High Courts19 Nov 1998Dismissed
U.P.Vidhan Sabha Sachivalaya Karmachari Sangh Vs State of U.P.& Anr.
Allahabad High Court · (1998) 11 AHC CK 0062
COURT ARCHIVE
Allahabad High Court judgments, 1998
1,478 judgments · page 9 of 74
High Courts18 Nov 1998Dismissed
Khalil Ullah Khan Vs IVth Additional District Judge and Others
Allahabad High Court · (1998) 4 AWC 558
Provincial Causes Court Act, 1887 — Section 15Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 7CUttar Pradesh Civil Laws (Amendment) Act, 1972 — Section 2, 9
High Courts18 Nov 1998Dismissed
Jamiluddin Vs Shamsuddin
Allahabad High Court · AIR 1999 All 150 : (1998) 4 AWC 384 : (1998) AWC 384
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3, Order 2 Rule 3(1), 9, 99
High Courts18 Nov 1998Disposed Of
Ajay Iron and Steel Works, Varanasi and another Vs Union of India and others
Allahabad High Court · (1998) 4 AWC 314 : (1998) AWC 314 : (1999) 3 RCR(Civil) 70
Partnership Act, 1932 — Section 25Telegraph Rules, 1951 — Rule 443
High Courts18 Nov 1998Dismissed
Khalil Ullah Khan Vs IVth Additional District Judge, Allahabad and others
Allahabad High Court · (1998) 4 AWC 558
Provincial Small Cause Courts Act, 1887 — Section 15Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 7CUttar Pradesh Civil Laws (Amendment) Act, 1972 — Section 2, 9
High Courts18 Nov 1998Disposed Of
Pramod Tiwari Vs State of U.P.
Allahabad High Court · (1998) 11 AHC CK 0092
High Courts18 Nov 1998
Amroha Textile Weste Association Vs Rajya Krishin Utpadan Mandi Parishad, Lucknow and others
Allahabad High Court · (1998) 4 AWC 313 : (1998) AWC 313
Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 — Section 3
High Courts18 Nov 1998
O.P. Sharma Vs U.P. State Warehousing Corporation Ltd. and others
Allahabad High Court · (1998) 4 AWC 620 : (1998) AWC 620 : (1999) 81 FLR 585
Uttar Pradesh State Warehousing Corporation Regulations, 1961 — Regulation 18, 19, 19(1)
High Courts18 Nov 1998
Virendra Prasad Nigam Vs Kalika Swaroop
Allahabad High Court · (1998) 4 AWC 712 : (1998) AWC 712
Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12(5), 2, 2(1), 21(1A), 24(2)
High Courts18 Nov 1998Dismissed
Krishna Pati Nath Shukla Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1999 All 86
Constitution of India, 1950 — Article 14, 39, 40, 48
High Courts17 Nov 1998Dismissed
Smt. Mahbood Falima and Others Vs Second Additional District Judge, Allahabad and Others
Allahabad High Court · (1998) 11 AHC CK 0144
Transfer of Property Act, 1882 — Section 106
High Courts17 Nov 1998Disposed Of
Jiwan Singh Vs State of U.P. and others
Allahabad High Court · (1998) 4 AWC 146 : (1998) AWC 146 : (1999) CriLJ 1889
Criminal Procedure Code, 1973 (CrPC) — Section 161National Security Act, 1980 — Section 11(1), 14, 14(2), 3(2), 3(4)Penal Code, 1860 (IPC) — Section 201, 302, 506
High Courts17 Nov 1998Allowed
Umesh Chand Bhilwar Vs State of U.P. and others
Allahabad High Court · (1999) 2 AWC 943 : (1999) 2 LLJ 1093 : (1999) 1 UPLBEC 27
Constitution of India, 1950 — Article 14, 21, 226Contract Act, 1872 — Section 23, 29Prathma Bank (Staff) Service Regulations, 1980 — Regulation 10, 10(2), 10(2)(a), 17(1), 30
High Courts17 Nov 1998
State of U.P. Vs IVth Addl. District Judge, Kanpur Nagar and others
Allahabad High Court · (1998) 4 AWC 139
Administration of Evacuee Property Act, 1950 — Section 18, 7Civil Procedure Code, 1908 (CPC) — Section 11, 37, 38, 47Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12, 20
High Courts17 Nov 1998
Chandra Vasudeva Vs Additional District Magistrate (Supplies), Delegated Authority, Meerut and others
Allahabad High Court · (1998) 4 AWC 624 : (1998) AWC 624
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 11, 13, 15(2), 16, 17Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 10, 10(5), 13, 13(4), 9
High Courts17 Nov 1998
Tahsil Bar Association, Tahsil Sadar, Deoria and another Vs Inspector General, Registration, Allahabad and others
Allahabad High Court · (1998) 4 AWC 305 : (1998) AWC 305 : (1999) RD 44
Uttar Pradesh Document Writers Licensing Rules, 1977 — Rule 6(2)
High Courts17 Nov 1998
Kailash Chand Vs Vth A.C.J., Meerut and others
Allahabad High Court · AIR 1999 All 151 : (1998) 4 AWC 17 : (1998) AWC 17 : (1999) 3 RCR(Civil) 404 : (1999) RD 100
Court Fees Act, 1870 — Article 17, 6A, 7Specific Relief Act, 1963 — Section 39
High Courts17 Nov 1998Allowed
State of U.P. Vs Dev Prakash Sharma
Allahabad High Court · (1999) CriLJ 3707
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 201, 304B
High Courts16 Nov 1998Allowed
Jagdish Vs State
Allahabad High Court · (1999) 3 ACR 2851
Criminal Procedure Code, 1973 (CrPC) — Section 157, 161Penal Code, 1860 (IPC) — Section 302
High Courts16 Nov 1998Dismissed
Ayodhaya Nath Dubey Vs XIIIth Addl. District and Sessions Judge, Kanpur Nagar and others
Allahabad High Court · (1999) 2 AWC 1323
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 30(1)