High Courts16 Dec 1999Allowed
Salim Ahmad Vs District Judge,Saharanpur and Others
Allahabad High Court · (1999) 12 AHC CK 0051
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(b)
COURT ARCHIVE
Allahabad High Court judgments, 1999
2,019 judgments · page 3 of 101
High Courts16 Dec 1999Allowed
Sheo Lal and Another Vs State of U.P.
Allahabad High Court · (2000) CriLJ 3015
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 323, 34, 354
High Courts15 Dec 1999Dismissed
Ravindra Kumar Agrahari Vs Union of India (UOI)
Allahabad High Court · (2000) CriLJ 3028
Constitution of India, 1950 — Article 22, 22(5), 226National Security Act, 1980 — Section 11, 12(1), 3, 3(2), 8Penal Code, 1860 (IPC) — Section 409A, 419, 420, 489A, 489B
High Courts15 Dec 1999Allowed
Ramesh Chandra Mangalik Vs State of U.P. and others
Allahabad High Court · (2000) 2 AWC 1787 : (2000) 2 UPLBEC 58
High Courts15 Dec 1999Allowed
Vinod Kumar Bhalotia Vs State of U. P. and others
Allahabad High Court · (2000) 1 AWC 564
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 397(1)
High Courts15 Dec 1999Dismissed
Ahmadi Khanam and Ors. Vs IIIrd Addl. District Judge Gonda & ors
Allahabad High Court · (1999) 12 AHC CK 0073
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 43 Rule 1, 151Constitution of India, 1950 — Article 227
High Courts15 Dec 1999
Pitamber Dutt Semwal Vs State of U.P. and others
Allahabad High Court · (2000) 2 AWC 1531 : (2000) 2 UPLBEC 1101
Uttar Pradesh Recruitment to Services (Determination of Date of Birth) Rules, 1974 — Rule 2
High Courts15 Dec 1999
Saraya Sugar Mills (Pvt.) Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (2000) 246 ITR 509 : (2002) 120 TAXMAN 411
High Courts15 Dec 1999
SARAYA SUGAR MILLS (P) LTD. Vs COMMISSIONER OF INCOME TAX
Allahabad High Court · (2001) 246 ITR 509
High Courts14 Dec 1999
COMMISSIONER OF INCOME TAX Vs KESHO RAM and Others
Allahabad High Court · (2001) 245 ITR 733
Income Tax Act, 1961 — Section 256
High Courts14 Dec 1999Dismissed
Commissioner of Income Tax Vs Kesho Ram and Others
Allahabad High Court · (2000) 245 ITR 733 : (2001) 116 TAXMAN 224
High Courts14 Dec 1999Allowed
Mercury Laboratories Pvt. Ltd. Vs State of U.P. and Others
Allahabad High Court · (2000) 119 STC 271
Uttar Pradesh Trade Tax Act, 1948 — Section 4
High Courts14 Dec 1999Dismissed
Nanhey Khan Vs State of U.P.
Allahabad High Court · (1999) 12 AHC CK 0083
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 167, 168, 168A
High Courts14 Dec 1999Dismissed
Balbir Singh Vs State of U.P.
Allahabad High Court · (1999) 12 AHC CK 0076
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209
High Courts14 Dec 1999
Prem Kumar Vs State of U.P. and others
Allahabad High Court · (2000) 1 AWC 727
Constitution of India, 1950 — Article 226Uttar Pradesh Public Moneys (Recovery of Dues) Act, 1972 — Section 3
High Courts14 Dec 1999
S.U. Builders and another Vs Vice-Chairman, Allahabad Development Authority and others
Allahabad High Court · (2000) 1 AWC 398
Constitution of India, 1950 — Article 226, 364
High Courts14 Dec 1999
Committee of Management, Navli Inter College, Navli Vs Raj Narain Singh and others
Allahabad High Court · (2000) 2 AWC 1150 : (2000) 1 UPLBEC 694
Constitution of India, 1950 — Article 14
High Courts14 Dec 1999Dismissed
Sapa Electronics Pvt. Ltd. Vs Union of India (UOI)
Allahabad High Court · (2000) 70 ECC 610 : (2000) 118 ELT 571
Central Excises and Salt Act, 1944 — Section 35BConstitution of India, 1950 — Article 226
High Courts14 Dec 1999Dismissed
Budhu and Others Vs State of U.P.
Allahabad High Court · (2000) CriLJ 2842
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 302, 323, 324, 34, 35
High Courts13 Dec 1999Dismissed
U.P. Forest Corporation Vs Deputy Commissioner of Income Tax
Allahabad High Court · (2001) 165 CTR 246 : (2000) 245 ITR 721
Income Tax Act, 1961 — Section 10(20), 11, 251, 260A