code, 1973 (CrPC) — Section 320(8)Penal Code, 1860 (IPC) — Section 307, 324
High Courts25 Jan 1999
Kanhai Banerji (In Jail) Vs state of U.P.
Allahabad High Court · (1999) 1 ACR 766
Penal Code, 1860 (IPC) — Section 201, 302
High Courts25 Jan 1999
Kukam Dal Vs State of U.P. and Others
Allahabad High Court · (1999) 3 ACR 2812
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 457
High Courts25 Jan 1999Dismissed
Lal Bahadur and another Vs State of U.P. and others
Allahabad High Court · (1999) 2 AWC 1049
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 16, 4, 6, 9
High Courts25 Jan 1999Disposed Of
Mukarrum Khan Vs Second Addl. District Judge,Muzaffarnagar and Others
Allahabad High Court · (1999) 01 AHC CK 0057
Provincial Small Cause Courts Act, 1887 — Section 15, 17, 25
High Courts25 Jan 1999Dismissed
Pratap Singh Vs State of U.P.
Allahabad High Court · (1999) 01 AHC CK 0056
High Courts25 Jan 1999Dismissed
Anil Kumar Sethi and Ors. Vs State of U.P.& Ors.
Allahabad High Court · (1999) 01 AHC CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 200, 204
High Courts25 Jan 1999Allowed
Narendra Kumar and Another Vs IVth A.D.J.Muzaffar Nagar and Others
Allahabad High Court · (1999) 01 AHC CK 0039
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts25 Jan 1999
Mahalaxmi Sugar Mills Co. Ltd. Vs Dy. Cane Commissioner, Saharanpur and others
Allahabad High Court · (1999) 2 AWC 961
Uttar Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1953 — Section 10, 15, 2
High Courts25 Jan 1999
Shiv Kumar Vs State of U.P.
Allahabad High Court · (1999) CriLJ 3371
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts25 Jan 1999
Dhani Ram Kushwaha Vs Smt. Malti
Allahabad High Court · (1999) 3 ACR 2521
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts25 Jan 1999
Shiv Kumar (In Jail) Vs State of U.P.
Allahabad High Court · (1999) 1 ACR 479
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts21 Jan 1999
Bihari Vs State of U.P.
Allahabad High Court · (2000) CriLJ 3836
Penal Code, 1860 (IPC) — Section 302, 304
High Courts21 Jan 1999Dismissed
Raghubar Dayal and others Vs VIIIth Addl. District Judge, Meerut and others
Allahabad High Court · (1999) 1 AWC 835
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 4Constitution of India, 1950 — Article 226Limitation Act, 1963 — Article 120, 121, 5
High Courts21 Jan 1999Partly Allowed
Manju Sharma and Another Vs Special Judge/Additional District Judge,Bijnor and Others
Allahabad High Court · (1999) 01 AHC CK 0065
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts21 Jan 1999Dismissed
Udai Narain Pandey Vs Director of Education (Higher Education), Allahabad and others
Allahabad High Court · (1999) 1 AWC 897 : (1999) 3 UPLBEC 1887
Uttar Pradesh State Universities Act, 1973 — Section 2(18)
High Courts20 Jan 1999
Vedpal Singh Vs State of U.P. and Others
Allahabad High Court · (1999) 3 ACR 2766
Penal Code, 1860 (IPC) — Section 302
High Courts20 Jan 1999Allowed
Indian Oil Corporation Ltd. Vs Commissioner of Sales Tax
Allahabad High Court · (2000) 118 STC 15